Tribunals and Commissions30 Jul 2001Appeal dismissed
R.R.GUPTA Vs ASHOK KUMAR JAISWAL
National Consumer Disputes Redressal Commission · 2003 3 CPJ 602
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 985 of 1,389
Tribunals and Commissions30 Jul 2001Appeal dismissed
Haryana Urban Development Authority Through its Estate Officer Vs K.K.KHANNA
National Consumer Disputes Redressal Commission · 2001 2 CPC 445 : 2001 3 CPJ 358 : 2002 1 CPR 335
Tribunals and Commissions27 Jul 2001Complaint allowed
P.C.CHANDAN Vs SHELTERS
National Consumer Disputes Redressal Commission · 2002 1 CPC 109 : 2002 2 CPJ 75
Tribunals and Commissions27 Jul 2001Appeal dismissed
Durga Prasad Vs TELECOMMUNICATION DEPARTMENT
National Consumer Disputes Redressal Commission · 2002 2 CPJ 218 : 2003 2 CLT 135
Tribunals and Commissions27 Jul 2001Revision Petition allowed
PHOTO SPEED COMPANY Vs TARAK CHANDRA SARMA
National Consumer Disputes Redressal Commission · 2001 2 CPC 663 : 2001 3 CPJ 37
Tribunals and Commissions27 Jul 2001Appeal dismissed
SUB-DIVISIONAL OFFICER (PHONES) Vs Babu Khan
National Consumer Disputes Redressal Commission · 2002 2 CPJ 124 : 2003 1 CLT 86
Tribunals and Commissions26 Jul 2001Appeal dismissed
Pardeep Kumar Vs AKAI BARON INTERNATIONAL LTD.
National Consumer Disputes Redressal Commission · 2001 2 CPC 455 : 2002 1 CLT 25 : 2002 1 CPJ 393
Tribunals and Commissions25 Jul 2001Appeal allowed
KUMAYON JAL SANSTHAN Vs SARVAJEET SINGH BORA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 610
Tribunals and Commissions25 Jul 2001Complaint dismissed
ACQUA MINERALS LIMITED-/ Vs HINDUSTAN COCA-COLA BEVERAGES PVT. LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 30
Tribunals and Commissions25 Jul 2001Appeal dismissed
Narendra Kumar Vs R.H.B.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 436
Tribunals and Commissions25 Jul 2001Appeal allowed
BRAJ NARAIN DWIVEDI Vs GORAKHPUR REGIONAL GRAMIN BANK
National Consumer Disputes Redressal Commission · 2003 3 CPJ 565
Tribunals and Commissions25 Jul 2001Revision Petitions disposed of
KIRAN REAL ESTATES And CONSTRUCTION Vs R.Venugopal Rao
National Consumer Disputes Redressal Commission · 2001 3 CPR 58 : 2002 1 CPJ 9 : 2002 2 CLT 470
Tribunals and Commissions24 Jul 2001Complaint disposed of
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs JET AIRWAYS (INDIA) LIMITED
National Consumer Disputes Redressal Commission · 2002 2 CPJ 78
Tribunals and Commissions20 Jul 2001
P.M.G. Haryana Circle Vs Naraini Devi
National Consumer Disputes Redressal Commission · 2002 1 CPC 207 : 2003 2 AWC 69
Tribunals and Commissions20 Jul 2001Appeal dismissed
UTTAR PRADESH RAJYA SAHKARI KRISHI EVAM GRAMYA VIKAS BANK LIMITED Vs SHIV DAYAL
National Consumer Disputes Redressal Commission · 2002 2 CPJ 242
Tribunals and Commissions20 Jul 2001
UNION OF INDIA Vs GANGA SUGAR CORPN. LTD.
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 35 : 2001 2 CPC 665 : 2001 3 CPJ 36 : 2001 3 CPR 32
Tribunals and Commissions19 Jul 2001Appeal dismissed
BOMBAY DELHI GOODS CARRIER Vs MIRA RUBBER CORPORATION
National Consumer Disputes Redressal Commission · 2001 3 CLT 644 : 2002 0 CTJ 806 : 2002 1 CPC 33 : 2002 1 CPJ 203
Tribunals and Commissions19 Jul 2001Appeal disposed of
CONTINENTAL COMMERCIAL CO. LTD. Vs MOUSUMI ROY
National Consumer Disputes Redressal Commission · 2002 2 CPJ 316
Tribunals and Commissions18 Jul 2001Appeal dismissed
Indian Express Newspapers (Bombay) Ltd. Vs District Manager, Telephones
National Consumer Disputes Redressal Commission · 2002 0 CTJ 916 : 2002 1 CPC 31 : 2002 2 CPJ 314
Tribunals and Commissions17 Jul 2001Application disposed of
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs NATURAL AGRO PRODUCTS LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 41