High Courts26 Oct 1953
Anjani Dei Vs Krushna Chandra and Another
Orissa High Court · AIR 1954 Ori 117
Hindu Married Womens Right to Separate Residence and Maintenance Act, 1946 — Section 2(4)
COURT ARCHIVE
Orissa High Court judgments, 1953
94 judgments · page 2 of 5
High Courts09 Oct 1953Dismissed
State Vs Radhakanta Patnaik
Orissa High Court · AIR 1954 Ori 213
Criminal Procedure Code, 1898 (CrPC) — Section 236, 367, 423Penal Code, 1860 (IPC) — Section 405, 420
High Courts09 Oct 1953Dismissed
Jansmejoy Mahalla and Others Vs Labani Dei and Another
Orissa High Court · (1954) 20 CLT 342
High Courts07 Oct 1953Allowed
Hari Hara Singh Vs Harihar Patnaik and Others
Orissa High Court · AIR 1954 Ori 101 : (1953) 19 CLT 491
Orissa Tenants Protection Act, 1948 — Section 3
High Courts07 Oct 1953Dismissed
Paramananda Panigrahi and Another Vs Tilottama Panigrahiani and after her Rukmini Panigrahiani
Orissa High Court · (1954) 20 CLT 304
Arbitration Act, 1940 — Section 32, 33
High Courts06 Oct 1953
Narashingh Das Vs Municipal Council of Deogarh
Orissa High Court · AIR 1954 Ori 131 : (1954) 20 CLT 40
Orissa Municipal Act, 1950 — Section 131
High Courts06 Oct 1953Dismissed
Gajendra Prasad Rautarai and Others Vs Chairman, Cuttack Municipality and Another
Orissa High Court · AIR 1954 Ori 76
Bihar and Orissa Municipal Act, 1922 — Section 106Constitution of India, 1950 — Article 226Orissa Municipal Act, 1950 — Section 134
High Courts06 Oct 1953Allowed
Mohan Prasad Singh Deo Vs The State of Orissa and Another
Orissa High Court · AIR 1954 Ori 97 : AIR 1953 Ori 97 : (1953) 19 CLT 530
High Courts01 Oct 1953Dismissed
Jagannath Prasad Singh Deo Vs Birbal Pansari
Orissa High Court · (1954) 20 CLT 100
Contract Act, 1872 — Section 25
High Courts01 Oct 1953Allowed
Ujala Khan Masjid and Others Vs Narayan Das Dutta and Others
Orissa High Court · (1954) 20 CLT 556
Court Fees Act, 1870 — Section 12
High Courts29 Sept 1953Dismissed
Chandrayya and Others Vs Member, Excise, Board of Revenue and Another
Orissa High Court · AIR 1954 Ori 74 : (1953) 19 CLT 501
Bihar and Orissa Excise Act, 1915 — Section 34, 35Constitution of India, 1950 — Article 226
High Courts28 Sept 1953Dismissed
Chandrabhanu Deb Vs State of Orissa and Others
Orissa High Court · AIR 1954 Ori 127 : (1954) 20 CLT 536
Cuttack Land Revenue Regulation, 1805 — Section 35Orissa Estates Abolition Act, 1951 — Section 2Orissa Tenancy Act, 1913 — Section 3(7)
High Courts25 Sept 1953Dismissed
Alli Sheriff Vs Salur Ammanna and Others
Orissa High Court · (1953) 19 CLT 474
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts23 Sept 1953Allowed
Radha Kamal Vs Puri Municipality and Others
Orissa High Court · AIR 1954 Ori 110 : (1954) 20 CLT 193
Evidence Act, 1872 — Section 101, 102, 103Specific Relief Act, 1877 — Section 16, 27Transfer of Property Act, 1882 — Section 105, 108, 40
High Courts21 Sept 1953
Damei Sethi and Others Vs Udi Behera
Orissa High Court · (1954) CriLJ 883
Cattle Trespass Act, 1871 — Section 24Penal Code, 1860 (IPC) — Section 109, 126, 147, 302, 304
High Courts17 Sept 1953
Harekrishna Mahatab Vs Balkrishna Kar and Another
Orissa High Court · AIR 1954 Ori 57 : (1953) 19 CLT 452
Contempt of Courts Act, 1971 — Section 1, 4
High Courts11 Sept 1953
Sri H. Naik, O.L. Puri Bank Vs Sri Narayan Misra
Orissa High Court · (1956) 22 CLT 215
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2), Order 21 Rule 12, Order 21 Rule 30, Order 21 Rule 43
High Courts10 Sept 1953Dismissed
Dandapani Das Vs Mohan Nayak and Others
Orissa High Court · AIR 1954 Ori 67
Civil Procedure Code, 1908 (CPC) — Section 107Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 167
High Courts08 Sept 1953Dismissed
Polaki Kotesam and Others Vs S.M. Patnaik, I.A.S. Registration Officer and Others
Orissa High Court · AIR 1954 Ori 87
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226, 326, 329People (Preparation of Electoral Rolls) Rules, 1950 — Rule 10, 20(2), 22, 22(1), 22(3)
High Courts08 Sept 1953Dismissed
Ananto Mohini Vs Khalli Sahu and Others
Orissa High Court · AIR 1954 Ori 107 : (1954) 20 CLT 146