Tribunals and Commissions27 Apr 2001Application disposed of
DURGA CHAUDHARY Vs RAJNI PROPERTIES (P) LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 61
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 995 of 1,389
Tribunals and Commissions27 Apr 2001C.A. dismissed
Sushil Kumar Jain Vs BASIL SECURITY LIMITED
National Consumer Disputes Redressal Commission · 2001 3 CPJ 58
Tribunals and Commissions27 Apr 2001Complaint disposed of
AZEEM TOWER OWNERS/RESIDENTS WELFARE ASSOCIATION Vs AZEEM CONSTRUCTIONS
National Consumer Disputes Redressal Commission · 2001 3 CPJ 175
Tribunals and Commissions27 Apr 2001Complaint partly allowed with costs
VIJAYA RUBBER RECLAIM COMPANY Vs Divisional Manager, The New India Assurance Company Limited
National Consumer Disputes Redressal Commission · 2001 3 CPJ 303
Tribunals and Commissions27 Apr 2001
S K Kapoor Vs Secretary Mussoorie Dehradun Development Authority
National Consumer Disputes Redressal Commission · 2001 3 CPJ 65
Tribunals and Commissions26 Apr 2001NOE discharged
DIRECTOR GENERAL OF INVESTIGATION And REGISTRATION Vs MAFATLAL DYES AND CHEMICALS LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 60
Tribunals and Commissions26 Apr 2001Complaint dismissed
PARTHASARATHI ROYCHOWDHURY Vs C.S.DAWN
National Consumer Disputes Redressal Commission · 2002 1 CPJ 504
Tribunals and Commissions26 Apr 2001Appeal partly allowed
KAMAL AND COMPANY Vs SUDEEP BUCHRA-/
National Consumer Disputes Redressal Commission · 2001 2 CPC 69 : 2001 2 CPJ 40 : 2001 2 CPR 16
Tribunals and Commissions26 Apr 2001C.A. disposed of
JASBIR SINGH AHUJA Vs PAL PEUGEOT LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 124
Tribunals and Commissions26 Apr 2001Appeal dismissed
VINOD KUMAR DUDEJA Vs APPOLO COMPUTERS PVT. LTD.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 237
Tribunals and Commissions26 Apr 2001Complaint partly allowed
SHIV DIAL SUD Vs STATE BANK OF PATIALA
National Consumer Disputes Redressal Commission · 2001 3 CPJ 329
Tribunals and Commissions25 Apr 2001Complaint allowed
VIJAYAMMA Vs APOLLO DIAGNOSTIC CENTRE
National Consumer Disputes Redressal Commission · 2002 1 CPJ 230
Tribunals and Commissions25 Apr 2001Appeal dismissed
MAKHANLAL CHAKRABORTY Vs WEST BENGAL STATE CO-OP. HOUSING FED. LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 458 : 2002 2 CPC 387 : 2002 3 CPR 376
Tribunals and Commissions25 Apr 2001Complaint allowed with costs
OZMA SHIPPING COMPANY Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 44 : 2001 3 CPR 14
Tribunals and Commissions25 Apr 2001C.A. disposed of
VIJAY SHREE JEWELLERS Vs UNITED INDIA INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2001 3 CPJ 111
Tribunals and Commissions25 Apr 2001Appeal dismissed
MUKTI GHOSH Vs NAGARJUNA FERTILIZER AND CHEMICALS
National Consumer Disputes Redressal Commission · 2002 2 CPJ 343
Tribunals and Commissions25 Apr 2001Revision dismissed
B.DEY Vs SARAI GUPTA
National Consumer Disputes Redressal Commission · 2002 1 CPJ 383
Tribunals and Commissions25 Apr 2001Complaint dismissed
P.VENKATA LAKSHMI Vs Y.SAVITHA DEVI
National Consumer Disputes Redressal Commission · 2001 3 CPJ 402
Tribunals and Commissions24 Apr 2001Appeal dismissed
VIJAY KUMAR Vs Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2002 1 CPC 661 : 2002 1 CPJ 207 : 2002 1 CPR 58
Tribunals and Commissions23 Apr 2001Appeal dismissed
A.SAIBABA GOUD Vs L.THOMAS
National Consumer Disputes Redressal Commission · 2002 1 CPJ 199