Tribunals and Commissions08 Jan 2001C.A. disposed of
SANJEEV KHANNA Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2000 2 CLT 493 : 2000 3 CPR 86 : 2001 3 CPJ 97
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,012 of 1,389
Tribunals and Commissions08 Jan 2001Appeal allowed
SANJEEV KUMAR ARORA Vs SLM MANEK LAL INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2001 3 CLT 92 : 2002 2 CPJ 230
Tribunals and Commissions05 Jan 2001Appeal partly allowed
STATE BANK OF INDORE Vs C.V.MATHEW
National Consumer Disputes Redressal Commission · 2001 1 CLT 628 : 2001 1 CPJ 361 : 2001 1 CPR 289
Tribunals and Commissions05 Jan 2001Complaint dismissed
RAJENDRA KUMAR TRIPATHI Vs CHAIRMAN,U.P.STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2001 1 CPC 532 : 2001 1 CPJ 458
Tribunals and Commissions05 Jan 2001Appeal dismissed in limine
K.K.CHHABRA Vs Mahanagar Telephone Nigam Ltd.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 187 : 2001 3 CPR 277 : 2002 1 CPC 134
Tribunals and Commissions05 Jan 2001Appeal dismissed
PRABHU AGRO INDUSTRIES Vs DATTA SONBA MADAVI
National Consumer Disputes Redressal Commission · 2002 2 CPJ 285
Tribunals and Commissions05 Jan 2001Appeal dismissed
S.P.ASSOCIATES Vs R.ARUNACHALAM
National Consumer Disputes Redressal Commission · 2001 3 CPJ 367
Tribunals and Commissions04 Jan 2001Appeal partly allowed
ESTATE OFFICER, H.U.D.A. Vs B.P.SINGAL
National Consumer Disputes Redressal Commission · 2001 2 CLT 583 : 2001 2 CPC 81 : 2002 1 CPJ 452
Tribunals and Commissions04 Jan 2001Writ Petition dismissed
CHAIRMAN, BANGALORE DEVELOPMENTCHAIRMAN, BANGALORE DEVELOPMENT AUTHORITY Vs Radha Bai
National Consumer Disputes Redressal Commission · 2001 2 CPJ 49 : 2001 3 CPR 326
Tribunals and Commissions04 Jan 2001Complaint dismissed
S.P.SABAPATHY Vs CHONA FINANCIAL SERVICE PRIVATE LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 133 : 2002 2 CPR 407 : 2002 3 CLT 50
Tribunals and Commissions04 Jan 2001C.A. disposed of
HARI GOPAL GARG Vs GENERAL MANAGER, TELEPHONES
National Consumer Disputes Redressal Commission · 2001 3 CPJ 93
Tribunals and Commissions04 Jan 2001Dismissed
Chandrawati Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2001 2 CPJ 77 : 2001 3 CPR 284
Tribunals and Commissions04 Jan 2001Complaint dismissed
RAMESH CHANDRA GOSWAMI Vs DIPAK BANERJEE
National Consumer Disputes Redressal Commission · 2001 2 CPJ 374
Tribunals and Commissions03 Jan 2001Appeal dismissed
DISTRICT TRANSPORT MANAGER (ADMN.) Vs SUPRAVA HOTA
National Consumer Disputes Redressal Commission · 2001 2 CPJ 573
Tribunals and Commissions03 Jan 2001Appeal allowed in part
LATA V. AGARWAL Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2001 1 CPJ 522
Tribunals and Commissions03 Jan 2001Appeal partly allowed
National Insurance Co. Ltd. Vs Kanti Devi
National Consumer Disputes Redressal Commission · 2002 1 CPJ 85
Tribunals and Commissions03 Jan 2001Complaint partly allowed
Raj Kumar Prasad Gupta Vs DIVISIONAL MANAGER, THE NEW INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 155
Tribunals and Commissions01 Jan 2001Appeal dismissed
SHIV KUMAR Vs Sohan Lal
National Consumer Disputes Redressal Commission · 2001 1 CPC 654 : 2001 1 CPJ 556
Tribunals and Commissions01 Jan 2001Appeal allowed
DIVISIONAL ENGINEER, TELEPHONES Vs RAVINDRA KUMAR PODDAR
National Consumer Disputes Redressal Commission · 2001 1 CPC 541 : 2001 1 CPJ 482
Tribunals and Commissions01 Jan 2001Appeal dismissed
Raj Kumar Srivastava Vs BRANCH MANAGER, DISTRICT CO-OPERATIVE BANK
National Consumer Disputes Redressal Commission · 2001 1 CPJ 252