Tribunals and Commissions05 Feb 2001Appeal dismissed
APPEIK Vs RAMAKRISHNA BARIK
National Consumer Disputes Redressal Commission · 2001 2 CPJ 575
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,007 of 1,389
Tribunals and Commissions05 Feb 2001Appeal dismissed
Renu Sinha Vs SECRETARY, ROURKELA REGIONAL IMPROVEMENT TRUST
National Consumer Disputes Redressal Commission · 2001 2 CPJ 426
Tribunals and Commissions05 Feb 2001Appeal allowed
RABIN ARAYAN SAHU Vs REGIONAL MANAGER, UPTRON INDIA LTD.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 472 : 2001 2 CPR 282
Tribunals and Commissions05 Feb 2001Appeal dismissed
SACHIN DAS Vs SAMPA DAS
National Consumer Disputes Redressal Commission · 2001 2 CPJ 429
Tribunals and Commissions05 Feb 2001Appeal dismissed with costs
Union of India Vs SUDHA RANI PANDEY
National Consumer Disputes Redressal Commission · 2002 2 CPJ 500
Tribunals and Commissions05 Feb 2001Appeal dismissed
AVADH BEHARI LAL Vs REGIONAL MANAGER, MARUTI UDYOG LIMITED
National Consumer Disputes Redressal Commission · 2001 2 CPJ 185
Tribunals and Commissions05 Feb 2001Appeals dismissed
KANNA GANGADHAR Vs KANNA DUBBAIAH
National Consumer Disputes Redressal Commission · 2001 2 CPJ 218
Tribunals and Commissions05 Feb 2001Appeal allowed
SIBA PRASAD BEHERA Vs SHYAMSUNDAR PANDA
National Consumer Disputes Redressal Commission · 2002 1 CPJ 255
Tribunals and Commissions05 Feb 2001Appeal disposed of
MANAGER, OMAN AIR Vs K.K.ABDUL AZEEZ
National Consumer Disputes Redressal Commission · 2001 3 CPJ 287 : 2002 1 CPR 233
Tribunals and Commissions02 Feb 2001Appeal dismissed
TIRUPATI BALAJI SERVICES Vs Chelsea Products
National Consumer Disputes Redressal Commission · 2001 3 CPJ 483
Tribunals and Commissions02 Feb 2001Appeal allowed
JOSLIN CHRYSOSTOM Vs S. LOURDU
National Consumer Disputes Redressal Commission · 2001 3 CPJ 126
Tribunals and Commissions02 Feb 2001Appeal dismissed
K.P.N. SUPER SERVICES Vs SAI KUMAR
National Consumer Disputes Redressal Commission · 2002 1 CPJ 42
Tribunals and Commissions01 Feb 2001Appeal allowed
BOARD Vs GROUP CAPTAIN M.M. SAIGAL
National Consumer Disputes Redressal Commission · 2001 2 CPJ 220
Tribunals and Commissions01 Feb 2001C.A.disposed of
ARUN KUMAR GUPTA Vs Meerut Development Authority
National Consumer Disputes Redressal Commission · 2001 3 CPJ 78
Tribunals and Commissions01 Feb 2001Appeal dismissed
MAHAVIR SINGH Vs MANAGING DIRECTOR, MUTHOOT LEASING AND FINANCE LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 103 : 2002 2 CPR 319 : 2002 3 CLT 162
Tribunals and Commissions31 Jan 2001Appeal partly allowed
SUPERINTENDENT OF POST OFFICES Vs NARESH CHANDRA SRIVASTAVA
National Consumer Disputes Redressal Commission · 2001 2 CPJ 481
Tribunals and Commissions31 Jan 2001Appeal dismissed
SURENDRA KUMAR MISHRA Vs BANK OF BARODA
National Consumer Disputes Redressal Commission · 2001 2 CPJ 68
Tribunals and Commissions31 Jan 2001Complaint partly allowed with costs
KUSUM PANDEY Vs Union of India
National Consumer Disputes Redressal Commission · 2001 2 CPR 273 : 2001 3 CLT 188 : 2002 1 CPJ 113
Tribunals and Commissions31 Jan 2001Appeal No. 908/99 dismissed & appeal No. 1761/99 allowed
HARI RAM DUBEY, ADVOCATE Vs District Magistrate
National Consumer Disputes Redressal Commission · 2001 2 CPJ 192
Tribunals and Commissions30 Jan 2001Complaint dismissed
SRI KRISHNA OIL COMPLEX LIMITED Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2001 2 CPJ 433 : 2001 3 CPR 289