Tribunals and Commissions09 Feb 2001Appeals dismissed
SUMAN GUPTA Vs BANK OF INDIA (CAPITAL MARKET BRANCH)
National Consumer Disputes Redressal Commission · 2001 3 CPJ 219 : 2002 1 CPC 479
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,006 of 1,389
Tribunals and Commissions09 Feb 2001Complaint disposed of
SANJAY GUPTA Vs SOTC KUONI TRAVEL CORPORATION (PRIVATE) LIMITED
National Consumer Disputes Redressal Commission · 2001 2 CPC 169 : 2001 3 CPJ 290
Tribunals and Commissions09 Feb 2001Appeal disposed of
GUJARAT HOUSING BOARD Vs BHAICHANDBHAI MADHABHAI DATANIYA
National Consumer Disputes Redressal Commission · 2001 2 CPJ 396
Tribunals and Commissions08 Feb 2001Appeal allowed
Divisional Manager, National Insurance Co. Ltd. Vs INJA SANYASI RAO
National Consumer Disputes Redressal Commission · 2001 2 CPJ 567
Tribunals and Commissions08 Feb 2001Appeal dismissed
MAHANAGAR TELEPHONE NIGAM LTD. Vs J.K.AGGRAWAL
National Consumer Disputes Redressal Commission · 2001 3 CPJ 80
Tribunals and Commissions08 Feb 2001Appeal partly allowed
POST MASTER, THALTEJ ROAD POST OFFICE Vs PATEL HASMUKHBHAI GOVINDBHAI
National Consumer Disputes Redressal Commission · 2001 2 CPJ 419
Tribunals and Commissions08 Feb 2001Complaint dismissed
ANIL KUMAR GOEL Vs VICE-CHAIRMAN, GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2001 2 CPJ 207
Tribunals and Commissions08 Feb 2001Appeal allowed
TAYYABHUSAIN Vs DINESH
National Consumer Disputes Redressal Commission · 2001 2 CPJ 268
Tribunals and Commissions08 Feb 2001Appeal dismissed
S.KOSAL KUMAR-/ Vs TMT.KANAKAMBUJAM
National Consumer Disputes Redressal Commission · 2001 3 CPJ 298 : 2002 1 CPC 484 : 2002 1 CPR 228
Tribunals and Commissions08 Feb 2001Appeal partly allowed
Punjab National Bank Vs DHIMANT J.RAVAL
National Consumer Disputes Redressal Commission · 2001 2 CPJ 323
Tribunals and Commissions07 Feb 2001Appeal dismissed with costs
NATIONAL INSURANCE COMPANY LIMITED Vs SHRI RAM KHANDSARI UDYOG
National Consumer Disputes Redressal Commission · 2001 2 CPJ 547
Tribunals and Commissions07 Feb 2001Appeal allowed
BRISH BHAN AGARWAL Vs SANJAY KUMAR TRIPATHI
National Consumer Disputes Redressal Commission · 2001 2 CPJ 430
Tribunals and Commissions07 Feb 2001Complaint dismissed in limine
ZAMSHED ALAM KHAN Vs REGENCY INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 389
Tribunals and Commissions07 Feb 2001Appeal dismissed with costs
Union of India Vs TARA ARORA
National Consumer Disputes Redressal Commission · 2001 2 CPJ 200
Tribunals and Commissions07 Feb 2001Appeal dismissed
INTRON LIMITED Vs KM.PRIYA JAIN
National Consumer Disputes Redressal Commission · 2002 1 CPJ 135 : 2002 2 CPC 413 : 2002 2 CPR 438
Tribunals and Commissions07 Feb 2001Appeal dismissed
ORIENTAL INSURANCE Company Limited Vs HUSNA BANO
National Consumer Disputes Redressal Commission · 2001 2 CPJ 293
Tribunals and Commissions06 Feb 2001Revision Petition disposed of
Godrej Soaps Ltd. Vs VIJAY GOVIND SARPOTDAR
National Consumer Disputes Redressal Commission · 2001 1 CPC 337 : 2001 1 CPR 88 : 2001 1 UC 442 : 2001 2 CPJ 12
Tribunals and Commissions06 Feb 2001Appeal allowed
NAVIN KUMAR SINGHAI Vs SIPANI AUTOMOBILES LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 537
Tribunals and Commissions06 Feb 2001Appeal allowed
Hindustan Motors Ltd. Vs DISTRICT RURAL DEVELOPMENT AGENCY
National Consumer Disputes Redressal Commission · 2001 3 CPJ 268
Tribunals and Commissions06 Feb 2001Appeal dismissed
KANCHIPURAM SRIVARADARAJA SILKS-/ Vs A.MANIKANDAN-/
National Consumer Disputes Redressal Commission · 2001 3 CPJ 432