Tribunals and Commissions03 Apr 2001Complaint partly allowed
ASHA RASTOGI Vs REGENCY INDUSTRIES LIMITED
National Consumer Disputes Redressal Commission · 2002 1 CPJ 141
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 998 of 1,389
Tribunals and Commissions03 Apr 2001Complaint partly allowed
AVTAR KRISHEN THAPLOO Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2001 2 CLT 690 : 2001 2 CPC 205 : 2001 2 CPR 284 : 2002 1 CPJ 149
Tribunals and Commissions31 Mar 2001Complaint disposed of
INDIAN MEDICAL ASSOCIATION Vs State of orissa
National Consumer Disputes Redressal Commission · 2001 3 CPJ 593
Tribunals and Commissions31 Mar 2001Appeal allowed
GITA MOHAPATRA Vs General Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2002 1 CPJ 519
Tribunals and Commissions31 Mar 2001Appeal disposed of
UNIT TRUST OF INDIA INVESTOR SERVICES LTD. Vs BRAJANANDA DAS
National Consumer Disputes Redressal Commission · 2001 3 CPJ 582 : 2001 3 CPR 367
Tribunals and Commissions30 Mar 2001Appeal dismissed
SENIOR BRANCH MANAGER, PUNJAB NATIONAL BANK Vs SUDHIR PAL SINGH
National Consumer Disputes Redressal Commission · 2001 2 CPJ 477
Tribunals and Commissions30 Mar 2001Appeal allowed
PURUSHOOTAM KUMAR JAIN Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2001 2 CLT 430 : 2001 2 CPR 407 : 2002 1 CPJ 218
Tribunals and Commissions30 Mar 2001Appeal dismissed
U.P.GOVERNMENT EMPLOYEES WELFARE CORPORATION Vs K.K.RAIZADA
National Consumer Disputes Redressal Commission · 2001 3 CPJ 562
Tribunals and Commissions30 Mar 2001Appeal dismissed with costs
MALKIAT SINGH Vs SATWINDER COLD STORE
National Consumer Disputes Redressal Commission · 2001 1 CPC 567 : 2001 2 CPJ 371
Tribunals and Commissions30 Mar 2001Appeal dismissed
PUNJAB STATE, MINISTRY OF URBAN DEVELOPMENT DEPARTMENT Vs KRISHAN JOSHI
National Consumer Disputes Redressal Commission · 2001 1 CPC 569 : 2001 2 CPJ 519
Tribunals and Commissions30 Mar 2001Appeal allowed
State of uttar Pradesh Vs DHARAMPAL
National Consumer Disputes Redressal Commission · 2001 2 CPJ 499
Tribunals and Commissions30 Mar 2001
Tahira Khatoon Vs government OF UTTAR PRADESH
National Consumer Disputes Redressal Commission · 2001 2 CPJ 354
Tribunals and Commissions30 Mar 2001
ORIENTAL INSURANCE COMPANY LIMITED Vs KAMLESH RANI
National Consumer Disputes Redressal Commission · 2002 1 CLT 32 : 2002 1 CPJ 438
Tribunals and Commissions29 Mar 2001Appeals allowed
Modern Terry Towels Ltd. Vs R.K. SINGH
National Consumer Disputes Redressal Commission · 2001 3 CPJ 424 : 2002 1 CPC 481
Tribunals and Commissions29 Mar 2001Appeal dismissed
YASHPAL SINGH Vs Branch Manager, Union Bank Of India
National Consumer Disputes Redressal Commission · 2002 1 CPJ 278
Tribunals and Commissions29 Mar 2001Appeal dismissed
HEADWAY FINANCE AND INVESTMENT COMPANY LTD. Vs Munshi Lal
National Consumer Disputes Redressal Commission · 2001 2 CPJ 574
Tribunals and Commissions29 Mar 2001Complaint partly allowed
RAMESH CHANDRA PANDIYA Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2001 3 CPJ 520
Tribunals and Commissions29 Mar 2001Appeal disposed of
Mukesh Kumar Vs KATEYANI CHIT FUND PVT. LTD
National Consumer Disputes Redressal Commission · 2002 1 CPJ 475
Tribunals and Commissions28 Mar 2001Appeal dismissed
GENERAL MANAGER, OFFICE OF THE ASSISTANT ENGINEER (TELECOM-MUNICATION) (LEGAL CELL) Vs TEJ NARAYAN NIGAM
National Consumer Disputes Redressal Commission · 2002 1 CPJ 99
Tribunals and Commissions28 Mar 2001Appeal allowed
USHA PAVAIYA Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 321