Tribunals and Commissions11 Apr 2001Revision Petition dismissed
National Insurance Co. Ltd. Vs MUNNI LAL YADAV
National Consumer Disputes Redressal Commission · 2001 2 CPC 58 : 2001 2 CPJ 53 : 2001 2 CPR 1
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 997 of 1,389
Tribunals and Commissions11 Apr 2001Appeal partly allowed
AVAS AYUKT, UTTAR PRADESH AVAS EVAM VIKAS PARISHAD Vs Mukesh Kumar
National Consumer Disputes Redressal Commission · 2001 3 CPJ 205
Tribunals and Commissions11 Apr 2001Complaint partly decreed
BHANUMATI SINGH Vs National Insurance Company
National Consumer Disputes Redressal Commission · 2002 2 CPJ 483 : 2003 1 CLT 61
Tribunals and Commissions11 Apr 2001Appeal dismissed
CDR HOSPITALS Vs NIRMALA MANASEH
National Consumer Disputes Redressal Commission · 2001 2 CPC 361 : 2001 2 CPR 69 : 2004 1 CPJ 70
Tribunals and Commissions11 Apr 2001Appeal dismissed with costs
GOLDEN FORESTS (INDIA) LIMITED Vs VIPAN CHADHA
National Consumer Disputes Redressal Commission · 2001 1 CPC 560 : 2001 1 CPR 203 : 2001 3 CPJ 197
Tribunals and Commissions11 Apr 2001Appeal dismissed in limine
SWAMI PURUSHOTTAMCHARYA Vs PREET FREIGHT CARRIER
National Consumer Disputes Redressal Commission · 2002 1 CPJ 297
Tribunals and Commissions11 Apr 2001
UNITED INDIA INSURANCE CO. LTD. Vs PREMNATH, PREM NATH AND SONS
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 31 : 2001 2 CPC 258 : 2001 2 CPJ 29 : 2001 2 CPR 35
Tribunals and Commissions11 Apr 2001
UCO BANK Vs BHOGALS
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 22 : 2001 3 CPJ 6
Tribunals and Commissions11 Apr 2001
Golden Forests India Limited Vs Nasib Kaur Chakkal
National Consumer Disputes Redressal Commission · 2001 1 CPC 572 : 2001 2 CPR 152 : 2001 3 CPJ 339
Tribunals and Commissions10 Apr 2001Complaint disposed of
MARVEL ABDUL BALI Vs REV.PROMODE DAS, DIRECTOR, AMARJYOTI INDIA (PRESS)
National Consumer Disputes Redressal Commission · 2002 1 CPJ 478
Tribunals and Commissions10 Apr 2001Appeal allowed
CHINTAMANI NAYAK Vs BARENYA KUMAR JENASAMANTA
National Consumer Disputes Redressal Commission · 2002 1 CPJ 61 : 2002 1 CPR 448
Tribunals and Commissions10 Apr 2001Appeal allowed
New India Assurance Co. Ltd. Vs UJAGGAR SINGH
National Consumer Disputes Redressal Commission · 2001 3 CPJ 310
Tribunals and Commissions09 Apr 2001Appeal allowed
I.AHMED Vs SUMITRA BISWAS
National Consumer Disputes Redressal Commission · 2001 2 CPR 306 : 2001 3 CLT 37 : 2002 2 CPJ 275
Tribunals and Commissions09 Apr 2001Appeal partly allowed
Oriental Insurance Co. Ltd. Vs Mahendra Kumar Saraf
National Consumer Disputes Redressal Commission · 2001 3 CPJ 504
Tribunals and Commissions09 Apr 2001Appeal dismissed
GOMTI DEVI BHARUKA Vs VASUVIUS INDIA LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 488
Tribunals and Commissions09 Apr 2001Complaint dismissed
SHANTI Vs ANSALS HOUSING AND CONSTRUCTION LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 125 : 2002 3 CLT 620 : 2002 3 CPR 102
Tribunals and Commissions06 Apr 2001Complaint dismissed
RANGANNAGARI YADAV REDDY Vs VIJAYA KUMARI
National Consumer Disputes Redressal Commission · 2001 2 CPJ 391 : 2002 1 CPR 132
Tribunals and Commissions05 Apr 2001Appeal dismissed
SUB-DIVISION OFFICER, PSEB Vs NIRANJAN SINGH
National Consumer Disputes Redressal Commission · 2001 2 CPJ 511
Tribunals and Commissions05 Apr 2001Appeal allowed
PUNJAB STATE ELECTRICITY BOARD Vs NATHA SINGH
National Consumer Disputes Redressal Commission · 2001 2 CPJ 536
Tribunals and Commissions03 Apr 2001Appeal dismissed
Life Insurance Corporation of India Vs SUDHA DEVI
National Consumer Disputes Redressal Commission · 2001 3 CPJ 588