High Courts06 Sept 1954
Damodar Mohanty Vs Utkal University
Orissa High Court · AIR 1955 Ori 151
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Orissa High Court judgments, 1954
130 judgments · page 4 of 7
High Courts06 Sept 1954Dismissed
Chairman, Balasore Municipality Vs Khitindranath Ghose
Orissa High Court · (1954) 20 CLT 637
Bihar and Orissa Municipal Act, 1922 — Section 19, 82, 82(1)
High Courts03 Sept 1954
Abdul Zikar Abal Haji Musa Vs The Commissioner of Income Tax
Orissa High Court · (1954) 20 CLT 621
Income Tax Act, 1961 — Section 26A, 66(1), 66(2)
High Courts02 Sept 1954Dismissed
Bhagaban alias Jatadhari Pratiharioo Vs Jagannath Pratihari and Others
Orissa High Court · (1955) 21 CLT 240
Limitation Act, 1963 — Article 148
High Courts31 Aug 1954Allowed
Sadai Dalai, Banamali Dalai Vs The Commissioner of Income Tax
Orissa High Court · (1955) 21 CLT 262
Income Tax Act, 1961 — Section 25(3), 25(4), 25(5), 25(8), 25A
High Courts30 Aug 1954Allowed
Jagatguru Sankaracharya Bharati Tirtha Krishna Swamy Vs Bhagabat Disoi
Orissa High Court · AIR 1955 Ori 64 : (1955) 21 CLT 72
Civil Procedure Code, 1908 (CPC) — Section 9Transfer of Property Act, 1882 — Section 105
High Courts27 Aug 1954Dismissed
Ramdhan Das Ram Kissan Firm Vs Kishori Chand Geor Firm
Orissa High Court · AIR 1954 Ori 254 : (1956) 22 CLT 81
Contract Act, 1872 — Section 73Sales of Goods Act, 1930 — Section 11
High Courts23 Aug 1954Allowed
Gokul Sandha Vs The State
Orissa High Court · (1954) 20 CLT 692
Penal Code, 1860 (IPC) — Section 380, 411, 457
High Courts18 Aug 1954Dismissed
Madan Sahu and Others Vs Sunakar Naik
Orissa High Court · (1955) 21 CLT 63
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Section 20, 20(1), 21, 21(3)
High Courts13 Aug 1954Dismissed
Gobinda Lenka and Others Vs Bhima Naik
Orissa High Court · (1954) 20 CLT 591
Contract Act, 1872 — Section 18, 18(3), 65Transfer of Property Act, 1882 — Section 55(2)
High Courts12 Aug 1954Allowed
S.K. Ghosh Vs Maheswar Dehuri
Orissa High Court · AIR 1954 Ori 248 : (1954) 20 CLT 523
Constitution of India, 1950 — Article 134, 134(1)Criminal Procedure Code, 1898 (CrPC) — Section 367, 561A
High Courts12 Aug 1954Dismissed
N.V. Jagannadhayya Vs Ramanatha Mohapatra
Orissa High Court · AIR 1955 Ori 11 : (1954) 20 CLT 568
Contract Act, 1872 — Section 74Limitation Act, 1908 — Article 115, 97Transfer of Property Act, 1882 — Section 55
High Courts11 Aug 1954Allowed
Hadibandhu Routrai Vs Mrinalini Chatterji
Orissa High Court · (1954) 20 CLT 494
Orissa Money Lenders Act, 1939 — Section 10, 10(1), 10(3)
High Courts11 Aug 1954Dismissed
Sk. Kabir and Another Vs Narayandas Lachman Das Ltd. and Another
Orissa High Court · AIR 1955 Ori 24 : (1954) 20 CLT 654
Partnership Act, 1932 — Section 4, 5, 6, 69
High Courts11 Aug 1954Dismissed
Banamali Mohpatra and Others Vs Tedepalli Sivarammayya and Another
Orissa High Court · (1954) 20 CLT 695
Civil Procedure Code, 1908 (CPC) — Section 145, 47Evidence Act, 1872 — Section 3Supreme Court Rules, 1966 — Order 44 Rule 2
High Courts04 Aug 1954Dismissed
Sarat Kumar Mohanty and Others Vs Gourhari Samantaray and Gour Chandra Das
Orissa High Court · (1955) 21 CLT 93
Civil Procedure Code, 1908 (CPC) — Section 92Orissa Hindu Religious Endowments Act, 1951 — Section 11, 38, 39, 39(1), 39(3)
High Courts28 Jul 1954
Banamali Mahapatra and Others Vs Chiravuri Narayan Raju and Another
Orissa High Court · (1954) 20 CLT 481
Orissa Money Lenders Act, 1939 — Section 11(1), 17Transfer of Property Act, 1882 — Section 76Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7
High Courts20 Jul 1954
Ganesh Lal and Another Vs Kasinath Das and Others
Orissa High Court · (1954) 20 CLT 542
Orissa Money Lenders Act, 1939 — Section 18, 19, 2, 4, 5
High Courts19 Jul 1954Allowed
Kisanlal Saraf Vs The State
Orissa High Court · (1954) 20 CLT 491
Essential Supplies (Temporary Powers) Act, 1946 — Section 3, 7, 9
High Courts19 Jul 1954Dismissed
Jadu Bal and Others Vs The State
Orissa High Court · (1954) 20 CLT 544
Penal Code, 1860 (IPC) — Section 379