Tribunals and Commissions26 Feb 2001Appeals dismissed in limine
BANK OF INDIA Vs DEEPAK JAISWAL
National Consumer Disputes Redressal Commission · 2001 3 CPJ 535 : 2002 1 CPC 578 : 2002 1 CPR 458
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,004 of 1,389
Tribunals and Commissions26 Feb 2001Revision Petition dismissed
SHANTI AUTO (P) LIMITED Vs PRAVEEN BEN GEORGE
National Consumer Disputes Redressal Commission · 2002 1 CPC 658 : 2002 1 CPJ 106 : 2002 1 CPR 355 : 2002 2 CLT 366
Tribunals and Commissions26 Feb 2001Complaint dismissed
D.S.KOHLI Vs BALDEV SINGH PABLA
National Consumer Disputes Redressal Commission · 2001 1 CPC 182 : 2001 3 CPJ 274
Tribunals and Commissions26 Feb 2001Appeal dismissed
Oriental Insurance Company Ltd. Vs DAMODAR PRADHAN
National Consumer Disputes Redressal Commission · 2002 1 CPJ 121
Tribunals and Commissions26 Feb 2001Complaint disposed of
CICILY KALLARAKKAL Vs DEALER, DIVYA AUTOMOBILES
National Consumer Disputes Redressal Commission · 2002 3 CPJ 14
Tribunals and Commissions26 Feb 2001Appeal dismissed
CORPORATION BANK Vs BRIG D.K.KHULLAR
National Consumer Disputes Redressal Commission · 2001 2 CPC 149 : 2001 3 CPJ 296
Tribunals and Commissions26 Feb 2001Appeal allowed
ORIENTAL INSURANCE Company Limited Vs CHIRANJIBI KUMAR MOHANTY
National Consumer Disputes Redressal Commission · 2001 2 CPJ 345 : 2001 3 CPR 283
Tribunals and Commissions25 Feb 2001Appeal allowed
Life Insurance Corporation of India Vs ANJU HUNJAN
National Consumer Disputes Redressal Commission · 2001 2 CLT 632 : 2001 2 CPC 256 : 2002 1 CPJ 142
Tribunals and Commissions22 Feb 2001Appeal allowed
STYLE PACK(ELECTRONIC)COMPANY Vs D.CHAIRMAN
National Consumer Disputes Redressal Commission · 2001 2 CPJ 550
Tribunals and Commissions22 Feb 2001Appeal dismissed
BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs RENU MEHROTRA
National Consumer Disputes Redressal Commission · 2002 2 CPJ 278 : 2003 1 CLT 456
Tribunals and Commissions22 Feb 2001Appeals allowed
MODERN SYNTEX (I) LTD. Vs ADITYA KUMAR SHARMA
National Consumer Disputes Redressal Commission · 2002 1 CPJ 81 : 2002 2 CPR 317
Tribunals and Commissions22 Feb 2001Appeal dismissed
ANSAL HOUSING AND CONSTRUCTIONS LIMITED Vs PRAVEEN DUBLISH
National Consumer Disputes Redressal Commission · 2002 2 CLT 445 : 2002 2 CPJ 303
Tribunals and Commissions22 Feb 2001
Patna Cooperative Bank Ltd Vs Hasmukh B Shah
National Consumer Disputes Redressal Commission · 2001 2 CPJ 23
Tribunals and Commissions20 Feb 2001Appeal disposed of
Hindusthan Motors Ltd. Vs PRASENJIT CHAKRABORTY
National Consumer Disputes Redressal Commission · 2001 2 CPJ 533 : 2001 3 CPR 316
Tribunals and Commissions20 Feb 2001Appeal dismissed
CITY TRANSPORT SERVICES Vs SRIGANESH TRANSPORT CO.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 417
Tribunals and Commissions20 Feb 2001Appeal dismissed
LAXMI NARAIN Vs ESHITA NURSING HOME AND AMISH X-RAY
National Consumer Disputes Redressal Commission · 2001 3 CPJ 394
Tribunals and Commissions20 Feb 2001
Post Master General General Post Office Vs AMANDEEP SINGH
National Consumer Disputes Redressal Commission · 2001 2 CPC 156 : 2001 3 CPJ 162
Tribunals and Commissions19 Feb 2001Appeal allowed
UNITED INDIA INS. CO. LTD. Vs VINOD KUMAR B.SHAH
National Consumer Disputes Redressal Commission · 2001 2 CPJ 503
Tribunals and Commissions16 Feb 2001C.A. dismissed
SUBHAG MAL JAIN Vs MODI XEROX LIMITED
National Consumer Disputes Redressal Commission · 2001 3 CPJ 81
Tribunals and Commissions16 Feb 2001Appeal dismissed
U.P.S.E.B., THROUGH ITS SUB- DIVISIONAL OFFICER Vs ANWAR ALI
National Consumer Disputes Redressal Commission · 2001 2 CPJ 109