Tribunals and Commissions07 May 2001Appeal partly allowed
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY Vs HARI CHARAN GUPTA
National Consumer Disputes Redressal Commission · 2001 3 CPJ 435
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 994 of 1,389
Tribunals and Commissions07 May 2001Appeal allowed
MIHIR KR.DUTTA Vs BIKASH R.DUTTA
National Consumer Disputes Redressal Commission · 2001 3 CPJ 174
Tribunals and Commissions04 May 2001Appeals dismissed
Senior Superintendent of Post Offices Vs Bal Krishan
National Consumer Disputes Redressal Commission · 2001 3 CPJ 494
Tribunals and Commissions04 May 2001Complaint partly allowed
JAGDEEP SHARMA Vs FEDELIA CONSTRUCTIONS PVT. LTD.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 140
Tribunals and Commissions04 May 2001Appeal dismissed
CHIEF ADMINISTRATOR, H.U.D.A Vs Sarla Rani
National Consumer Disputes Redressal Commission · 2001 3 CPJ 377
Tribunals and Commissions04 May 2001Appeal dismissed
O.A. VARADADESIGAN Vs Branch Manager, National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 386 : 2002 2 CPR 175
Tribunals and Commissions03 May 2001Appeal dismissed
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LTD. Vs ARUNAGIRI PILLAI
National Consumer Disputes Redressal Commission · 2001 3 CPR 347 : 2002 1 CLT 452 : 2002 2 CPJ 310
Tribunals and Commissions03 May 2001Appeal dismissed
New India Assurance Co. Ltd. Vs MAHIMANAND
National Consumer Disputes Redressal Commission · 2002 3 CPJ 114
Tribunals and Commissions02 May 2001Appeal dismissed
PARAS PARIBAHAN Vs LINK
National Consumer Disputes Redressal Commission · 2001 3 CPJ 444 : 2002 2 CPC 388 : 2002 2 CPR 377
Tribunals and Commissions02 May 2001C.A. disposed of
ANURADHA AGGARWAL Vs PUSHPA BUILDERS LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 74
Tribunals and Commissions02 May 2001Appeal allowed
Punjab and Sind Bank Vs NAMITA GHOSH
National Consumer Disputes Redressal Commission · 2002 1 CPJ 472
Tribunals and Commissions02 May 2001Appeal partly allowed
Kanpur Development Authority Vs BRAHMA KUMAR DUBEY
National Consumer Disputes Redressal Commission · 2002 3 CPJ 161
Tribunals and Commissions01 May 2001Appeal partly allowed
SUB-POSTMASTER Vs PRIYAMBADA PATTNAIK
National Consumer Disputes Redressal Commission · 2001 3 CPJ 532 : 2002 1 CPR 482
Tribunals and Commissions01 May 2001Revision Petition partly allowed
BOLARIA FINANCERS Vs Babu Singh
National Consumer Disputes Redressal Commission · 2001 3 CLT 269 : 2001 3 CPJ 485
Tribunals and Commissions30 Apr 2001Revision Petition dismissed with costs
New India Assurance Co. Ltd. Vs HARVANSH KUMAR ARORA
National Consumer Disputes Redressal Commission · 2001 2 CPC 363 : 2001 2 CPR 71 : 2001 3 CPJ 38
Tribunals and Commissions30 Apr 2001Appeal partly allowed
BALDEV SINGH Vs PATHAK L.P.GAS SERVICE (HANDIGAS)
National Consumer Disputes Redressal Commission · 2002 1 CLT 30 : 2002 1 CPJ 447
Tribunals and Commissions30 Apr 2001Appeal dismissed
HERAMERLAL Vs AJOY PAUL
National Consumer Disputes Redressal Commission · 2002 2 CPJ 248
Tribunals and Commissions27 Apr 2001Revision Petitions dismissed
VIDYA DEVI ETC. Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 33 : 2003 1 CPC 159 : 2003 2 CPJ 106 : 2003 3 CPR 198
Tribunals and Commissions27 Apr 2001Appeal dismissed
USHA INTERNATIONAL LTD. Vs COLONEL D.C. SOOD
National Consumer Disputes Redressal Commission · 2001 3 CLT 489 : 2002 1 CPC 4 : 2002 2 CPJ 282
Tribunals and Commissions27 Apr 2001Appeal dismissed
SAHKARI SAMITI RAILWAY KARAMCHARI UPBHOKTA Vs SURENDRA KUMAR PANDEY
National Consumer Disputes Redressal Commission · 2002 2 CPJ 431 : 2003 1 CLT 68