High Courts11 Feb 1953
S.M. Bose Vs Secy., Board of Revenue
Orissa High Court · AIR 1953 Ori 288 : (1953) 19 CLT 220
Income Tax Act, 1922 — Section 2(1), 4Orissa Agricultural Income Tax Act, 1947 — Section 2(1)
COURT ARCHIVE
Orissa High Court judgments, 1953
94 judgments · page 5 of 5
High Courts09 Feb 1953
State Vs Radhagobinda Das and Others
Orissa High Court · AIR 1954 Ori 1
Contempt of Courts Act, 1971 — Section 3, 4Criminal Procedure Code, 1898 (CrPC) — Section 561A
High Courts30 Jan 1953Dismissed
K.C. Gajapati Narayana Deo and Others Vs The State of Orissa
Orissa High Court · AIR 1953 Ori 185
Constitution of India, 1950 — Article 200, 201, 246, 31, 31(2)Evidence Act, 1872 — Section 35, 78, 78(2)Government of India Act, 1935 — Section 299(2)
High Courts28 Jan 1953Allowed
Chandrasekhar Praharaj and Others Vs Pitambari Dibya
Orissa High Court · AIR 1953 Ori 315
Evidence Act, 1872 — Section 32(3)
High Courts27 Jan 1953Allowed
Kishori Jena and Another Vs Rupa Jena and Others
Orissa High Court · AIR 1953 Ori 285 : (1953) 19 CLT 229
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 7 Rule 7, 11
High Courts27 Jan 1953Dismissed
Hanantram and Others Vs The State
Orissa High Court · AIR 1953 Ori 233
Constitution of India, 1950 — Article 246Essential Supplies (Temporary Powers) Act, 1946 — Section 4, 7Penal Code, 1860 (IPC) — Section 40
High Courts22 Jan 1953Dismissed
State Vs Sunadhar Gouda
Orissa High Court · (1955) 21 CLT 379
Penal Code, 1860 (IPC) — Section 302
High Courts21 Jan 1953
Gouranga Mohapatra Vs State of Orissa
Orissa High Court · (1954) CriLJ 306
Penal Code, 1860 (IPC) — Section 326
High Courts20 Jan 1953Allowed
Kshetromoni Panda and Another Vs Raghunath Patnaik and Others
Orissa High Court · AIR 1953 Ori 255 : (1953) 19 CLT 139
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts15 Jan 1953Dismissed
Balabhadra Raja Guru Mohapatra Vs The State
Orissa High Court · AIR 1954 Ori 95
High Courts12 Jan 1953Dismissed
Sashibhusan Pati Vs Mangala Biswal
Orissa High Court · AIR 1953 Ori 171
Constitution of India, 1950 — Article 14, 19(1), 31(2), 43Orissa Tenants Protection Act, 1948 — Section 17, 3, 4, 6
High Courts12 Jan 1953Dismissed
Bhima Sahu and Others Vs Ramanath Sahu and Others
Orissa High Court · AIR 1954 Ori 129 : (1954) 20 CLT 88
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(6)Orissa Tenants Protection Act, 1948 — Section 7(6)
High Courts12 Jan 1953
Hadibandhu Biswal Vs Harekrushna Patra and Others
Orissa High Court · AIR 1953 Ori 326 : (1954) 20 CLT 95
Orissa Tenants Protection Act, 1948 — Section 2, 3, 6, 7
High Courts06 Jan 1953
K. Achi and Others Vs K. Madhusudhan Patra
Orissa High Court · AIR 1953 Ori 227 : (1953) 19 CLT 174
Criminal Procedure Code, 1898 (CrPC) — Section 349, 349(1A), 380, 562