Tribunals and Commissions16 Feb 2001Complaint dismissed
SAYED AMZAD HUSAIN NAQVI Vs LAKHANPUR HOSPITAL, THROUGHDR. V.K. AGGRAWAL
National Consumer Disputes Redressal Commission · 2001 2 CPJ 130
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,005 of 1,389
Tribunals and Commissions16 Feb 2001Complaint allowed
M.Chidambaram Vs SOUTHERN RAILWAYS
National Consumer Disputes Redressal Commission · 2001 1 CPC 388 : 2001 1 CPR 505 : 2001 2 CPJ 300
Tribunals and Commissions16 Feb 2001
Director General Investigation And Registration Vs Times Of India
National Consumer Disputes Redressal Commission · 2001 2 CPC 329 : 2001 3 CPJ 51
Tribunals and Commissions15 Feb 2001Compensation Applications disposed of
EQUINOX Vs PAL PEUGEOT LTD.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 42
Tribunals and Commissions15 Feb 2001Appeal allowed
ADHIKSHAN ABHIYANTA SINCHAI KARYA MANDAL ZILA MIRZAPUR Vs NATIONAL DRIVING COMPANY
National Consumer Disputes Redressal Commission · 2002 1 CPJ 394
Tribunals and Commissions15 Feb 2001Appeal allowed
GENERAL MANAGER, TELECOM Vs JANAK GUPTA
National Consumer Disputes Redressal Commission · 2001 2 CPC 172 : 2001 3 CPJ 437
Tribunals and Commissions15 Feb 2001Complaint allowed with costs
Raj Kumar Bajaj Vs State of Haryana
National Consumer Disputes Redressal Commission · 2001 3 CPJ 459
Tribunals and Commissions14 Feb 2001C.A. disposed of
RAJIV KAICKER Vs MAX WORTH ORCHARDS (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 47
Tribunals and Commissions14 Feb 2001Appeal dismissed
Priya Tex Vs Catholic Syrian Bank Ltd.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 503 : 2002 1 CPR 131
Tribunals and Commissions14 Feb 2001Appeal dismissed
United India Insurance Co. Ltd. Vs CITIZEN CHEMICAL TRANSPORT CO.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 397
Tribunals and Commissions14 Feb 2001
Chetan Shah Vs Peerless Travels P Ltd
National Consumer Disputes Redressal Commission · 2001 2 CPJ 443
Tribunals and Commissions13 Feb 2001Complaint partly allowed with costs
VISHAN LAL Vs PROPERTY OFFICER, U.P. AVAS EVAM VIKAS PARISHAD
National Consumer Disputes Redressal Commission · 2002 1 CPJ 197
Tribunals and Commissions13 Feb 2001Complaint dismissed
PAGORA FARMS (P) LIMITED Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 473
Tribunals and Commissions13 Feb 2001Appeal dismissed with costs
BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs Maya Devi
National Consumer Disputes Redressal Commission · 2001 2 CPJ 237
Tribunals and Commissions13 Feb 2001Complaint dismissed
DOLPHIN TRANSPORT SERVICE PVT. LTD. Vs JAYASHREE INSULATORS
National Consumer Disputes Redressal Commission · 2002 1 CPJ 251
Tribunals and Commissions12 Feb 2001Appeal dismissed
DIWAN CHAND MALHOTRA Vs PUNJAB NATIONAL BANK ASSET MANAGEMENT CO. LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 145 : 2002 2 CLT 663 : 2002 2 CPR 326
Tribunals and Commissions09 Feb 2001Complaint allowed
RAKESH KUMAR Vs HOUSING COMMISSIONER, U.P. HOUSING AND DEVELOPMENT BOARD
National Consumer Disputes Redressal Commission · 2001 3 CPJ 35
Tribunals and Commissions09 Feb 2001Appeal dismissed with costs
ORIENTAL INSURANCE Company Limited Vs PREM PRINTING PRESS
National Consumer Disputes Redressal Commission · 2001 2 CPJ 210
Tribunals and Commissions09 Feb 2001Appeal dismissed
DIESEL CENTRE TRANSPORT Vs COMMERCIAL OFFICER (SOUTH EAST I), MADRAS TELEPHONES
National Consumer Disputes Redressal Commission · 2002 1 CPJ 526
Tribunals and Commissions09 Feb 2001C.A.dismissed
SITALAKSHMI SARMA Vs Greater Noida Industrial Development Authority
National Consumer Disputes Redressal Commission · 2001 3 CPJ 83