Tribunals and Commissions23 Apr 2001Appeal dismissed
INTERNATIONAL SURGICO INDUSTRIES Vs FIRST FLIGHT COURIER PVT. LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 184 : 2002 2 CPR 322
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 996 of 1,389
Tribunals and Commissions20 Apr 2001Appeals dismissed
SOUTH EASTERN CARRIERS LTD. Vs B.Rajendra
National Consumer Disputes Redressal Commission · 2002 2 CPC 25 : 2002 2 CPJ 153
Tribunals and Commissions20 Apr 2001Ordered accordingly
DESH BANDHU GUPTA Vs Indian Airlines Ltd.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 61 : 2001 3 CPR 1
Tribunals and Commissions20 Apr 2001Appeal dismissed
INSTITUTIONAL TECHNICAL SUPPLIERS Vs JOSEY JOSEPH
National Consumer Disputes Redressal Commission · 2001 3 CPJ 563 : 2001 3 CPR 169
Tribunals and Commissions20 Apr 2001Complaint partly allowed with costs
S.KISHAN RAO Vs SUDHA NURSING HOME
National Consumer Disputes Redressal Commission · 2001 3 CPJ 478
Tribunals and Commissions20 Apr 2001Appeal partly allowed
MANAGER, AIR INDIA LTD. Vs INDIA EVERBRIGHT SHIPPING And TRADING CO.
National Consumer Disputes Redressal Commission · 2001 0 CTJ 482 : 2001 2 CPC 61 : 2001 2 CPJ 32 : 2001 2 CPR 5 : 2002 1 CPJ 51
Tribunals and Commissions20 Apr 2001Application dismissed
SAFEWAY BUILDERS (P) LTD. Vs MOHINDER MALIK
National Consumer Disputes Redressal Commission · 2001 3 CPJ 168
Tribunals and Commissions19 Apr 2001Appeal dismissed
NEW INDIA ASSURANCE COMPANY LIMITED Vs DIWAKAR AGNIHOTRI
National Consumer Disputes Redressal Commission · 2002 2 CPJ 425 : 2003 1 CLT 80
Tribunals and Commissions18 Apr 2001Appeal dismissed in limine
NEETA KHANNA Vs Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2002 1 CPJ 512
Tribunals and Commissions18 Apr 2001Complaint partly allowed
S And R ENGINEERING WORKS Vs U.P.State Electricity Board
National Consumer Disputes Redressal Commission · 2001 3 CPR 127 : 2002 2 CPJ 487
Tribunals and Commissions18 Apr 2001Appeal dismissed
VIJAY MALHOTRA Vs Maruti Udyog Ltd.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 447 : 2002 1 CPR 447
Tribunals and Commissions18 Apr 2001Appeal dismissed
P.Ramaswamy Vs K.MARIA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 399
Tribunals and Commissions17 Apr 2001Appeal disposed of
DIRECTOR, ECONOMICS AND STATISTICS Vs M.N.CHITRA ASOKAN
National Consumer Disputes Redressal Commission · 2001 3 CPR 171 : 2002 1 CPJ 514
Tribunals and Commissions17 Apr 2001Appeal allowed
Life Insurance Corporation of India Vs D.G.K. MURTHY, PRINCIPAL, V.R. COLLEGE
National Consumer Disputes Redressal Commission · 2001 3 CPJ 207
Tribunals and Commissions17 Apr 2001Appeal dismissed
MAHANAGAR TELEPHONE NIGAM LIMITED Vs MOHD. SHAKIR
National Consumer Disputes Redressal Commission · 2002 1 CPJ 261 : 2002 1 CPR 509 : 2002 2 CLT 391
Tribunals and Commissions16 Apr 2001Appeal allowed
GOPAL JI AMBICA PRASAD Vs NEW INDIA ASSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2002 3 CPJ 120
Tribunals and Commissions16 Apr 2001Appeal allowed
POST MASTER,G.P.O.,PATNA Vs PRATEEP KUMAR
National Consumer Disputes Redressal Commission · 2001 3 CPJ 306
Tribunals and Commissions12 Apr 2001NOE discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs KNOLL PHARMACEUTICALS LIMITED
National Consumer Disputes Redressal Commission · 2001 3 CPJ 50
Tribunals and Commissions12 Apr 2001Original Petition dismissed
RAJESH KUMAR Vs D.P.BAKSI
National Consumer Disputes Redressal Commission · 2001 2 CPJ 59
Tribunals and Commissions12 Apr 2001Complaint dismissed
C.SIVANAND Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 171 : 2002 2 CLT 493