Tribunals and Commissions25 Jan 2001Appeal dismissed
SUPRITI MODAK Vs GOKUL CH. MODAK
National Consumer Disputes Redressal Commission · 2001 2 CPJ 219
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,009 of 1,389
Tribunals and Commissions25 Jan 2001Complaint partly allowed
C.V.SESHA NARASIMHACHARVULU Vs A.P.State Electricity Board
National Consumer Disputes Redressal Commission · 2001 2 CPJ 358 : 2001 3 CPR 301
Tribunals and Commissions25 Jan 2001
VANI MARINE PRIVATE LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 29 : 2001 1 CLT 487 : 2001 1 CPC 411 : 2001 1 CPJ 26 : 2001 1 CPR 54
Tribunals and Commissions25 Jan 2001
PHOOLWATI Vs Manager Oriental Insurance Company Limited
National Consumer Disputes Redressal Commission · 2001 1 CPC 674 : 2001 3 CPJ 545
Tribunals and Commissions24 Jan 2001Appeal disposed of
DIV. ENGINEER, CALCUTTA TELEPHONES Vs SOUMEN KUMAR MODAK
National Consumer Disputes Redressal Commission · 2002 1 CPJ 182
Tribunals and Commissions24 Jan 2001Appeal allowed
UTTAR PRADESH AVAS EVAM VIKAS PARISHAD Vs HARI BHUSHAN GUPTA
National Consumer Disputes Redressal Commission · 2001 2 CPJ 88
Tribunals and Commissions24 Jan 2001Revision Petition allowed
ACCOUNTS OFFICER, Indian Airlines Vs N.L.LAKHANPAL
National Consumer Disputes Redressal Commission · 2001 1 CPC 336 : 2001 1 CPJ 43 : 2001 1 CPR 86 : 2001 1 UC 459
Tribunals and Commissions24 Jan 2001Complaint disposed of
JAI PARABOLICS SPRINGS LTD. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2001 1 CPC 586 : 2001 2 CLT 331 : 2001 2 CPR 401 : 2002 1 CPJ 92
Tribunals and Commissions24 Jan 2001Appeal allowed
DISTRICT MANAGER, TELEPHONES Vs ADMINISTRATIVE OFFICER, PUNJAB MANDI BOARD
National Consumer Disputes Redressal Commission · 2001 3 CPJ 69
Tribunals and Commissions24 Jan 2001Complaint partly allowed
GANTA MOHANA LAKSHMI Vs C.V. Ratnam
National Consumer Disputes Redressal Commission · 2002 2 CPJ 144
Tribunals and Commissions24 Jan 2001Appeal allowed
K.DILLI BABU Vs General Manager, Southern Railway
National Consumer Disputes Redressal Commission · 2001 2 CPJ 355
Tribunals and Commissions24 Jan 2001Appeal dismissed
State Bank of India Vs HARISHCHANDRA SINGH
National Consumer Disputes Redressal Commission · 2002 1 CPJ 388
Tribunals and Commissions24 Jan 2001
Ramesh N. Thakkar Vs ASLAM MUNJEE
National Consumer Disputes Redressal Commission · 2001 1 UC 441
Tribunals and Commissions24 Jan 2001
Municipal Corporation Kanti Vs Jay Chand Sharma
National Consumer Disputes Redressal Commission · 2001 1 CPC 338 : 2001 1 CPR 89 : 2001 1 UC 427
Tribunals and Commissions23 Jan 2001Appeal dismissed
CNR CONSUMER RIGHTS PROTECTION CELL Vs CORPORATION LTD.THE CHAIRMAN, TAMIL NADU INDUSTRIAL INVESTMENT
National Consumer Disputes Redressal Commission · 2001 3 CPJ 514
Tribunals and Commissions23 Jan 2001Appeal dismissed
ALPACS REPROGRAPHICS SERVICES Vs SHILENDRA BHANDARY
National Consumer Disputes Redressal Commission · 2002 1 CPJ 345
Tribunals and Commissions23 Jan 2001Appeal dismissed
Executive Officer, Nagar Palika Parishad Vs RAM BIHARI SRIVASTAVA
National Consumer Disputes Redressal Commission · 2001 2 CPJ 337
Tribunals and Commissions23 Jan 2001Appeal disposed of
MADRAS TELEPHONES Vs S.Govindan
National Consumer Disputes Redressal Commission · 2001 2 CPJ 509
Tribunals and Commissions23 Jan 2001Appeal No. 455/97 dismissed
GIRDHARILAL JAMANDAS GEHANI Vs DIVISIONAL MANAGER, ORIENTAL INSURANCE
National Consumer Disputes Redressal Commission · 2001 2 CPJ 460
Tribunals and Commissions23 Jan 2001Appeal allowed
JAI LAKSHMI COOPERATIVE BANK LTD. Vs L.C.DHINGRA
National Consumer Disputes Redressal Commission · 2001 3 CPJ 320