Tribunals and Commissions28 Mar 2001Appeal allowed
MASTER TRUST LTD. Vs REETA VERMA
National Consumer Disputes Redressal Commission · 2001 2 CLT 532 : 2001 2 CPC 321 : 2002 1 CPJ 32
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 999 of 1,389
Tribunals and Commissions28 Mar 2001Appeal allowed
BRANCH MANAGER, UNIT TRUST OF INDIA Vs MADHABI GHOSH
National Consumer Disputes Redressal Commission · 2001 2 CPR 301 : 2001 3 CLT 39 : 2002 1 CPJ 466
Tribunals and Commissions28 Mar 2001Appeal dismissed in limine
PRABHATI LAL Vs MAHANAGAR TELEPHONE NIGAM LIMITED
National Consumer Disputes Redressal Commission · 2002 1 CPJ 240 : 2002 1 CPR 505 : 2002 2 CLT 394
Tribunals and Commissions27 Mar 2001Appeal allowed
National Insurance Company Ltd. Vs SANJAY KUMAR SIHOTIA
National Consumer Disputes Redressal Commission · 2002 1 CPJ 522
Tribunals and Commissions27 Mar 2001Appeal allowed
Divisional Engineer Vs SATISIH KUMAR DIXIT
National Consumer Disputes Redressal Commission · 2001 2 CPJ 448
Tribunals and Commissions27 Mar 2001Ordered accordingly
Rajasthan Housing Board Vs Mahaveer Prasad
National Consumer Disputes Redressal Commission · 2001 2 CPJ 513 : 2001 2 CPR 513
Tribunals and Commissions27 Mar 2001Appeal dismissed
PUNJAB URBAN DEVELOPMENT AUTHORITY THROUGH ITS CHIEF ADMINISTRATOR Vs MALKIAT SINGH BALA
National Consumer Disputes Redressal Commission · 2001 1 CPC 559 : 2001 2 CPR 293 : 2001 3 CPJ 470
Tribunals and Commissions27 Mar 2001Appeal dismissed
Arvind Kumar Vs Union of India
National Consumer Disputes Redressal Commission · 2002 1 CPJ 253
Tribunals and Commissions27 Mar 2001Revision Petition dismissed
RAIZ AHMED Vs RASHID ALI
National Consumer Disputes Redressal Commission · 2002 2 CPJ 357
Tribunals and Commissions27 Mar 2001Appeal dismissed
BHUPESHWAR ENTERPRISES Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 227
Tribunals and Commissions27 Mar 2001Ordered accordingly
Arvind Kumar Gupta Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 2001 2 CPJ 407
Tribunals and Commissions27 Mar 2001Appeal allowed
Peer Mohammad Vs RAM DEO YADAV
National Consumer Disputes Redressal Commission · 2001 2 CPJ 411
Tribunals and Commissions27 Mar 2001Appeal allowed
FAIZABAD DISTRICT COOPERATIVE BANK LIMITED Vs Shiv Bhagwan
National Consumer Disputes Redressal Commission · 2001 2 CPJ 496
Tribunals and Commissions27 Mar 2001Appeal allowed
Union of India Vs MOHAMMAD SHAHID
National Consumer Disputes Redressal Commission · 2002 2 CPJ 239
Tribunals and Commissions27 Mar 2001Appeal partly allowed
MANOJ KUMAR SONKAR Vs FIRST FLIGHT COURIERS PVT. LTD.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 256 : 2003 1 CLT 462
Tribunals and Commissions27 Mar 2001Appeal dismissed
SUPERINTENDENT OF POST OFFICE Vs Vinod Kumar Verma
National Consumer Disputes Redressal Commission · 2001 2 CPJ 373
Tribunals and Commissions26 Mar 2001Complaint disposed of
UNITED PUBLISHERS Vs EXECUTIVE DIRECTOR, Burlington's home shopping pvt. ltd.
National Consumer Disputes Redressal Commission · 2001 2 CPC 213 : 2001 3 CPJ 10
Tribunals and Commissions24 Mar 2001Appeal allowed
KHALEEL AHMED ANSARI Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 139
Tribunals and Commissions23 Mar 2001Appeal allowed
TELECOMMUNICATION DIVISIONAL ENGINEER,DEPARTMENT OF TELECOMMUNICATION Vs ANAND NATH TIWARI
National Consumer Disputes Redressal Commission · 2001 3 CPJ 513
Tribunals and Commissions23 Mar 2001Appeal dismissed
NOOR MOHDKHAN Vs DIVISIONAL ENGINEER
National Consumer Disputes Redressal Commission · 2001 3 CPJ 592