Tribunals and Commissions14 May 2001
Life Insurance Corporation of India Vs Smt. Lalita Agarwal
National Consumer Disputes Redressal Commission · 2002 1 CPC 79 : 2002 2 AWC 100 : 2002 5 ALT 30
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 993 of 1,389
Tribunals and Commissions14 May 2001
S. Major A. Gopinath Vs Dr. James, & Anr.
National Consumer Disputes Redressal Commission · 2002 1 CPC 219 : 2002 2 AWC 125
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions14 May 2001Complaint dismissed
SAURABH OFFSET PRINTERS Vs K.S.GUPTA
National Consumer Disputes Redressal Commission · 2001 3 CLT 579 : 2001 3 CPR 30 : 2002 2 CPJ 441
Tribunals and Commissions11 May 2001
Anirudh Thareja Vs K.K. Vedi
National Consumer Disputes Redressal Commission · 2002 1 CPC 366 : 2002 2 AWC 129
Consumer Protection Act, 1986, Section 2 - Definitions
Tribunals and Commissions11 May 2001Appeal allowed with costs
MOHINDERJIT SINGH SETHI Vs INDIAN AIRLINES
National Consumer Disputes Redressal Commission · 2001 2 CPC 492 : 2001 3 CLT 498 : 2002 1 CPJ 500
Tribunals and Commissions11 May 2001Appeal dismissed
VIJAYA SHANKAR Vs State Bank of India
National Consumer Disputes Redressal Commission · 2001 2 CPC 289 : 2001 3 CPJ 179
Tribunals and Commissions10 May 2001Petition allowed
Indian Airlines Ltd. Vs N.N. KINI
National Consumer Disputes Redressal Commission · 2000 3 CPR 493 : 2001 1 CLT 440 : 2001 2 CPJ 56
Tribunals and Commissions10 May 2001Appeal dismissed
ELECTRICITY BOARD SUPERINTENDING ENGINEER, U.P. STATE Vs KRISHAN GOPAL RASTOGI
National Consumer Disputes Redressal Commission · 2002 2 CPJ 416 : 2003 1 CLT 53
Tribunals and Commissions10 May 2001Petition dismissed
National Insurance Co. Ltd. Vs PUBLIC TYPE COLLEGE
National Consumer Disputes Redressal Commission · 2001 2 CPJ 26
Tribunals and Commissions10 May 2001Appeal partly allowed
MANAGER (NRI) STATE BANK OF INDIA Vs NAGINI S.RAM GOVINDRAJAN
National Consumer Disputes Redressal Commission · 2002 1 CPC 586 : 2002 1 CPJ 97 : 2002 1 CPR 346 : 2002 2 CLT 246
Tribunals and Commissions10 May 2001Appeal partly allowed
Divisional Manager, Oriental Insurance Co. Ltd. Vs PRADEEP KUMAR MOHANTY
National Consumer Disputes Redressal Commission · 2001 3 CPJ 454
Tribunals and Commissions10 May 2001Appeals dismissed
HOUSING BOARD HARYANA Vs J.R.JINDAL
National Consumer Disputes Redressal Commission · 2001 2 CPC 542 : 2001 3 CLT 495 : 2002 2 CPJ 288
Tribunals and Commissions10 May 2001Complaint dismissed
CADCHEM LABORATORIES LTD. Vs New India Assurance Company Ltd.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 377
Tribunals and Commissions10 May 2001Appeal dismissed
POST MASTER, KHURDA HPO Vs MAHABIR PRASAD SAHA
National Consumer Disputes Redressal Commission · 2002 1 CPJ 39 : 2002 3 CPR 119
Tribunals and Commissions10 May 2001Appeal allowed
Pepsi Cola India Marketing Company Vs ASHOK KUMAR GUPTA
National Consumer Disputes Redressal Commission · 2001 1 UC 43
Tribunals and Commissions09 May 2001Revision Petition dismissed
National Insurance Co. Ltd. Vs MOOLCHAND SINGH RATHORE
National Consumer Disputes Redressal Commission · 2001 2 CPC 360 : 2001 2 CPJ 52 : 2001 2 CPR 73
Tribunals and Commissions08 May 2001Revision Petition dismissed
Narinder Kumar Vs Sanjiv Kumar
National Consumer Disputes Redressal Commission · 2001 2 CPC 572 : 2001 3 CPJ 27
Tribunals and Commissions08 May 2001C.A. disposed of
PREM KUMAR GUPTA Vs MAXWORTH ORCHARDS (INDIA) LIMITED
National Consumer Disputes Redressal Commission · 2001 3 CPJ 56
Tribunals and Commissions08 May 2001Complaint dismissed
SHEELA DAS Vs STATION SUPERINTENDENT, CUTTACK RLY. STATION
National Consumer Disputes Redressal Commission · 2001 3 CPJ 469 : 2002 1 CPR 129
Tribunals and Commissions08 May 2001Complaint disposed of
DIRECTOR GENERAL (I And R) Vs FOUR WHEELER NISHAN OWNERS UNION
National Consumer Disputes Redressal Commission · 2001 3 CPJ 67