Tribunals and Commissions12 Sept 2001Appeal dismissed
EXECUTIVE ENGINEER, ELECTRICITY DISTRIBUTION DIVISION, U.P. POWER CORPN. LTD. Vs HARI RAM
National Consumer Disputes Redressal Commission · 2002 1 CPJ 222 : 2002 2 UC 10
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 979 of 1,389
Tribunals and Commissions12 Sept 2001
Morinda Coop Sugar Mills Ltd Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2001 3 CPR 92 : 2002 0 CTJ 559 : 2002 2 CLT 109 : 2002 2 CPC 124 : 2002 2 CPJ 57
Tribunals and Commissions11 Sept 2001Ordered accordingly
PUSHPA BUILDERS FLAT BUYERS ASSN. Vs PUSHPA BUILDERS LTD.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 83 : 2003 1 CLT 224
Tribunals and Commissions11 Sept 2001Complaint returned
NIWAS SPINNING MILLS LTD. Vs CANBANK MUTUAL FUND
National Consumer Disputes Redressal Commission · 2001 3 CPR 161 : 2002 1 CLT 113 : 2002 1 CPC 378 : 2002 2 CPJ 128
Tribunals and Commissions11 Sept 2001Appeal allowed
ARMY GROUP INSURANCE FUND Vs NAIK SOHAN LAL
National Consumer Disputes Redressal Commission · 2001 2 CPC 632 : 2001 3 CLT 425 : 2002 1 CPJ 289 : 2002 1 CPR 87
Tribunals and Commissions10 Sept 2001Revision Petition dismissed
Kapil Deo Singh Vs KRISHNA DEO PANDEY
National Consumer Disputes Redressal Commission · 2002 2 CPJ 125
Tribunals and Commissions10 Sept 2001Complaint dismissed
KIRAN BALA ROUT Vs CHRISTIAN MEDICAL COLLEGE AND HOSPITAL
National Consumer Disputes Redressal Commission · 2002 2 CPJ 131 : 2003 0 CTJ 609 : 2003 1 CLT 203 : 2003 1 CPR 238 : 2003 2 CPC 17
Tribunals and Commissions10 Sept 2001Revision Petition dismissed
H.U.D.A. Vs SAROJ MALIK
National Consumer Disputes Redressal Commission · 2002 2 CPC 132 : 2002 2 CPJ 23 : 2002 2 CPR 98 : 2003 1 CLT 45
Tribunals and Commissions07 Sept 2001Appeal partly allowed
United India Insurance Co. Ltd. Vs AMIYA KANA BASU MAJUMDAR
National Consumer Disputes Redressal Commission · 2002 1 CLT 529 : 2002 1 CPR 271 : 2002 2 CPJ 187
Tribunals and Commissions07 Sept 2001Appeal dismissed
Abdul Hafeez Vs SHRIKANT AUTO
National Consumer Disputes Redressal Commission · 2002 2 CPJ 177
Tribunals and Commissions06 Sept 2001R.P.dismissed
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs Reliance Industries Ltd.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 76
Tribunals and Commissions06 Sept 2001Appeal dismissed
POST MASTER GENERAL Vs Calcutta Telephones
National Consumer Disputes Redressal Commission · 2002 1 CPJ 299
Tribunals and Commissions05 Sept 2001Complaints disposed of
Vijay Vs CHIEF EXECUTIVE OFFICER
National Consumer Disputes Redressal Commission · 2002 1 CPJ 55
Tribunals and Commissions05 Sept 2001Appeal dismissed
Branch Manager, State Bank of India Vs RAM SEVAK
National Consumer Disputes Redressal Commission · 2002 3 CPJ 12
Tribunals and Commissions04 Sept 2001Petition dismissed
GAMMON INDIA LTD. Vs GULMOHAR ESTATES LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPR 86 : 2002 2 CLT 79 : 2002 3 CPJ 416
Tribunals and Commissions03 Sept 2001
Ram Ratan Mishra Vs Union of India, & Anr.
National Consumer Disputes Redressal Commission · 2002 2 AWC 128
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions03 Sept 2001Complaint dismissed
Prafulla Kumar Das Vs APOLLO HOSPITALS
National Consumer Disputes Redressal Commission · 2002 1 CLT 275 : 2002 1 CPC 349 : 2002 2 CPJ 106
Tribunals and Commissions03 Sept 2001Appeal dismissed
DATTANI AND CO. Vs Union Bank of India
National Consumer Disputes Redressal Commission · 2001 3 CPR 410 : 2002 1 CLT 294 : 2002 2 CPJ 387
Tribunals and Commissions31 Aug 2001Revision Petition allowed
Union of India Vs Ganpat Singh
National Consumer Disputes Redressal Commission · 2002 2 CPJ 468
Tribunals and Commissions31 Aug 2001Appeal allowed
Block Development Officer Vs RAJALAXMI SATAPATHY
National Consumer Disputes Redressal Commission · 2002 2 CPJ 455 : 2002 2 CPR 546 : 2003 1 CLT 39