Tribunals and Commissions31 Aug 2001Appeal dismissed
NRUSHINGHA CHARAN PRADHAN Vs SUPERINTENDENT OF POSTAL NORTH DIVN.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 446
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 980 of 1,389
Tribunals and Commissions31 Aug 2001Appeal dismissed
K.D.SEBASTIAN Vs ELECTRICITY BOARD THE ELECTRICAL INSPECTOR, KERALA STATE
National Consumer Disputes Redressal Commission · 2002 2 CPJ 2 : 2003 1 CLT 460
Tribunals and Commissions31 Aug 2001Complaint dismissed
PARAMANANDA NAYAK Vs ADDITIONAL CHIEF DISTRICT MEDICAL OFFICER
National Consumer Disputes Redressal Commission · 2002 1 CPJ 408
Tribunals and Commissions31 Aug 2001Appeal allowed
SANTOSH KUMAR DIXIT Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2002 1 CPJ 488
Tribunals and Commissions31 Aug 2001Revision Petitions dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Darsh Kumar
National Consumer Disputes Redressal Commission · 2001 2 CPC 134 : 2002 1 CPJ 35 : 2002 2 CLT 671 : 2002 2 CPR 330
Tribunals and Commissions31 Aug 2001Revision Petition dismissed with costs
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs INTER PAL SINGH
National Consumer Disputes Redressal Commission · 2001 3 CPR 132 : 2002 0 CTJ 9 : 2002 1 CPC 389 : 2002 2 CPJ 113
Tribunals and Commissions31 Aug 2001Appeal dismissed
GURU TEG BAHADUR SAHIB (CHARITABLE) HOSPITAL Vs D.K.NAYYAR
National Consumer Disputes Redressal Commission · 2002 0 CTJ 914 : 2002 1 CLT 357 : 2002 1 CPC 107 : 2002 1 CPJ 395 : 2002 1 CPR 442
Tribunals and Commissions30 Aug 2001Revision Petition dismissed
GHANSHYAM SINGH Vs Ajay Kumar
National Consumer Disputes Redressal Commission · 2003 3 CPJ 553
Tribunals and Commissions30 Aug 2001Appeals allowed
MANAGING DIRECTOR, DUGAR INDIA LTD. Vs SOBHANA NAIR P.N.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 195 : 2002 1 CPR 495 : 2002 2 CLT 404
Tribunals and Commissions30 Aug 2001Appeal dismissed
ARUN M.RAOOT Vs DISTRICT MANAGER, M/S. MAHATMA PHULE MAGASWARGA VIKAS MAHAMANDAL
National Consumer Disputes Redressal Commission · 2002 2 CPJ 247
Tribunals and Commissions29 Aug 2001Complaint disposed of
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs COLGATE PALMOLIVE (I) LTD.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 35
Tribunals and Commissions29 Aug 2001Appeal dismissed
STIC TRAVELS LTD. Vs HARCHARAN SINGH
National Consumer Disputes Redressal Commission · 2002 1 CLT 367 : 2002 1 CPJ 256
Tribunals and Commissions28 Aug 2001Appeal allowed
CHIEF POST MASTER Vs RAJIV BHARGAV
National Consumer Disputes Redressal Commission · 2003 3 CPJ 530
Tribunals and Commissions28 Aug 2001Complaint dismissed
DINESH KAUSHAL Vs K.K.KHURANA
National Consumer Disputes Redressal Commission · 2001 3 CLT 432 : 2002 1 CPC 448 : 2002 1 CPJ 414
Tribunals and Commissions28 Aug 2001Complaint dismissed
S.A.RAJA Vs BOARD
National Consumer Disputes Redressal Commission · 2002 3 CPJ 322
Tribunals and Commissions28 Aug 2001
ALKA NARAYANRAO GHOSEKAR Vs VENUGOPAL NAIDU
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 17 : 2001 3 CPR 135 : 2002 0 CTJ 134 : 2002 1 CLT 648 : 2002 1 CPC 391 : 2002 2 CPJ 69
Tribunals and Commissions27 Aug 2001
Haryana Urban Development Authority and another Vs Rajpal Khanna
National Consumer Disputes Redressal Commission · 2002 1 CPC 196 : 2002 2 AWC 150
Tribunals and Commissions27 Aug 2001
Rupchand S. Jain Vs Nusli Maneksha Randelia And Ors.
National Consumer Disputes Redressal Commission · 2002 1 CPC 379 : 2002 2 AWC 141
Tribunals and Commissions27 Aug 2001Complaint allowed
DEVENDRA KUMAR SHARMA Vs RESEARCH
National Consumer Disputes Redressal Commission · 2002 1 CPJ 211
Tribunals and Commissions27 Aug 2001Appeal dismissed
KUNDAN LAL SHARMA Vs COL. H.S. BOPARAE
National Consumer Disputes Redressal Commission · 2002 1 CPC 453 : 2002 1 CPJ 277 : 2002 2 CLT 65