Tribunals and Commissions11 Jun 2001Revision Petition dismissed
PRINCIPAL ACCOUNTANT GENERAL (A And E) I Vs Jai Lal
National Consumer Disputes Redressal Commission · 2002 2 CPC 181 : 2002 2 CPJ 194 : 2003 1 CLT 622
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 989 of 1,389
Tribunals and Commissions11 Jun 2001Appeal allowed
NATIONAL INSURANCE COMPANY LIMITED Vs PHOOL CHAND
National Consumer Disputes Redressal Commission · 2002 2 CPJ 340 : 2003 1 CLT 465
Tribunals and Commissions11 Jun 2001Appeal allowed
ANIL KUMAR GARG Vs P.M.G.AGRA
National Consumer Disputes Redressal Commission · 2002 1 CPJ 274
Tribunals and Commissions11 Jun 2001Appeal allowed
NIRANJAN Vs EXECUTIVE ENGINEER (HYDEL)
National Consumer Disputes Redressal Commission · 2001 3 CPJ 471
Tribunals and Commissions11 Jun 2001Appeal partly allowed with cost
Life Insurance Corporation of India Vs SUSHILA SAXENA
National Consumer Disputes Redressal Commission · 2001 3 CPJ 49
Tribunals and Commissions11 Jun 2001Appeal dismissed
MEERUT DEVELOPMENT AUTHORITY Vs SANTOSH
National Consumer Disputes Redressal Commission · 2002 1 CPJ 457
Tribunals and Commissions11 Jun 2001Appeal dismissed with costs
U.P.State Electricity Board Vs SHAN INDUSTRIES
National Consumer Disputes Redressal Commission · 2002 1 CPJ 498
Tribunals and Commissions11 Jun 2001Appeal dismissed
MOHD.WASIM Vs SHIV BARAN SINGH ALIAS SHIV KARAN SINGH
National Consumer Disputes Redressal Commission · 2002 1 CPJ 454
Tribunals and Commissions11 Jun 2001Appeal allowed
CHHEDI LAL PIYAREY LAL Vs DAYA BUX SINGH
National Consumer Disputes Redressal Commission · 2001 3 CPJ 261
Tribunals and Commissions11 Jun 2001Complaint dismissed
OMKAR SINGH KALRA Vs U.P.Housing AND Development Board
National Consumer Disputes Redressal Commission · 2001 3 CPJ 278
Tribunals and Commissions11 Jun 2001Appeal dismissed
HCL LIMITED Vs AJAI KUMAR ALYA
National Consumer Disputes Redressal Commission · 2002 1 CPJ 306
Tribunals and Commissions11 Jun 2001Appeal dismissed
Life Insurance Corporation of India Vs Shaukeen
National Consumer Disputes Redressal Commission · 2002 2 CPJ 319 : 2003 1 CLT 88
Tribunals and Commissions11 Jun 2001Appeal dismissed
TELECOM DIVISIONAL ENGINEER Vs PAUCHARI PRESS
National Consumer Disputes Redressal Commission · 2002 1 CPC 680 : 2002 2 CPJ 34 : 2003 2 CLT 140
Tribunals and Commissions08 Jun 2001Appeal dismissed
SUSHIL KR. RAHA Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 531
Tribunals and Commissions08 Jun 2001Appeal disposed of
Senior Superintendent of Post Office Vs RANGUNJ
National Consumer Disputes Redressal Commission · 2001 3 CPJ 362 : 2002 1 CPR 216
Tribunals and Commissions07 Jun 2001Appeal allowed
SUB DIVISIONAL OFFICER (ELECTRICITY), H.P.S.E.B. Vs J.N. BAROWALIA
National Consumer Disputes Redressal Commission · 2001 3 CPJ 136 : 2002 1 CPC 496 : 2002 1 CPR 263
Tribunals and Commissions06 Jun 2001Appeal dismissed
Union of India Vs M.B.NAYYAR
National Consumer Disputes Redressal Commission · 2001 2 CPC 468 : 2002 1 CLT 81 : 2002 2 CPJ 196 : 2003 1 CPR 373
Tribunals and Commissions06 Jun 2001Appeal allowed
KANHAIYA LAL TOSHNIWAL Vs New India Assurance Company Ltd.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 396 : 2003 1 CLT 520
Tribunals and Commissions04 Jun 2001Complaint dismissed
AMIT CASTINGS PVT. LTD. Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 285
Tribunals and Commissions04 Jun 2001Complaints dismissed
MADDALI NATARAJAN SETTY Vs AREA MANAGER (L.P.G.)
National Consumer Disputes Redressal Commission · 2002 1 CPJ 371 : 2002 2 CLT 613 : 2002 2 CPR 64