Tribunals and Commissions17 Jul 2001Complaint disposed of
AND REGISTRATION) Vs Videocon International Ltd.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 28
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 986 of 1,389
Tribunals and Commissions17 Jul 2001R.P. allowed
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs Carborundum Universal Ltd.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 36
Tribunals and Commissions17 Jul 2001Application disposed of
DIRECTOR GENERAL (INVESTIGATION AND RESTRICTION) Vs PROGRESSIVE FINANCIAL SERVICES LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 38
Tribunals and Commissions16 Jul 2001Appeal dismissed
MANAGER, CENTRAL BANK OF INDIA Vs JOSE M.FRANCIS
National Consumer Disputes Redressal Commission · 2002 3 CPJ 113
Tribunals and Commissions13 Jul 2001Appeal disposed of
ONIDA SAKA LTD. Vs SUTOPA MAJUMDER
National Consumer Disputes Redressal Commission · 2001 3 CPJ 397 : 2001 3 CPR 189
Tribunals and Commissions13 Jul 2001Notice of Enquiry discharged
WESTFALIA SEPARATOR INDIA PVT. LTD. Vs ALFA LAVAL AGRI (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 103
Tribunals and Commissions13 Jul 2001Complaint dismissed
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs HOECHEST MARION RUSSEL LTD.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 104
Tribunals and Commissions12 Jul 2001Petition dismissed with costs
Rajasthan Housing Board Vs Prakash Chand Jain
National Consumer Disputes Redressal Commission · 2001 2 CPC 664 : 2001 3 CPJ 34 : 2001 3 CPR 44
Tribunals and Commissions11 Jul 2001Appeal allowed
JILA ABHIYANTA, DOOR SANCHAR VIBHAG, REWA (M.P.) Vs SANTLAL AVADHIYA
National Consumer Disputes Redressal Commission · 2001 3 CPJ 569
Tribunals and Commissions11 Jul 2001Appeal dismissed
KATIYAR COLD STORAGE Vs UTTAR PRADESH STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2002 1 CPJ 292
Tribunals and Commissions11 Jul 2001N.O.E. discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs CITY-MAN CLOTHING (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 55
Tribunals and Commissions11 Jul 2001Appeal dismissed
Ramesh Chandra Saxena Vs KASHINATH SETH BANK
National Consumer Disputes Redressal Commission · 2002 1 CPJ 122
Tribunals and Commissions11 Jul 2001Appeal partly allowed
SECRETARY, K.S.E.B. Vs THAYYIL KUNHAHAMMED HAJI
National Consumer Disputes Redressal Commission · 2002 2 CPJ 395
Tribunals and Commissions10 Jul 2001Appeal allowed
Life Insurance Corporation of India Vs Sabita Mukherjee
National Consumer Disputes Redressal Commission · 2002 1 CPC 598 : 2002 1 CPJ 100 : 2002 1 CPR 353
Tribunals and Commissions09 Jul 2001Revision Petition dismissed
GOLDEN FORESTS INDIA LTD. Vs BALWANT SINGH BEDI
National Consumer Disputes Redressal Commission · 2001 2 CLT 399 : 2002 0 CTJ 566 : 2002 2 CPC 134 : 2002 2 CPJ 36
Tribunals and Commissions09 Jul 2001Appeal dismissed
MRF LIMITED Vs RANVEER SINGH
National Consumer Disputes Redressal Commission · 2003 3 CPJ 521
Tribunals and Commissions08 Jul 2001N.O.E. discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs V.S.PARVATHA
National Consumer Disputes Redressal Commission · 2002 2 CPC 7 : 2002 2 CPJ 73
Tribunals and Commissions06 Jul 2001Appeal dismissed
MANAGING DIRECTOR, A.P. CO-OP. HOUSING SOCIETIES FEDERATION LIMITED Vs R.MUNIRAMAIAH
National Consumer Disputes Redressal Commission · 2002 1 CPJ 441
Tribunals and Commissions06 Jul 2001Appeal partly allowed
ANUVIBHAGIYA ADHIKARI, TELEPHONES Vs FIRM VILAYAT HUSSAIN ABDUL ALI CHEMIST
National Consumer Disputes Redressal Commission · 2002 1 CPJ 147 : 2002 1 CPR 260 : 2002 2 CLT 131
Tribunals and Commissions06 Jul 2001Ordered accordingly
INDER PRABHA Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2001 3 CLT 649 : 2002 1 CPC 43 : 2002 2 CPJ 322