Tribunals and Commissions23 Mar 2001Complaint dismissed
UMA SHANKAR SINGH Vs DELHI BISLERI COMPANY LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 46
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,000 of 1,389
Tribunals and Commissions22 Mar 2001Appeal allowed
ALKA SHARMA Vs SURJIT SINGH
National Consumer Disputes Redressal Commission · 2001 2 CLT 586 : 2001 2 CPC 343 : 2001 2 CPR 525 : 2002 1 CPJ 399
Tribunals and Commissions22 Mar 2001Revision allowed
A.H.RIZVI-Revisionist Vs DIVYA MITTAL
National Consumer Disputes Redressal Commission · 2001 3 CPJ 223
Tribunals and Commissions22 Mar 2001R.P. partly allowed
SMR PARCEL SERVICE Vs PLC LAKSHMANAN AND BROTHERS
National Consumer Disputes Redressal Commission · 2001 3 CPJ 316
Tribunals and Commissions21 Mar 2001Appeal dismissed
SURESHCHANDRA V. PAREKH Vs RAMVILAS MAHESHWARI
National Consumer Disputes Redressal Commission · 2001 2 CPC 211 : 2001 2 CPJ 543 : 2001 2 CPR 238
Tribunals and Commissions21 Mar 2001Appeal dismissed
ESTATE OFFICER, HUDA Vs SHASHI JAIN
National Consumer Disputes Redressal Commission · 2001 2 CLT 517 : 2002 2 CPJ 179
Tribunals and Commissions21 Mar 2001Appeal allowed
Bhupinder Kaur Vs J.C.T.LIMITED
National Consumer Disputes Redressal Commission · 2001 3 CPJ 281
Tribunals and Commissions21 Mar 2001Appeal dismissed
AUTHORITY THROUGH ITS ESTATE OFFICER PUNJAB URBAN PLANNING AND DEVELOPMENT Vs Prem Lal
National Consumer Disputes Redressal Commission · 2001 2 CLT 514 : 2002 1 CPJ 362
Tribunals and Commissions20 Mar 2001Complaint dismissed
ADHUNIK CHEMICALS (P) LTD. Vs RAJASTHAN STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2001 3 CPJ 119
Tribunals and Commissions20 Mar 2001Appeal dismissed
DIVISIONAL ENGINEER (TELECOM) Vs KULDIP BHARGAV
National Consumer Disputes Redressal Commission · 2001 3 CPJ 604
Tribunals and Commissions20 Mar 2001O.P. disposed of
ST.JOSEPH'S HOSPITAL Vs Jimmy
National Consumer Disputes Redressal Commission · 2001 3 CPJ 248
Tribunals and Commissions20 Mar 2001Appeal dismissed
KUSUM LATA GOEL Vs ESTATE OFFICER, HUDA
National Consumer Disputes Redressal Commission · 2001 2 CLT 589 : 2001 2 CPC 326 : 2002 2 CPJ 212
Tribunals and Commissions20 Mar 2001Appeal dismissed
MOHAMMED N AIM Vs EXECUTIVE ENGINEER (COMMERCIAL), U.P.S.E.B.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 522
Tribunals and Commissions20 Mar 2001Appeal allowed
VIKRANT TYRES LIMITED Vs SAHENDRA KUMAR
National Consumer Disputes Redressal Commission · 2001 2 CPJ 415
Tribunals and Commissions19 Mar 2001Complaint allowed
CHUHAR GYANCHAND SATWANI Vs UNITED INDIA INSURANCE COMPANY Limited
National Consumer Disputes Redressal Commission · 2002 1 CPJ 83
Tribunals and Commissions19 Mar 2001C.A. dismissed
NIZAMUDDIN BUILDING CENTRE Vs SURYA POWER GENSETS
National Consumer Disputes Redressal Commission · 2001 3 CPJ 7
Tribunals and Commissions19 Mar 2001Ordered accordingly
Life Insurance Corporation Vs MULEMA SINGH
National Consumer Disputes Redressal Commission · 2001 3 CPJ 555
Tribunals and Commissions19 Mar 2001Complaint allowed
MIRZA ANSAR BAIG Vs MANAGER, THE A.P. MAHESH COOPERATIVE URBAN BANK LIMITED
National Consumer Disputes Redressal Commission · 2001 3 CPJ 264
Tribunals and Commissions19 Mar 2001Appeal dismissed
TAIYAB BHAI MULLA HAIDER Vs ORIENTAL INSURANCE Company
National Consumer Disputes Redressal Commission · 2002 1 CPJ 45 : 2002 1 CPR 460 : 2002 2 CLT 202
Tribunals and Commissions19 Mar 2001Complaint allowed
CH.PADMA Vs SUDHA NURSING HOME
National Consumer Disputes Redressal Commission · 2002 1 CPJ 53 : 2002 3 CLT 312 : 2002 3 CPR 71