High Courts12 Mar 1954Allowed
Patto Padhanuni and Another Vs Bhikari Padhano
Orissa High Court · AIR 1954 Ori 211 : (1954) 20 CLT 633
Specific Relief Act, 1877 — Section 42
COURT ARCHIVE
Orissa High Court judgments, 1954
130 judgments · page 6 of 7
High Courts11 Mar 1954Dismissed
K. Venkataratnam Patro Vs Fatima Bibi and Others
Orissa High Court · AIR 1955 Ori 48 : (1954) 20 CLT 397
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103
High Courts09 Mar 1954
Smt. Subarna Sunami and Others Vs Kartika Kudei and Others
Orissa High Court · AIR 1954 Ori 183 : (1954) 20 CLT 400
Land Acquisition Act, 1894 — Section 23
High Courts05 Mar 1954Allowed
V. Gurumurty Raju Vs V. Narasimha Raju and Others
Orissa High Court · AIR 1954 Ori 234 : (1955) 21 CLT 347
Arbitration Act, 1940 — Section 21, 30, 31, 32, 35
High Courts04 Mar 1954Allowed
Manananda Mohanti Vs Gulbadani Mohanty and Others
Orissa High Court · (1954) 20 CLT 395
Registration Act, 1908 — Section 77
High Courts01 Mar 1954Dismissed
Iswar Das Vs Abhiram Mohanty and Others
Orissa High Court · AIR 1954 Ori 219 : (1954) 20 CLT 515
Civil Procedure Code, 1908 (CPC) — Section 100, 101Orissa General Clauses Act, 1937 — Section 29Orissa Tenancy Act, 1913 — Section 31B, 31B(2)
High Courts26 Feb 1954Dismissed
Jagannath Patnaik Vs Sri Pitambar Bhupati Harichandan Mohapatra
Orissa High Court · AIR 1954 Ori 241 : (1954) 20 CLT 505
Contract Act, 1872 — Section 201, 37, 40
High Courts26 Feb 1954
Dolgovind Mahapatra and Another Vs Anathbandhu Naik and Another
Orissa High Court · AIR 1954 Ori 244 : (1956) 22 CLT 223
Civil Procedure Code, 1908 (CPC) — Section 66, 66(1), 66(2)Transfer of Property Act, 1882 — Section 41
High Courts24 Feb 1954
Sarbeswar Padhan Vs Rai Saheb Ganesh Chandra and Others
Orissa High Court · (1954) 20 CLT 557
Orissa Tenancy Act, 1913 — Section 227, 228
High Courts16 Feb 1954Dismissed
Chairman, Municipality of Balasore Vs Moulvi Mahammad Abdul Sattar Khan
Orissa High Court · AIR 1954 Ori 224 : (1954) 20 CLT 333
Bihar and Orissa Municipal Act, 1922 — Section 95Civil Procedure Code, 1908 (CPC) — Section 9
High Courts16 Feb 1954Dismissed
Gaudu Nilamani Dora Vs Sansanpuri Malikerjuno and Others
Orissa High Court · (1954) 20 CLT 496
High Courts16 Feb 1954Dismissed
Chairman, Municipality of Balasore Vs Mahammad Abdul Sattar Khan
Orissa High Court · AIR 1954 Ori 218 : (1954) 20 CLT 337
Bihar and Orissa Municipal Act, 1922 — Section 82(1)
High Courts15 Feb 1954
The State Vs V. Adilakshmi Amma and Others
Orissa High Court · (1954) CriLJ 988
Constitution of India, 1950 — Article 215Government of India Act, 1935 — Section 220
High Courts15 Feb 1954
The State Vs Adilakshmi Amma and Others
Orissa High Court · AIR 1954 Ori 167 : (1954) 20 CLT 446
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 1, 3, 5Government of India Act, 1935 — Section 220
High Courts12 Feb 1954Allowed
Endumurn Nagaya Boitharu Vs Potaju Raghunath Boitharu and Another
Orissa High Court · (1954) 20 CLT 586
High Courts12 Feb 1954Dismissed
Markarida Charan Senapati Vs Biswanath Dutta and Another
Orissa High Court · (1959) 25 CLT 558
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts09 Feb 1954Allowed
Balakrishna Kar and Another Vs H.K. Mahatab
Orissa High Court · AIR 1954 Ori 191 : (1954) 20 CLT 682
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 1, Order 18 Rule 2, 115Evidence Act, 1872 — Section 101, 102, 103
High Courts05 Feb 1954Dismissed
Usta Meher and Others Vs Swapneswar Das and Others
Orissa High Court · (1954) 20 CLT 532
Transfer of Property Act, 1882 — Section 53A
High Courts28 Jan 1954Dismissed
Fakir Nath Vs Krushnachandra Nath and Sankar Nath and Another
Orissa High Court · (1954) 20 CLT 240
Evidence Act, 1872 — Section 33, 82
High Courts27 Jan 1954Dismissed
Dulhabh Seth and Another Vs Bharat Seth and Others
Orissa High Court · AIR 1954 Ori 212 : (1954) 20 CLT 323
Hindu Widows Remarriage Act, 1856 — Section 2Limitation Act, 1908 — Article 142 , 144