Tribunals and Commissions28 May 2001Revision Petition dismissed with costs
Improvement Trust, Ludhiana Vs SHAHEED BHAGAT SINGH CO-OP. HOUSE BLDG. SOCIETY LTD.
National Consumer Disputes Redressal Commission · 2001 2 CPR 65 : 2001 3 CPJ 40
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 991 of 1,389
Tribunals and Commissions28 May 2001Appeal disposed of
MANAGER, SOUTH INDIA, AIR INDIA Vs VISALAKSHI SUBRAMANIAM
National Consumer Disputes Redressal Commission · 2001 3 CPR 355 : 2002 1 CLT 38 : 2003 1 CPJ 538
Tribunals and Commissions28 May 2001Appeal partly allowed
T.V. SUNDRAM IYENGAR And SONS LTD. Vs MALATHI MADHAVAN
National Consumer Disputes Redressal Commission · 2002 3 CPJ 172
Tribunals and Commissions28 May 2001Appeal dismissed
MANSUKH Vs Maruti Udyog Ltd.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 246
Tribunals and Commissions25 May 2001Appeals disposed of accordingly
G.PALANISWAMY Vs STATE OF TAMIL NADU
National Consumer Disputes Redressal Commission · 2002 2 CPC 172 : 2002 2 CPJ 46 : 2003 1 CLT 57
Tribunals and Commissions24 May 2001Appeal dismissed
Hindustan Motors Ltd. Vs MALWA ENGG. CORPORATION
National Consumer Disputes Redressal Commission · 2001 2 CPC 368 : 2001 2 CPR 79 : 2001 3 CPJ 13
Tribunals and Commissions24 May 2001Appeal dismissed
JOINT SECRETARY AND VICE-CHAIRMAN OF MEERUT DEVELOPMENT AUTHORITY Vs RAJESH JOHARI
National Consumer Disputes Redressal Commission · 2002 2 CPJ 249 : 2003 2 CLT 332
Tribunals and Commissions23 May 2001Complaint dismissed
VIJAY HANSARIA Vs STERLING HOLIDAYS RESORTS (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 606 : 2002 1 CPR 474
Tribunals and Commissions23 May 2001Appeal allowed
MANOJ KUMAR GUPTA Vs RUCHI SOYA INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2001 3 CLT 271 : 2002 1 CPC 9 : 2002 1 CPJ 49
Tribunals and Commissions23 May 2001RTPE disposed of
CONCORD INTERNATIONAL (P) LTD. Vs MAHANAGAR TELEPHONE NIGAM LIMITED
National Consumer Disputes Redressal Commission · 2001 2 CPJ 57
Tribunals and Commissions23 May 2001Appeal dismissed
Branch Manager, State Bank of India Vs NAFISA BEGAM
National Consumer Disputes Redressal Commission · 2002 1 CPJ 268 : 2002 2 UC 6
Tribunals and Commissions23 May 2001Complaint allowed
ASHOK TYRE HOUSE Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · 2002 1 CPJ 375
Tribunals and Commissions23 May 2001
UNION GOVERNMENT OF INDIA, DEPARTMENT OF RAILWAYS Vs R.L.AGGARWAL
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 34
Tribunals and Commissions22 May 2001Appeal allowed
BRANCH MANAGER, ALLAHABAD BANK Vs RAJENDRA PRATAP SINGH
National Consumer Disputes Redressal Commission · 2001 3 CPJ 455
Tribunals and Commissions22 May 2001Complaint allowed
GINVIC STEELS PVT. LIMITED Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2002 1 CPC 21 : 2002 1 CPJ 136
Tribunals and Commissions21 May 2001Petitions disposed of
ARUNA MISHRA Vs MANAGING DIRECTOR, INDIAN AIRLINES
National Consumer Disputes Redressal Commission · 2001 2 CPJ 71
Tribunals and Commissions21 May 2001Appeal disposed of
M.D.S.UNIVERSITY Vs SUBHASH SAHANI
National Consumer Disputes Redressal Commission · 2001 3 CPJ 341 : 2002 1 CPC 483 : 2002 1 CPR 226
Tribunals and Commissions21 May 2001Complaint disposed of
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs FEENA PETRO PRODUCTS LIMITED
National Consumer Disputes Redressal Commission · 2001 2 CPJ 55
Tribunals and Commissions21 May 2001Ordered accordingly
SHYAM SUNDER TANTIA Vs DEEPIKA
National Consumer Disputes Redressal Commission · 2002 1 CPJ 411 : 2002 2 CPR 171
Tribunals and Commissions21 May 2001Appeal allowed with costs
SAJJAN BAI Vs BIMA NIGAM DIVISIONAL MANAGER, BHARTIYA JEEVAN
National Consumer Disputes Redressal Commission · 2001 3 CPJ 90