Tribunals and Commissions01 Mar 2001Appeal dismissed
ANAMIKA AND COMPANY Vs D.E.T. (PHONES)
National Consumer Disputes Redressal Commission · 2002 2 CPJ 236
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,003 of 1,389
Tribunals and Commissions01 Mar 2001Appeal dismissed
Ram Sewak Vs GRAMIN BANK
National Consumer Disputes Redressal Commission · 2001 3 CPJ 534
Tribunals and Commissions01 Mar 2001C.A. disposed of
SOHAN SINGH ALLAGH Vs Meerut Development Authority
National Consumer Disputes Redressal Commission · 2001 3 CPJ 63
Tribunals and Commissions28 Feb 2001Ordered accordingly
Ajay Gupta Vs MANAGER, ALLAHABAD BANK
National Consumer Disputes Redressal Commission · 2001 1 CPC 342 : 2001 1 CPR 94 : 2001 1 UC 476 : 2001 2 CPJ 13
Tribunals and Commissions28 Feb 2001Appeal allowed
LAJ ELECTRONICS Vs BISHNU MAYA PANTH
National Consumer Disputes Redressal Commission · 2001 2 CPC 88 : 2001 3 CPJ 212
Tribunals and Commissions28 Feb 2001Appeal dismissed
Senior Divisional Manager, Life Insurance Corporation of India Vs KRISHNA DEVI
National Consumer Disputes Redressal Commission · 2001 3 CPJ 194
Tribunals and Commissions28 Feb 2001Original Petition dismissed
KALYANJI JETHALAL SHAH Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 4 : 2002 1 AWC 1
Tribunals and Commissions28 Feb 2001Revision Petition disposed of
N.L.DESHMUKH Vs D.M.MUKHERJEE
National Consumer Disputes Redressal Commission · 2001 2 CPJ 17
Tribunals and Commissions28 Feb 2001Appeal dismissed
CANARA BANK Vs C.D.PATEL
National Consumer Disputes Redressal Commission · 2001 1 CLT 563 : 2001 2 CPJ 19
Tribunals and Commissions28 Feb 2001Appeal partly allowed
Oriental Insurance Co. Ltd. Vs CHANDRABHAN GANPATI WANJARI
National Consumer Disputes Redressal Commission · 2002 2 CPJ 290
Tribunals and Commissions28 Feb 2001Appeal dismissed
Surinder Kumar Vs DIVISIONAL MANAGER, UNITED INDIA Insurance Company LTD.
National Consumer Disputes Redressal Commission · 2002 1 CLT 417 : 2002 1 CPJ 101
Tribunals and Commissions28 Feb 2001Review Application dismissed
JASUP ENGINEERING CO. Vs DISTINCTIVE PROPERTIES AND LEASING LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 115
Tribunals and Commissions28 Feb 2001Complaint dismissed
ASHIMA ROY CHOWDHURY Vs United Airlines
National Consumer Disputes Redressal Commission · 2001 2 CPJ 263
Tribunals and Commissions28 Feb 2001Appeal dismissed
CHANDIGARH HOUSING BOARD Vs Sukhdev Singh
National Consumer Disputes Redressal Commission · 2002 1 CPJ 312
Tribunals and Commissions27 Feb 2001Appeal dismissed
SHALIMAR ESTATE (PVT.) LIMITED Vs SURINDER KUMAR ANAND
National Consumer Disputes Redressal Commission · 2001 3 CPJ 148
Tribunals and Commissions27 Feb 2001Appeal dismissed
BHUPINDER SINGH Vs GENERAL MANAGER, TELECOM
National Consumer Disputes Redressal Commission · 2001 2 CLT 372 : 2002 2 CPJ 336
Tribunals and Commissions27 Feb 2001Appeal No. 58/A/99 allowed
Oriental Insurance Co. Ltd. Vs BEAUTY DASGUPTA
National Consumer Disputes Redressal Commission · 2001 2 CPJ 438
Tribunals and Commissions27 Feb 2001Appeal dismissed
R.K.BAJAJ Vs WHEEL WORLD
National Consumer Disputes Redressal Commission · 2001 2 CPC 163 : 2001 3 CPJ 428
Tribunals and Commissions27 Feb 2001Appeal allowed
B.PADAMCHAND KOTHARI Vs PILAKKATTIL KUNHI MOHAMMED ALIAS BAVA
National Consumer Disputes Redressal Commission · 2001 2 CPR 459 : 2002 1 CLT 10 : 2002 1 CPJ 497
Tribunals and Commissions26 Feb 2001Appeal dismissed
P. THANGAMANI c/o DIVYA ELECTRONICS Vs V.V.PANDIAN
National Consumer Disputes Redressal Commission · 2001 3 CPJ 54