Tribunals and Commissions03 Aug 2001Petition dismissed
CAMA BUILDERS Vs RAGHAVAN GOPALAKRISHNAN
National Consumer Disputes Redressal Commission · 2001 3 CPR 51 : 2002 1 CPJ 21 : 2002 2 CLT 101
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 984 of 1,389
Tribunals and Commissions03 Aug 2001Complaint dismissed
Jasbir Singh Vs Om Prakash
National Consumer Disputes Redressal Commission · 2002 1 CLT 702 : 2002 1 CPJ 12
Tribunals and Commissions03 Aug 2001Revision Petition dismissed with costs
N.S.C. LTD. Vs Guruswamy
National Consumer Disputes Redressal Commission · 2001 3 CPR 54 : 2002 1 CPJ 13 : 2002 2 CLT 130
Tribunals and Commissions03 Aug 2001
B.S.SUNDARAVADIVEL MUDALIAR AND SONS Vs A.P.FOREST DEVELOPMENT CORPORATION LTD.
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 2 : 2001 2 CPC 563 : 2001 3 CPJ 17 : 2001 3 CPR 35 : 2002 0 ACJ 37 : 2002 1 CPJ 4
Tribunals and Commissions02 Aug 2001Complaint dismissed
SURAJ ENTERPRISES PRIVATE LIMITED Vs PUNJAB SMALL INDUSTRIES And EXPORT CORPORATION LTD.
National Consumer Disputes Redressal Commission · 2001 3 CLT 470 : 2002 1 CPC 437 : 2002 1 CPJ 481
Tribunals and Commissions02 Aug 2001Appeal disposed of
Ashok Kumar Mahajan Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · 2002 1 CPC 351 : 2002 1 CPJ 226 : 2002 2 CLT 67
Tribunals and Commissions02 Aug 2001Ordered accordingly
GHAZIABAD DEVELOPMENT AUTHORITY Vs Satish Chandra Gupta
National Consumer Disputes Redressal Commission · 2001 3 CPR 81 : 2002 1 CPC 584 : 2002 1 CPJ 28 : 2002 2 CLT 251
Tribunals and Commissions02 Aug 2001Appeal dismissed with costs
LUCKNOW VIKAS PRADHIKARAN Vs RAM PRAKASH SRIVASTAVA
National Consumer Disputes Redressal Commission · 2002 1 CPJ 74
Tribunals and Commissions02 Aug 2001Revision Petition dismissed
RAJPUR SAHKARI AVAS SAMITI Vs Kusum Agarwal
National Consumer Disputes Redressal Commission · 2001 3 CPR 48 : 2002 1 CPJ 15 : 2002 2 CLT 295
Tribunals and Commissions02 Aug 2001Revision Petition dismissed
JNP AGRO-SYSTEMS PVT. LTD. Vs K.K.JOSE
National Consumer Disputes Redressal Commission · 2001 3 CPR 53 : 2002 1 CPJ 19 : 2002 2 CLT 108
Tribunals and Commissions02 Aug 2001Complaint dismissed
NEHA CREATIONS Vs AMERICAN PRESIDENT LINES
National Consumer Disputes Redressal Commission · 2002 2 CPJ 31
Tribunals and Commissions02 Aug 2001
SYED VAJIDALI SANGAMNEHERI Vs KHADIJA NURUDDIN BENGALI
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 28 : 2001 3 CLT 281 : 2001 3 CPR 33 : 2002 0 ACJ 35 : 2002 1 CPJ 17
Tribunals and Commissions02 Aug 2001
V.N.PURI Vs INDIAN AIRLINES CORPN.
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 27 : 2001 3 CPR 59 : 2002 1 CPJ 20 : 2002 2 CLT 306
Tribunals and Commissions01 Aug 2001Revision Petition dismissed
S.D.O., HARYANA STATE ELECTRICITY BOARD Vs Amrit Singh
National Consumer Disputes Redressal Commission · 2001 3 CPR 68 : 2002 1 CPJ 16
Tribunals and Commissions01 Aug 2001Revision Petition allowed
Olympic Zippers Pvt. Ltd. Vs K.C.CHERIAN
National Consumer Disputes Redressal Commission · 2002 1 CPJ 11
Tribunals and Commissions01 Aug 2001Appeal allowed
S.SOMASUNDARAM Vs CORRESPONDENT, SRI CHAKRAVARTHY INTERNATIONAL MARTICULATION ACADEMY
National Consumer Disputes Redressal Commission · 2001 3 CPR 60 : 2002 1 CLT 287 : 2002 1 CPJ 5
Tribunals and Commissions01 Aug 2001Complaint disposed of
Alok Kr.Mondal Vs CHIEF GENERAL MANAGER, CAL. TELEPHONES
National Consumer Disputes Redressal Commission · 2002 3 CPJ 233
Tribunals and Commissions31 Jul 2001Revision Petition dismissed with costs
GENERAL MANAGER, CALCUTTA TELEPHONES Vs TIMIR BARAN BHATTACHARJEE
National Consumer Disputes Redressal Commission · 2001 3 CPR 66 : 2002 1 CPJ 8
Tribunals and Commissions31 Jul 2001Ordered accordingly
RAJ KUMARI Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2001 2 CPC 386 : 2002 1 CLT 430 : 2002 1 CPR 242 : 2002 2 CPJ 492
Tribunals and Commissions31 Jul 2001Appeal partly allowed
VICE CHAIRMAN, ALLAHABAD DEVELOPMENT AUTHORITY Vs ANAMI SHARAN VERMA
National Consumer Disputes Redressal Commission · 2002 2 CPJ 348 : 2003 1 CLT 95