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Orissa High Court judgments, 1954

130 judgments · page 2 of 7

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High Courts09 Nov 1954Dismissed

Special Officer, District Board Vs Paramananda Rath

Orissa High Court · (1955) 21 CLT 57

Bihar and Orissa Local Self Government (Orissa Amendment) Act, 1947 — Section 100A, 100A(1), 100A(2), 100A(7), 2Constitution of India, 1950 — Article 276, 276(2)
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High Courts08 Nov 1954

The State Vs Biswanath Mohapatra

Orissa High Court · AIR 1955 Ori 169 : (1955) 21 CLT 124 : (1955) CriLJ 1514

Contempt of Courts Act, 1971 — Section 1, 3
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High Courts03 Nov 1954Allowed

Nityananda Mandhata Patnaik Vs Binayak Sahu and Another

Orissa High Court · (1955) 21 CLT 423

Criminal Procedure Code, 1898 (CrPC) — Section 542
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High Courts03 Nov 1954Allowed

Nitya Nanda Mandhata Patnaik Vs Binayak Sahu and Another

Orissa High Court · AIR 1955 Ori 129

Evidence Act, 1872 — Section 33
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High Courts02 Nov 1954Dismissed

Seerajuddin Vs Commr. of Income Tax

Orissa High Court · AIR 1955 Ori 111

Income Tax Act, 1922 — Section 66(2)
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High Courts02 Nov 1954

Mst. Rupa Gauntiani and another Vs Mst. Sriyabati

Orissa High Court · AIR 1955 Ori 28

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High Courts02 Nov 1954Dismissed

Ekadasi Sahu Vs Hari Sankar Singh and Others

Orissa High Court · (1955) 21 CLT 78

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High Courts01 Nov 1954

Sitaram Kamal Prasad Vs The Collector of Sales Tax

Orissa High Court · (1955) 21 CLT 161

Income Tax Act, 1961 — Section 22(1), 22(2), 3, 4Orissa Sales Tax Act, 1947 — Section 12, 12(2), 12(4), 12(5), 24
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High Courts28 Oct 1954Dismissed

Konchada Purusottam and Others Vs Gobinda Chandra Mohapatra

Orissa High Court · (1955) 21 CLT 459

Orissa Money Lenders Act, 1939 — Section 17Transfer of Property Act, 1882 — Section 62
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High Courts28 Oct 1954

Panchanan Das Vs Province of Orissa and Others

Orissa High Court · AIR 1955 Ori 57 : (1955) 21 CLT 389

Defence of India Act, 1939 — Section 17(2)Defence of India Rules, 1939 — Rule 75A(5)Limitation Act, 1908 — Article 120, 2
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High Courts24 Oct 1954

Mahammad Khan Vs Dukhulal Das and Another

Orissa High Court · (1955) 21 CLT 99

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High Courts19 Oct 1954Dismissed

Balkrishna Praharaj and Others Vs Priya Nath Praharaj and Others

Orissa High Court · AIR 1955 Ori 149 : (1955) 21 CLT 82

Registration Act, 1908 — Section 17, 49
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High Courts19 Oct 1954Allowed

Ridhikaran Ramadhin Vs French Motor Car Company Ltd. and Others

Orissa High Court · AIR 1955 Ori 60 : (1955) 21 CLT 322

Evidence Act, 1872 — Section 114
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High Courts19 Oct 1954

Shaikh Diljan and Others Vs Mahendra Naik and Others

Orissa High Court · (1955) 21 CLT 235

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Criminal Procedure Code, 1898 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 275, 298
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High Courts19 Oct 1954Dismissed

Narasingha alias Arjun Patnaik and Another Vs Nityananda Mandhata Patnaik

Orissa High Court · (1955) 21 CLT 75

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High Courts19 Oct 1954

Mirza Yusuf Baig Vs The State of Orissa and Others

Orissa High Court · (1954) 20 CLT 729

Bihar and Orissa Co-operative Societies Act, 1935 — Section 32, 44, 44(3), 44(5), 56Constitution of India, 1950 — Article 227
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High Courts30 Sept 1954Allowed

Nur Khan and Others Vs Chhaku Khan and Others

Orissa High Court · (1955) 21 CLT 311

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High Courts29 Sept 1954

P. Ramamnrti and Others Vs Dhuba and Others Etc. Etc.

Orissa High Court · (1954) 20 CLT 706

Agency Tracts Interest and Land Transfer Act, 1917 — Section 3, 4, 4(1), 4(2), 4(3)Civil Procedure Code, 1908 (CPC) — Section 2(2), 26Constitution of India, 1950 — Article 19, 226, 227, 31
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High Courts24 Sept 1954Dismissed

Gangadhar Rout and Another Vs Subhashini Bewa and Others

Orissa High Court · AIR 1955 Ori 135

Hindu Womens Right to Property Act, 1937 — Section 3, 3(2)
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High Courts23 Sept 1954Allowed

T. Ranganayakamma Vs S.R. Subudhi and Others

Orissa High Court · AIR 1955 Ori 20 : (1954) 20 CLT 672

Contract Act, 1872 — Section 39, 64, 74Transfer of Property Act, 1882 — Section 55
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