Tribunals and Commissions30 Jan 2001Appeal dismissed
RAKESH SRIVASTAVA Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2001 2 CPJ 73
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,008 of 1,389
Tribunals and Commissions30 Jan 2001Appeal dismissed
A.M.T.DEVI MUTHUDURAI Vs CHIEF GENERAL MANAGER, STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2002 1 CPJ 459
Tribunals and Commissions30 Jan 2001Ordered accordingly
GHAZIABAD DEVELOPMENT AUTHORITY Vs NARENDRA KUMAR MITTAL
National Consumer Disputes Redressal Commission · 2001 2 CPJ 31
Tribunals and Commissions29 Jan 2001Appeal dismissed
BINDU RAJAKRISHNAN-/ Vs KANCHANA-/
National Consumer Disputes Redressal Commission · 2001 2 CPC 678 : 2001 2 CPJ 479 : 2001 3 CPR 299
Tribunals and Commissions29 Jan 2001Dismissed
District Collector, Kottayam Vs K.P.VARGHESE
National Consumer Disputes Redressal Commission · 2002 1 CPC 684 : 2002 2 CPJ 51
Tribunals and Commissions29 Jan 2001Appeal allowed
GENERAL MANAGER, TELECOM DISTRICT Vs P.C.JOHN
National Consumer Disputes Redressal Commission · 2002 2 CPJ 424
Tribunals and Commissions29 Jan 2001Appeal dismissed
Executive Engineer and Administrative Officer Vs R.Perumal
National Consumer Disputes Redressal Commission · 2002 1 CPJ 301
Tribunals and Commissions29 Jan 2001Petition allowed with costs
K. VARKEY VARGHESE Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2001 1 CPC 479 : 2001 1 CPR 543 : 2001 2 CPJ 422
Tribunals and Commissions25 Jan 2001Appeal allowed
SHIMONI MARKETING Vs JB TRANSPORT COMPANY
National Consumer Disputes Redressal Commission · 2001 2 CPJ 341
Tribunals and Commissions25 Jan 2001Appeal allowed
U.P.State Electricity Board Vs PHOOL SINGH
National Consumer Disputes Redressal Commission · 2001 1 CPJ 486
Tribunals and Commissions25 Jan 2001Appeal dismissed
PROPRIETOR, NATIONAL GAS AGENCY-/ Vs C. Pandian
National Consumer Disputes Redressal Commission · 2001 1 CLT 489 : 2001 1 CPC 433 : 2001 1 CPJ 28 : 2001 1 CPR 57
Tribunals and Commissions25 Jan 2001Appeal allowed
DOLPHIN LABORATORIES LIMITED Vs D.CHANDRASEKAR
National Consumer Disputes Redressal Commission · 2001 2 CPC 677 : 2001 2 CPJ 446 : 2001 3 CPR 311
Tribunals and Commissions25 Jan 2001Complaint dismissed
NEO INTEX MILLS LTD. Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 158 : 2002 1 CPR 342 : 2002 2 CLT 204
Tribunals and Commissions25 Jan 2001Appeal disposed of
TELECOM DIVISIONAL ENGINEER Vs BHIKARI PRASAD VERMA
National Consumer Disputes Redressal Commission · 2001 2 CPJ 11
Tribunals and Commissions25 Jan 2001Allowed
ESTATE OFFICER, HUDA Vs Bal Ram
National Consumer Disputes Redressal Commission · 2001 1 CPC 574 : 2002 1 CLT 410 : 2002 3 CPJ 97
Tribunals and Commissions25 Jan 2001Appeal dismissed
GENERAL MANAGER, TELECOM, COIMBATORE TELEPHONES Vs V.L.NARAYANAN
National Consumer Disputes Redressal Commission · 2001 2 CPJ 394
Tribunals and Commissions25 Jan 2001Appeal dismissed
S.P. THENAPPAN Vs Indian Overseas Bank
National Consumer Disputes Redressal Commission · 2001 2 CPJ 376
Tribunals and Commissions25 Jan 2001Appeals allowed
KRISHAN KUMAR Vs RAJINDER KAUR GILL
National Consumer Disputes Redressal Commission · 2001 2 CPC 79 : 2001 3 CPJ 538
Tribunals and Commissions25 Jan 2001Appeal dismissed with costs
AGRA VIKAS PRADHIKARAN Vs AVADHPAL SINGH, ADVOCATE
National Consumer Disputes Redressal Commission · 2001 2 CPJ 153
Tribunals and Commissions25 Jan 2001Complaint dismissed
PRAMOD KUMAR Vs AVAS AYUKT, U.P. AVAS EVAM VIKAS PARISHAD
National Consumer Disputes Redressal Commission · 2001 2 CPJ 156