Tribunals and Commissions19 Mar 2001Ordered accordingly
N.ROHAN (YADAV) Vs MANORAMA TAMRAKAR
National Consumer Disputes Redressal Commission · 2001 2 CPJ 402
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,001 of 1,389
Tribunals and Commissions16 Mar 2001Appeal dismissed
RAMSARAN CHAWLA Vs Rakesh Kumar
National Consumer Disputes Redressal Commission · 2001 2 CPJ 516
Tribunals and Commissions16 Mar 2001Appeal dismissed
Life Insurance Corporation of India Vs JASHODABEN MAGANBHAI CHAUHAN
National Consumer Disputes Redressal Commission · 2001 2 CPJ 66
Tribunals and Commissions16 Mar 2001Complaint disposed of
VICCO LABORATORIES Vs EKCCO HERBS (INDIA)
National Consumer Disputes Redressal Commission · 2001 3 CPJ 19
Tribunals and Commissions16 Mar 2001Appeal dismissed
SHIV KUMAR MEHROTRA Vs United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 453
Tribunals and Commissions16 Mar 2001Appeal allowed
TAPAN KUMAR CHAKRABORTY, ALLAHABAD BANK Vs RAM BINAY THAKUR
National Consumer Disputes Redressal Commission · 2001 2 CPJ 321
Tribunals and Commissions15 Mar 2001C.A. dismissed
KAMLA MIRCHANDANI Vs DEEPAK BHALLA
National Consumer Disputes Redressal Commission · 2002 1 CPC 671 : 2002 2 CPJ 9
Tribunals and Commissions14 Mar 2001Appeal dismissed
Senior Superintendent of Post Offices Vs BHAGWAN DASS TULSIYAN
National Consumer Disputes Redressal Commission · 2001 3 CPJ 493
Tribunals and Commissions14 Mar 2001Appeal dismissed
Union of India Vs KAMAL KUMAR VARSHNEY
National Consumer Disputes Redressal Commission · 2002 1 CPJ 163
Tribunals and Commissions14 Mar 2001Appeal allowed
SECRETARY, KSEB Vs M.R.SUGATHAN
National Consumer Disputes Redressal Commission · 2002 3 CPJ 176
Tribunals and Commissions14 Mar 2001Appeal dismissed
NIRMAL JIT KAUR Vs ONKAR TRAVELS
National Consumer Disputes Redressal Commission · 2001 2 CPC 307 : 2002 1 CLT 448 : 2002 2 CPJ 259
Tribunals and Commissions14 Mar 2001Appeal allowed
Thankachan Vs R.D.PANICKER
National Consumer Disputes Redressal Commission · 2002 3 CPJ 301
Tribunals and Commissions13 Mar 2001Appeal disposed of
MIMO ENTERPRISE Vs PIJUSH SHAW
National Consumer Disputes Redressal Commission · 2001 2 CPJ 275
Tribunals and Commissions13 Mar 2001Appeal dismissed
BEBIBAI Vs ADHIYAKSHA, SHRI PRAKASH SMRITI SEVA SANSTHAN
National Consumer Disputes Redressal Commission · 2001 3 CPJ 426
Tribunals and Commissions13 Mar 2001Appeal allowed
BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs RAJEEV KUMAR SAXENA
National Consumer Disputes Redressal Commission · 2001 3 CPJ 599
Tribunals and Commissions13 Mar 2001Appeal partly allowed
UNITED INDIA INSURANCE COMPANY Vs Vindhya Soya Ltd.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 461
Tribunals and Commissions13 Mar 2001Appeal disposed of
PARVATHY PADMANABHAN Vs V.G.PANNEERDAS AND CO.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 507
Tribunals and Commissions13 Mar 2001Appeal allowed
New India Assurance Co. Ltd. Vs MANISH UDHYOG
National Consumer Disputes Redressal Commission · 2001 3 CPJ 451
Tribunals and Commissions12 Mar 2001Revision Petition dismissed
National Insurance Co. Ltd. Vs PREM CHAND
National Consumer Disputes Redressal Commission · 2001 2 CLT 555 : 2001 2 CPC 260 : 2001 2 CPJ 60 : 2001 2 CPR 38
Tribunals and Commissions12 Mar 2001NOE discharged
DIRECTOR GENERAL (I And R) Vs PERTECH COMPUTERS LIMITED
National Consumer Disputes Redressal Commission · 2001 3 CPJ 123