Tribunals and Commissions12 Mar 2001C.A. dismissed
MILL STORES SYNDICATE Vs SATRAJ PRIVATE LIMITED
National Consumer Disputes Redressal Commission · 2001 1 CLT 507 : 2001 3 CPJ 33
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,002 of 1,389
Tribunals and Commissions12 Mar 2001Appeal disposed of
RAJDHANI BUILDERS Vs B.S.BADORIA
National Consumer Disputes Redressal Commission · 2001 3 CPJ 366 : 2002 1 CPC 656 : 2002 1 CPR 194
Tribunals and Commissions10 Mar 2001C.A. disposed of
Darshan Singh Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2001 3 CPJ 117
Tribunals and Commissions09 Mar 2001Appeal allowed
Puran Singh Vs PRABHANDHAK, BHARATIYA STATE BANK
National Consumer Disputes Redressal Commission · 2001 3 CPJ 234 : 2002 1 CPC 476
Tribunals and Commissions08 Mar 2001Appeal allowed
Divisional Manager, United India Insurance Co. Ltd. Vs SWAIN AND ASSOCIATES
National Consumer Disputes Redressal Commission · 2001 3 CPJ 508 : 2002 1 CPR 127
Tribunals and Commissions08 Mar 2001Appeal dismissed
ELECTROAGE Vs UNITED INDIA INSURANCE COMPANY Limited
National Consumer Disputes Redressal Commission · 2001 2 CLT 529 : 2001 2 CPC 310 : 2002 1 CPJ 463
Tribunals and Commissions07 Mar 2001Appeal dismissed
KOOL CONTROLS Vs YOGESH CHANDER
National Consumer Disputes Redressal Commission · 2001 2 CLT 622 : 2001 2 CPC 323 : 2002 1 CPJ 469
Tribunals and Commissions07 Mar 2001Complaint allowed with costs
B.L.SHARMA Vs PRIVATE LIMITED DELHI ASSAM ROADWAYS CORPORATION
National Consumer Disputes Redressal Commission · 2002 1 CPJ 356 : 2002 2 CLT 489 : 2002 2 CPR 69
Tribunals and Commissions05 Mar 2001Appeal partly allowed
Oriental Insurance Company Ltd. Vs Gayatri Bai
National Consumer Disputes Redressal Commission · 2002 1 CPJ 515
Tribunals and Commissions05 Mar 2001Appeal dismissed
Arvind Kumar Vs MANISHA COLD STORAGE PVT. LTD.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 390
Tribunals and Commissions05 Mar 2001Appeals dismissed
Oriental Insurance Co. Ltd. Vs CHANNAVEERAPPA
National Consumer Disputes Redressal Commission · 2001 3 CPJ 419 : 2002 2 CPR 361
Tribunals and Commissions05 Mar 2001Appeal partly allowed with costs
KRISHNA NAND JOSHI Vs BRANCH MANAGER, THE ORIENTAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 526
Tribunals and Commissions05 Mar 2001Appeal dismissed
SALIL KR.BANERJEE Vs DIVISIONAL MANAGER, THE ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 241 : 2001 3 CPR 323
Tribunals and Commissions05 Mar 2001C.A. disposed of
VIKAS PODDAR Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2001 2 CPJ 38
Tribunals and Commissions05 Mar 2001
Kalla Anna Purna Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2002 1 CPJ 66 : 2002 1 CPR 352
Tribunals and Commissions03 Mar 2001Appeal partly allowed
ANILKANT GAJENDRARAJ BUCH Vs General Manager, State Bank of India
National Consumer Disputes Redressal Commission · 2001 2 CPJ 307
Tribunals and Commissions02 Mar 2001Appeal allowed
National Small Industries Corporation Ltd. Vs M.ADIKANDA
National Consumer Disputes Redressal Commission · 2001 3 CPJ 497 : 2002 1 CPR 489
Tribunals and Commissions02 Mar 2001Complaint dismissed
Rajesh Shah Vs PERTECH COMPUTERS LIMITED
National Consumer Disputes Redressal Commission · 2001 2 CPJ 278
Tribunals and Commissions02 Mar 2001Appeal dismissed
D.K. SURI Vs GARHWAL JAL SANSTHAN
National Consumer Disputes Redressal Commission · 2002 1 CPJ 263
Tribunals and Commissions02 Mar 2001Appeal allowed
Punjab National Bank Vs ANUMATI
National Consumer Disputes Redressal Commission · 2001 2 CPJ 318