Tribunals and Commissions27 Aug 2001Appeal dismissed
Punjab State Civil Supplies Corporation Ltd. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 1 CPC 340 : 2002 1 CPJ 328 : 2002 2 CLT 63
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 981 of 1,389
Tribunals and Commissions27 Aug 2001Appeal allowed
SENIOR SUPDT. OF POST OFFICE Vs K.S.YADAV
National Consumer Disputes Redressal Commission · 2002 1 CPC 444 : 2002 1 CPJ 348
Tribunals and Commissions23 Aug 2001Complaint disposed of
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs Daewoo Motors India Limited
National Consumer Disputes Redressal Commission · 2002 3 CPJ 98
Tribunals and Commissions23 Aug 2001Appeal allowed
AMARJIT SINGH Vs JVG LEASING LIMITED
National Consumer Disputes Redressal Commission · 2002 1 CLT 361 : 2002 1 CPJ 334
Tribunals and Commissions22 Aug 2001Complaint dismissed
DIRECTOR GENERAL (IAndR) Vs EAC TRADING PVT. LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 18
Tribunals and Commissions21 Aug 2001Appeal partly allowed
KULDEEP SINGH Vs CORPORATION LIMITED PUNJAB SMALL INDUSTRIES AND EXPORT
National Consumer Disputes Redressal Commission · 2002 2 CPJ 87
Tribunals and Commissions21 Aug 2001NOE discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs BOOLANI ENGINEERING CORPORATION
National Consumer Disputes Redressal Commission · 2002 1 CPJ 25
Tribunals and Commissions21 Aug 2001Appeal partly allowed
PUNJAB HOUSING DEVELOPMENT BOARD Vs PIARA SINGH
National Consumer Disputes Redressal Commission · 2002 2 CPJ 300
Tribunals and Commissions21 Aug 2001
VIDYA SAGAR Vs CHANDIGARH HOUSING BOARD
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 3 : 2002 0 ACJ 101 : 2002 0 CTJ 231 : 2002 2 CPC 104 : 2002 2 CPJ 41
Tribunals and Commissions20 Aug 2001
H. R. Khurana Vs Union of India and others
National Consumer Disputes Redressal Commission · 2002 1 CPC 362 : 2002 2 AWC 127
Land Acquisition Act, 1894, Section 4 - Publication of preliminary notification and powers of officers thereupon.
Tribunals and Commissions20 Aug 2001
Akhil Bhartiya Grahak Panchayat and another Vs Sevayan Nursing Home and others
National Consumer Disputes Redressal Commission · 2002 1 CPC 367 : 2002 2 AWC 130
Consumer Protection Act, 1986, Section 2 - Definitions
Tribunals and Commissions20 Aug 2001Complaint allowed
BIJENDRA KUMAR Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2002 1 CPJ 330
Tribunals and Commissions20 Aug 2001Revision Petition dismissed
New India Assurance Co. Ltd. Vs RAMACHANDRAN And CO.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 84
Tribunals and Commissions20 Aug 2001Appeal dismissed
Life Insurance Corporation of India Vs Prakash Chand
National Consumer Disputes Redressal Commission · 2002 1 CPJ 338
Tribunals and Commissions20 Aug 2001Dismissed
UNIKRISHNAN Vs PROMPT INDIA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 127
Tribunals and Commissions20 Aug 2001Appeal partly allowed
MAGAN VERMA Vs MODERN SYNTEX (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2002 1 CLT 365 : 2002 1 CPC 337 : 2002 1 CPJ 241
Tribunals and Commissions20 Aug 2001Appeal dismissed
New India Assurance Co. Ltd. Vs MUKESH CONSTRUCTION COMPANY
National Consumer Disputes Redressal Commission · 2001 3 CPR 130 : 2002 0 CTJ 14 : 2002 1 CPC 388 : 2002 2 CLT 197 : 2002 2 CPJ 14
Tribunals and Commissions20 Aug 2001Petition dismissed
VIDYA SAGAR Vs Chandigarh Housing Board
National Consumer Disputes Redressal Commission · (2001) 08 NCDRC CK 0010
Tribunals and Commissions17 Aug 2001Appeal dismissed
MAHANA TRANSPORT CO. Vs BABULAL SANTOSH KUMAR
National Consumer Disputes Redressal Commission · 2002 3 CPJ 80
Tribunals and Commissions17 Aug 2001Appeal partly allowed
SHATABDI TRAVELS Vs Arvind Kumar Gupta
National Consumer Disputes Redressal Commission · 2003 1 CPJ 502