Tribunals and Commissions01 Jun 2001Appeal partly allowed
M.P.RAJYA BEEJ EVAM FARM VIKAS NIGAM Vs BHAVAR SINGH
National Consumer Disputes Redressal Commission · 2001 3 CPJ 591 : 2002 1 CPR 454
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 990 of 1,389
Tribunals and Commissions01 Jun 2001Appeals dismissed with costs
GIRDHARLAL MOHANLAL GANGANI Vs SUJAY SUDHAKAR URCHIL
National Consumer Disputes Redressal Commission · 2001 2 CPC 576 : 2001 3 CPJ 31 : 2001 3 CPR 23
Tribunals and Commissions01 Jun 2001Appeal dismissed
DIVISIONAL ENGINEER, TELECOM Vs SRINARAYAN SINGH
National Consumer Disputes Redressal Commission · 2001 2 CPC 293 : 2001 3 CPJ 210
Tribunals and Commissions31 May 2001Appeal allowed
C.E.S.C.LIMITED Vs Paragon Rubber Industries
National Consumer Disputes Redressal Commission · 2001 3 CPJ 474 : 2002 1 CPR 486
Tribunals and Commissions31 May 2001Revision Petition partly allowed
RAMESH N.THAKKAR Vs ASLAM MUNJEE
National Consumer Disputes Redressal Commission · 2001 3 CPJ 15
Tribunals and Commissions31 May 2001Revision Petition dismissed
KRISHNA DEV SEHGAL Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 2001 2 CPC 565 : 2001 3 CPJ 20
Tribunals and Commissions31 May 2001Ordered accordingly
KANTIKA COLOUR LAB Vs United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2001 2 CPC 669 : 2001 3 CPJ 44 : 2001 3 CPR 36
Tribunals and Commissions31 May 2001Appeal partly allowed
National Insurance Co. Ltd. Vs GURMEJ KAUR
National Consumer Disputes Redressal Commission · 2001 2 CPC 472 : 2001 2 CPR 89 : 2001 3 CPJ 29
Tribunals and Commissions31 May 2001Appeal dismissed
LUDHIANA IMPROVEMENT TRUST Vs Kulwant Kaur
National Consumer Disputes Redressal Commission · 2001 1 CLT 418 : 2001 2 CPC 366 : 2001 2 CPR 76 : 2001 3 CPJ 1
Tribunals and Commissions31 May 2001Appeals allowed
Maruti Udyog Limited Vs M.L.Gupta
National Consumer Disputes Redressal Commission · 2002 1 CPC 25 : 2002 1 CPJ 68
Tribunals and Commissions31 May 2001Appeal dismissed with cost
BANK OF INDIA Vs ORIENTAL RUGS (P) LIMITED
National Consumer Disputes Redressal Commission · 2001 3 CPJ 372
Tribunals and Commissions31 May 2001
CANARA BANK Vs AHUJA TRADERS
National Consumer Disputes Redressal Commission · 2001 3 CPJ 2
Tribunals and Commissions31 May 2001
C P Moosa Vs Chowgle Industries Ltd
National Consumer Disputes Redressal Commission · 2001 2 CPC 474 : 2001 2 CPR 92 : 2001 3 CPJ 9
Tribunals and Commissions30 May 2001Revision Petition dismissed
CHAIRMAN, CHANDIGARH HOUSING BOARD-Revisionist Vs MAJ.D.N. Sadhana
National Consumer Disputes Redressal Commission · 2001 3 CLT 534 : 2002 1 CPJ 180
Tribunals and Commissions29 May 2001Complaint dismissed
SANTOSH Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2002 1 CPJ 495
Tribunals and Commissions29 May 2001Appeal dismissed
PRAHALAD KUMAR VERMA Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2002 2 CPJ 334 : 2003 2 CLT 328
Tribunals and Commissions29 May 2001Revision Petition dismissed
GEMCRAFT ENGINEERING COMPANY (PVT.) LTD. Vs K.K. SATYANARAYANA
National Consumer Disputes Redressal Commission · 2001 2 CPC 564 : 2001 3 CPJ 18
Tribunals and Commissions29 May 2001Appeal dismissed
SOW. SHANTABAI PRALHADRAO JAGATKAR Vs TELECOM DISTRICT ENGINEER
National Consumer Disputes Redressal Commission · 2002 2 CPJ 262
Tribunals and Commissions29 May 2001Appeal allowed
PARSHOTAM LAL SANGHI Vs Partap Steel Rolling Mills
National Consumer Disputes Redressal Commission · 2001 2 CPC 602 : 2001 3 CPJ 344 : 2003 1 CPR 378
Tribunals and Commissions28 May 2001Appeals dismissed
MANAGING TRUSTEE, SRI JAGANNATH TEMPLE TRUST Vs BENUDHAR PANDA
National Consumer Disputes Redressal Commission · 2001 3 CPJ 559 : 2002 1 CPR 516