Tribunals and Commissions26 Jun 2001Appeal dismissed
ROPAR IMPROVEMENT TRUST Vs MANMOHAN KAUR
National Consumer Disputes Redressal Commission · 2001 3 CLT 702 : 2002 1 CPJ 461
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 988 of 1,389
Tribunals and Commissions26 Jun 2001Appeal dismissed
MACHINENI RAMA RAO Vs PADMAVATHI @ PADMA SREE
National Consumer Disputes Redressal Commission · 2002 1 CPJ 380
Tribunals and Commissions21 Jun 2001Appeal allowed
C.E.S.C. Ltd. Vs KUMARPARA TEXTILE MILLS PVT. LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 328
Tribunals and Commissions20 Jun 2001Appeal dismissed
Zaibunnisa Vs PROPRIETOR, RAJADHANI HOTEL
National Consumer Disputes Redressal Commission · 2002 1 CPJ 252 : 2002 2 CPR 56
Tribunals and Commissions20 Jun 2001Appeal dismissed
National Insurance Co. Ltd. Vs G.R.P. INVEST PVT. LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 519
Tribunals and Commissions20 Jun 2001Appeal allowed
SYED MUKARRAM ALI Vs GENERAL MANAGER, STATE BANK OF HYDERABAD
National Consumer Disputes Redressal Commission · 2002 1 CPJ 223
Tribunals and Commissions20 Jun 2001Appeal dismissed
PRABIR KR.DAS Vs UCO BANK (MALDA BRANCH)
National Consumer Disputes Redressal Commission · 2002 2 CPJ 286
Tribunals and Commissions19 Jun 2001Appeal disposed of
Bajaj Auto Ltd. Vs A.NAGESWAR RAO
National Consumer Disputes Redressal Commission · 2001 3 CPJ 417
Tribunals and Commissions19 Jun 2001Complaint partly allowed
Pradeep Kumar Mishra Vs SENIOR DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 267 : 2002 1 CPR 498 : 2002 2 CLT 396
Tribunals and Commissions19 Jun 2001Appeal partly allowed
ORISSA COOPERATIVE HOUSING CORPORATION LTD. Vs KUM KUM PRAVA DASH
National Consumer Disputes Redressal Commission · 2001 3 CPJ 326 : 2002 1 CPC 464 : 2002 1 CPR 239
Tribunals and Commissions18 Jun 2001Appeal dismissed
BRANCH MANAGER, BANK OF BARODA Vs C.KRISHNA RAO
National Consumer Disputes Redressal Commission · 2001 3 CPJ 173
Tribunals and Commissions15 Jun 2001Complaint disposed of
Sheela Thomas Vs JAYALAKSHMY BUILDERS PVT. LTD.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 457 : 2002 2 CPR 277 : 2002 3 CLT 5
Tribunals and Commissions15 Jun 2001Appeal dismissed
SPARTANS Vs SABYASACHI BANERJEE
National Consumer Disputes Redressal Commission · 2001 2 CPR 460 : 2002 1 CLT 11 : 2002 2 CPJ 200
Tribunals and Commissions15 Jun 2001Complaint dismissed
HARSHAL DAFFAL Vs KODY ELCOT LTD.
National Consumer Disputes Redressal Commission · 2002 1 CLT 314 : 2002 1 CPJ 246 : 2002 1 CPR 76
Tribunals and Commissions13 Jun 2001Appeal allowed
Branch Manager, Central Bank of India Vs KALINATH BANERJEE
National Consumer Disputes Redressal Commission · 2002 1 CPJ 523
Tribunals and Commissions12 Jun 2001Appeal dismissed
V.S.D.CORPORATION Vs RADHA KRISHNA CHATTOPADHYAY
National Consumer Disputes Redressal Commission · 2002 1 CPJ 7 : 2002 1 CPR 528
Tribunals and Commissions12 Jun 2001Appeal dismissed
GORACHAND KAR Vs Dunlop India Ltd.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 561
Tribunals and Commissions12 Jun 2001Appeal dismissed
UNITED INDIA INSURANCE COMPANY Vs P.S.GANESH
National Consumer Disputes Redressal Commission · 2002 3 CPJ 228
Tribunals and Commissions11 Jun 2001Appeal dismissed
Gurmeet Singh Vs Rakesh Kumar Sharma
National Consumer Disputes Redressal Commission · 2002 2 CPJ 209
Tribunals and Commissions11 Jun 2001Appeal dismissed
UNION OF INDIA And THREE Vs HAJI DAL And OIL MILL
National Consumer Disputes Redressal Commission · 2001 3 CPJ 285