Tribunals and Commissions15 Jan 2001Appeal dismissed
CHANDIGARH HOUSING BOARD Vs Daljit Singh
National Consumer Disputes Redressal Commission · 2001 2 CLT 318 : 2001 2 CPC 133 : 2002 1 CPJ 264
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,011 of 1,389
Tribunals and Commissions13 Jan 2001Order modified
UNITED COMMERCIAL BANK Vs KAMALESH KAJRIWAL
National Consumer Disputes Redressal Commission · 2001 3 CPJ 509
Tribunals and Commissions13 Jan 2001Appeal allowed
NAGALAKSHMI LORRY SERVICE Vs N.S.GANESH BABU
National Consumer Disputes Redressal Commission · 2002 1 CPJ 62
Tribunals and Commissions12 Jan 2001Complaint allowed with costs
NADIYA Vs PROPRIETOR, FATHIMA HOSPITAL
National Consumer Disputes Redressal Commission · 2001 1 CPC 492 : 2001 1 CPR 559 : 2001 2 CPJ 93
Tribunals and Commissions11 Jan 2001Appeal allowed
S.D.O.,DOOR SANCHAR VIBHAG Vs GULAM SARWAR AZAD
National Consumer Disputes Redressal Commission · 2002 1 CPJ 477
Tribunals and Commissions11 Jan 2001Appeal allowed
HERBERTSONS LIMITED Vs RAM RATAN SHAW
National Consumer Disputes Redressal Commission · 2001 2 CPJ 24 : 2001 3 CPR 318
Tribunals and Commissions11 Jan 2001Appeal dismissed in limine
METRO APPLIANCES LTD. Vs SATISH KAUSHIK
National Consumer Disputes Redressal Commission · 2001 1 CPJ 589
Tribunals and Commissions11 Jan 2001Appeal dismissed
DALJIT SINGH WALIA Vs GURJIT SINGH GILL
National Consumer Disputes Redressal Commission · 2001 2 CLT 336 : 2001 2 CPC 28 : 2002 1 CPJ 280
Tribunals and Commissions11 Jan 2001C.A. disposed of
A.K.KOCHAR Vs PERTECH COMPUTERS
National Consumer Disputes Redressal Commission · 2001 3 CPJ 98
Tribunals and Commissions11 Jan 2001Appeal dismissed
Aziz Vs EGALE SEEDS DEVELOPMENT CORPORATION
National Consumer Disputes Redressal Commission · 2001 1 CPC 599 : 2001 1 CPJ 368 : 2001 3 CPR 262
Tribunals and Commissions11 Jan 2001Appeal dismissed
P.T.CHINNASAMY Vs Nagarjuna Finance Ltd.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 405
Tribunals and Commissions10 Jan 2001Appeal partly allowed
A.PERUMAL-/ Vs G.SHANTILAL
National Consumer Disputes Redressal Commission · 2002 1 CPJ 78 : 2002 1 CPR 464
Tribunals and Commissions10 Jan 2001Appeal dismissed
MURRAY Vs K.SANKARALINGAM
National Consumer Disputes Redressal Commission · 2002 1 CPJ 426
Tribunals and Commissions10 Jan 2001C.A. dismissed
SUMITA BHATTACHARYA Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2001 3 CPJ 86
Tribunals and Commissions10 Jan 2001C.A. disposed of
MRS. USHA THAPA Vs Meerut Development Authority
National Consumer Disputes Redressal Commission · 2001 3 CPJ 101
Tribunals and Commissions10 Jan 2001Appeal dismissed
NAGAR PALIKA PARISHAD MANDLA THROUGH MUKHY NAGAR PALIKA ADHIKARI Vs UNION OF INDIA THROUGH SUCHANA PRASARAN MANTRALAYA
National Consumer Disputes Redressal Commission · 2001 1 CPJ 352
Tribunals and Commissions09 Jan 2001Appeal partly allowed
A.K.ADHIKESAVALU NAIDU Vs C.BALACHANDRA
National Consumer Disputes Redressal Commission · 2001 3 CPJ 464
Tribunals and Commissions09 Jan 2001C.A. disposed of
B.M.KAPOOR Vs AJAY ENTERPRISES
National Consumer Disputes Redressal Commission · 2001 3 CPJ 71
Tribunals and Commissions09 Jan 2001Appeal allowed
GENERAL MANAGER, SOUTHERN RLY. Vs KANTHIMATHI
National Consumer Disputes Redressal Commission · 2001 3 CPJ 215
Tribunals and Commissions09 Jan 2001Ordered accordingly
HARI VALLABH VIJAY Vs Administrative Officer
National Consumer Disputes Redressal Commission · 2001 1 CPC 613 : 2001 1 CPJ 388 : 2001 1 CPR 529