Tribunals and Commissions22 Jan 2001Appeal disposed of
POSTMASTER GENERAL, ANNA SALAI Vs GIRISHCHAND KHEMKA
National Consumer Disputes Redressal Commission · 2001 3 CPJ 159
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,010 of 1,389
Tribunals and Commissions22 Jan 2001Appeal dismissed
RAMDURAI-/ Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 494
Tribunals and Commissions22 Jan 2001Appeal allowed
JANTA TRAVELS PRIVATE LIMITED Vs NAMITA NIGAM
National Consumer Disputes Redressal Commission · 2002 1 CPJ 430
Tribunals and Commissions22 Jan 2001Appeal dismissed
Maruti Udyog Limited Vs SUNISH KUMAR AGGARWAL
National Consumer Disputes Redressal Commission · 2001 2 CPC 135 : 2001 3 CLT 687 : 2002 2 CPJ 352
Tribunals and Commissions22 Jan 2001Complaint disposed of
Susheel Kumar Vs UNITECH LIMITED
National Consumer Disputes Redressal Commission · 2001 1 CPC 602 : 2001 1 CPJ 377 : 2001 2 CPR 210
Tribunals and Commissions19 Jan 2001Complaint dismissed
MALAYA MARUTI INDUSTRIES Vs ASSISTANT ENGINEER (OPERATION)
National Consumer Disputes Redressal Commission · 2002 1 CPJ 128
Tribunals and Commissions19 Jan 2001Appeal allowed
BANK OF BARODA Vs PRAKASH J.JHAVERI
National Consumer Disputes Redressal Commission · 2001 3 CPJ 134
Tribunals and Commissions19 Jan 2001Appeal disposed of
SALIL CHANDRA MITRA Vs Post Master General
National Consumer Disputes Redressal Commission · 2002 1 CPJ 229
Tribunals and Commissions18 Jan 2001Appeal allowed
DIRECTOR (THROUGH THE REPRESENTATIVE) ARMY GROUP INSURANCE SCHEME Vs NAIK HANS RAJ YADAV
National Consumer Disputes Redressal Commission · 2001 2 CPJ 523
Tribunals and Commissions18 Jan 2001Complaint disposed of
NIRANJAN SINGH Vs DELHI WATER SUPPLY AND SEWERAGE
National Consumer Disputes Redressal Commission · 2001 3 CPJ 99
Tribunals and Commissions18 Jan 2001Appeal disposed of
RANJAN GHOSH Vs MANISHA BHOWMIK
National Consumer Disputes Redressal Commission · 2001 1 CPJ 592
Tribunals and Commissions18 Jan 2001Complaint dismissed
P.C.KUTTAN Vs REGIONAL ENGINEER, KERALA STATE HOUSING BOARD
National Consumer Disputes Redressal Commission · 2001 3 CPJ 468
Tribunals and Commissions18 Jan 2001Allowed
Life Insurance Corporation of India Vs CHUVAL CONSUMER PROTECTION SOCIETY
National Consumer Disputes Redressal Commission · 2001 2 CPJ 364
Tribunals and Commissions18 Jan 2001Appeal allowed
SHYAMA NANDA JALAN Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2001 2 CPC 673 : 2001 2 CPJ 108 : 2001 3 CPR 322
Tribunals and Commissions18 Jan 2001
Sri Laxmi Narayana Transport Vs Sri Ram Trading And Transport P Ltd
National Consumer Disputes Redressal Commission · 2001 2 CPJ 456
Tribunals and Commissions17 Jan 2001Appeal allowed
WEIGH WELL INDIA Vs AGGARWAL STEEL INDUSTRIES
National Consumer Disputes Redressal Commission · 2001 2 CLT 301 : 2001 2 CPC 30 : 2002 1 CPJ 386
Tribunals and Commissions17 Jan 2001Appeals dismissed
PUNJAB URBAN PLANNING DEVELOPMENT AUTHORITY Vs PUSHPA SAGAR KOHLI
National Consumer Disputes Redressal Commission · 2001 1 CPC 686 : 2001 3 CPJ 564
Tribunals and Commissions16 Jan 2001Appeal dismissed
V.G. KODGIRE Vs Divisional Controller, M.S.R.T.C.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 274
Tribunals and Commissions15 Jan 2001Applications dismissed
TINA HANS Vs ROCKLAND LEASING LTD.
National Consumer Disputes Redressal Commission · 2001 2 CLT 581 : 2001 2 CPC 77 : 2002 2 CPJ 346
Tribunals and Commissions15 Jan 2001Appeal partly allowed
AREA MANAGER, WESTERN RAILWAY Vs Ramesh Chander
National Consumer Disputes Redressal Commission · 2001 2 CPJ 164