High Courts11 Feb 1953Dismissed

Gurucharan Samal Vs The State

Orissa High Court · AIR 1953 Ori 258 : (1953) 19 CLT 281

Criminal Procedure Code, 1898 (CrPC) — Section 222, 222(2), 234, 235, 236Penal Code, 1860 (IPC) — Section 409, 477A