Tribunals and Commissions20 Sept 2001
GHAZIABAD DEVELOPMENT AUTHORITY Vs Vishnu Datt Dimri
National Consumer Disputes Redressal Commission · 2002 1 CPR 151 : 2002 2 CLT 325 : 2002 3 CPJ 380
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 978 of 1,389
Tribunals and Commissions19 Sept 2001Ordered accordingly
JALANDHAR IMPROVEMENT TRUST Vs CHANNA RAM
National Consumer Disputes Redressal Commission · 2002 3 CPJ 373
Tribunals and Commissions19 Sept 2001Revision Petition allowed
Sterling Computers Ltd. Vs SOUNDARAJA MILLS LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPC 379 : 2003 1 CPJ 242 : 2003 1 CPR 600 : 2003 2 CLT 648
Tribunals and Commissions19 Sept 2001Revision Petition dismissed
GODREJ-G.E. APPLIANCES LTD. Vs MOTI DHARANI
National Consumer Disputes Redressal Commission · 2002 1 CLT 223 : 2002 1 CPC 277 : 2002 1 CPR 12 : 2002 3 CPJ 207
Tribunals and Commissions19 Sept 2001Appeal dismissed
THAI AIRWAYS INTERNATIONAL PUBLIC CO LTD Vs GARGI BASAK
National Consumer Disputes Redressal Commission · 2008 1 CPJ 134
Tribunals and Commissions19 Sept 2001
ALFRAN REALTORS Vs MERLIN PINTO
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 16 : 2005 0 ACJ 213 : 2005 1 CPJ 94
Tribunals and Commissions17 Sept 2001
VIJAY KUMAR JAIN Vs NATIONAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 6 : 2001 3 CPR 186 : 2002 1 CPC 205 : 2002 1 CPJ 26 : 2002 2 CLT 75
Tribunals and Commissions15 Sept 2001Complaint dismissed
S.GURUNATHAN (DEAD) Vs VIJAYA HEALTH CENTRE
National Consumer Disputes Redressal Commission · 2002 3 CPJ 211 : 2003 1 CLT 435 : 2003 1 CPR 222 : 2003 2 CPC 28
Tribunals and Commissions14 Sept 2001Revision Petition dismissed
PUSPSONIC RAJENDRA MOHAN VERMA PROPINDUSTRIES Vs Branch Manager, State Bank of India
National Consumer Disputes Redressal Commission · 2002 2 CPC 74 : 2002 2 CPJ 126 : 2002 2 CPR 37 : 2002 3 CLT 646
Tribunals and Commissions14 Sept 2001Complaint allowed with costs
DHANALAKSHMI RAJ KUMAR Vs Zonal Manager, LIC of India
National Consumer Disputes Redressal Commission · 2002 2 CPJ 505 : 2003 1 CLT 18
Tribunals and Commissions14 Sept 2001Appeal dismivssed
PSEB Vs Jagroop Singh
National Consumer Disputes Redressal Commission · 2004 1 CPC 258 : 2004 2 CPJ 27
Tribunals and Commissions14 Sept 2001Complaint dismissed
Director (Research) Vs POWER PACKER SYSTEMS
National Consumer Disputes Redressal Commission · 2002 3 CPJ 94
Tribunals and Commissions14 Sept 2001Ordered accordingly
Maruti Udyog Limited Vs MADAN LAL
National Consumer Disputes Redressal Commission · 2002 1 CLT 415 : 2002 1 CPC 103 : 2002 1 CPJ 303
Tribunals and Commissions14 Sept 2001Application allowed
RAKESH GARG Vs U.P.Awas Evam Vikas Parishad
National Consumer Disputes Redressal Commission · 2002 1 CPJ 73
Tribunals and Commissions14 Sept 2001Complaint dismissed
AGHANA AQUA FARMS Vs Divisional Manager, New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 1 CPR 281 : 2002 2 CLT 98 : 2002 2 CPJ 420
Tribunals and Commissions14 Sept 2001Revision Petition allowed
M.D.HEGDE Vs Karnataka Housing Board
National Consumer Disputes Redressal Commission · 2002 3 CPJ 227
Tribunals and Commissions14 Sept 2001Appeal allowed
Life Insurance Corporation of India Vs REKHA DIXIT
National Consumer Disputes Redressal Commission · 2002 2 CPJ 350
Tribunals and Commissions14 Sept 2001
UNITED INDIA INSURANCE CO. LTD. Vs SRINIVAS TRADING CO.
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 26 : 2002 2 CPJ 111 : 2003 1 CLT 125
Tribunals and Commissions13 Sept 2001Appeal allowed
S.MOHINDER SINGH Vs AMRITSAR IMPROVEMENT TRUST
National Consumer Disputes Redressal Commission · 2002 1 CPJ 479 : 2003 1 CLT 174
Tribunals and Commissions12 Sept 2001Revision Petition dismissed
Shankar Lal Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 93