Tribunals and Commissions18 May 2001Complaint dismissed
PARAMJIT KUMAR Vs Union of India
National Consumer Disputes Redressal Commission · 2001 2 CPC 487 : 2001 3 CLT 415 : 2002 2 CPJ 221
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 992 of 1,389
Tribunals and Commissions18 May 2001C.A. disposed of
S.C.GADIHOKE Vs Meerut Development Authority
National Consumer Disputes Redressal Commission · 2001 2 CPJ 50
Tribunals and Commissions18 May 2001N.O.E. discharged
DIRECTOR GENERAL (I And R) Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2001 3 CPJ 107
Tribunals and Commissions17 May 2001Appeal disposed of
W.B.S.E.B. Vs BABAR ALI
National Consumer Disputes Redressal Commission · 2002 2 CPJ 475
Tribunals and Commissions17 May 2001Revision Petition dismissed
KAPOOR SINGH GREWAL (DECEASED) TROUGH L.R.,SURJIT KAUR Vs Chandigarh Housing Board
National Consumer Disputes Redressal Commission · 2001 2 CPC 365 : 2001 2 CPR 74 : 2001 3 CPJ 5
Tribunals and Commissions17 May 2001Appeal allowed
LT.COL.T.S. BAKSHI Vs MANAGING DIRECTOR, PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION
National Consumer Disputes Redressal Commission · 2001 3 CLT 410 : 2002 2 CPJ 404
Tribunals and Commissions17 May 2001Appeal dismissed
K.RAJENDIRAN @ DUBAI RAJENDRAN Vs N.SENTHILKUMAR
National Consumer Disputes Redressal Commission · 2002 1 CPJ 168 : 2002 2 CPC 410 : 2002 3 CLT 62
Tribunals and Commissions17 May 2001Appeal allowed
TRANSPORT CORPORATION OF INDIA LTD. Vs ICI INDIA LIMITED
National Consumer Disputes Redressal Commission · 2002 1 CLT 227 : 2002 1 CPR 1 : 2002 2 CPJ 409
Tribunals and Commissions16 May 2001
Om Prakash Gupta Vs Mukesh Upadhyay and others
National Consumer Disputes Redressal Commission · 2002 1 CPC 79 : 2002 2 AWC 99 : 2002 5 ALT 29
Tribunals and Commissions16 May 2001NOE discharged
DIRECTOR GENERAL (IAndR) Vs BANVARI PAPER MILLS LIMITED
National Consumer Disputes Redressal Commission · 2001 1 CLT 556 : 2001 2 CPJ 63
Tribunals and Commissions16 May 2001C.A. dismissed
JAYA NARSIMHAN Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2001 3 CPJ 26
Tribunals and Commissions15 May 2001
G. Parshuramulu Vs Accounts Officer(TR), Office of Telecom District Engineer, Karimnagar
National Consumer Disputes Redressal Commission · 2002 1 CPC 78 : 2002 2 AWC 99
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions15 May 2001Complaint dismissed in limine
JASVINDER KAUR Vs DELHI FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · 2001 3 CPJ 540
Tribunals and Commissions15 May 2001Appeal dismissed
Oriental Insurance Co. Ltd. Vs PRAKASH JEWELLERS (SOUTH END)
National Consumer Disputes Redressal Commission · 2002 1 CPJ 57 : 2002 2 CPR 440
Tribunals and Commissions15 May 2001Appeal allowed
NORTHERN RAILWAYS STATION SUPERINTENDENT Vs NISCHAL GUPTA
National Consumer Disputes Redressal Commission · 2001 2 CPC 481 : 2001 3 CPJ 489
Tribunals and Commissions15 May 2001Appeals allowed
SERVICES LTD. Vs Dhanwanti
National Consumer Disputes Redressal Commission · 2001 3 CPJ 585
Tribunals and Commissions15 May 2001Appeal disposed of accordingly
New India Assurance Co. Ltd. Vs SUBHASH KUMAR JAIN
National Consumer Disputes Redressal Commission · 2002 0 CTJ 568 : 2002 2 CPC 122 : 2002 2 CPJ 50 : 2003 1 CLT 41
Tribunals and Commissions15 May 2001Appeal allowed
JAGDEEP KUMAR Vs Divisional Manager, National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2001 2 CLT 300 : 2001 2 CPR 171 : 2002 1 CPJ 123
Tribunals and Commissions15 May 2001Complaint dismissed
U.S.AWASTHY Vs GULF AIR
National Consumer Disputes Redressal Commission · 2001 3 CPJ 131
Tribunals and Commissions15 May 2001Appeal allowed
Union of India Vs MRS.MADHU P.SINGH
National Consumer Disputes Redressal Commission · 2001 2 CPC 485 : 2001 3 CLT 530 : 2002 1 CPJ 162