Tribunals and Commissions08 Aug 2001Petition disposed of
K.MAHABALA BHATT Vs K.Krishna
National Consumer Disputes Redressal Commission · 2001 3 CPR 137 : 2002 1 CPC 393 : 2002 2 CLT 310 : 2002 2 CPJ 127
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 983 of 1,389
Tribunals and Commissions08 Aug 2001NOE discharged
DIRECTOR GENERAL Vs GODREJ-GE APLIANCES LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 48
Tribunals and Commissions08 Aug 2001N.O.E. discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs AMBIKA JEWELLERS
National Consumer Disputes Redressal Commission · 2002 2 CPJ 27
Tribunals and Commissions08 Aug 2001Revision Petition dismissed
MIHIR KUMAR MUKHERJEE Vs OF INDIA BRanch MANAGER, UNITED BANK
National Consumer Disputes Redressal Commission · 2002 0 CTJ 484 : 2002 2 CPC 128 : 2002 2 CPJ 38
Tribunals and Commissions08 Aug 2001Appeal allowed
AVAS AYUKT, U.P. AVAS EVAM VIKAS PARISHAD Vs Ramesh Chandra Gupta
National Consumer Disputes Redressal Commission · 2002 3 CPJ 148
Tribunals and Commissions07 Aug 2001Ordered accordingly
M.P.Housing Board Vs JAGAT KISHORE KHARE
National Consumer Disputes Redressal Commission · 2001 3 CPR 118 : 2002 1 CPC 186 : 2002 1 CPJ 24 : 2002 2 CLT 279
Tribunals and Commissions07 Aug 2001Revision Petition dismissed with costs
M.P.Housing Board Vs D.N.BHUJBAL
National Consumer Disputes Redressal Commission · 2001 3 CPR 104 : 2002 0 CTJ 26 : 2002 1 CLT 6 : 2002 2 CPC 130 : 2002 2 CPJ 21
Tribunals and Commissions07 Aug 2001Appeal allowed
Union of India Vs NARENDRA KUMAR TIWARI
National Consumer Disputes Redressal Commission · 2002 2 CPJ 229
Tribunals and Commissions07 Aug 2001Appeal dismissed
New India Assurance Co. Ltd. Vs LALIT M.BHAMBANI
National Consumer Disputes Redressal Commission · 2001 3 CPR 121 : 2002 0 CTJ 24 : 2002 1 CLT 649 : 2002 1 CPC 188 : 2002 1 CPJ 23
Tribunals and Commissions07 Aug 2001Appeal dismissed
MANJULABEN KANTIBHAI PATEL Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2001 3 CPR 65 : 2002 1 CPJ 3 : 2002 3 CLT 29
Tribunals and Commissions07 Aug 2001Complaint allowed
INDERJIT KAUR Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2001 3 CLT 428 : 2002 1 CPC 355 : 2002 2 CPJ 292
Tribunals and Commissions07 Aug 2001N.O.E. discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs MARUDHAR SERVICE LIMITED
National Consumer Disputes Redressal Commission · 2002 2 CPJ 30 : 2003 1 CLT 522
Tribunals and Commissions07 Aug 2001Appeals partly allowed
M.P.URJA VIKAS NIGAM Vs PHOOL SINGH
National Consumer Disputes Redressal Commission · 2001 3 CPR 202 : 2002 1 CPC 230 : 2002 1 CPJ 318 : 2002 2 CLT 174
Tribunals and Commissions06 Aug 2001Appeal dismissed
H.C.L. LIMITED Vs KRISHNA XEROX SERVICE
National Consumer Disputes Redressal Commission · 2002 2 CPC 183 : 2002 2 CPJ 216
Tribunals and Commissions06 Aug 2001Appeal dismissed with costs
KYRGYZSTAN AIRLINES Vs RAMESH BEHL
National Consumer Disputes Redressal Commission · 2002 0 CTJ 657 : 2002 1 CLT 351 : 2002 1 CPC 256 : 2002 1 CPJ 108
Tribunals and Commissions06 Aug 2001Complaint disposed of
HINDUSTAN ZINK LTD. Vs Oriental Insurance Co.Ltd.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 577 : 2003 2 CLT 94
Tribunals and Commissions06 Aug 2001Appeal dismissed
Oriental Insurance Co. Ltd. Vs New Mangalore Port Trust
National Consumer Disputes Redressal Commission · 2002 2 CPJ 1
Tribunals and Commissions06 Aug 2001Revision Petition dismissed
HOUSING BOARD, HARYANA Vs HOUSING BOARD COLONY WELFARE ASSOCIATION
National Consumer Disputes Redressal Commission · 2002 1 CPJ 70
Tribunals and Commissions06 Aug 2001Application dismissed
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs Usha International LIMITED
National Consumer Disputes Redressal Commission · 2002 1 CPC 674 : 2002 2 CPJ 29
Tribunals and Commissions06 Aug 2001
R K MITTAL Vs S P Kjain
National Consumer Disputes Redressal Commission · 2001 2 CPC 666 : 2001 3 CPJ 46 : 2001 3 CPR 43