Tribunals and Commissions25 Sept 2001Appeals dismissed
DOLLY AGGARWAL Vs State of Haryana
National Consumer Disputes Redressal Commission · 2004 1 CLT 669 : 2004 1 CPJ 17
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 977 of 1,389
Tribunals and Commissions25 Sept 2001Appeal dismissed
KRUSHNAKUMAR M.SHARMA Vs SIPANY AUTOMOBILES LTD.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 137
Tribunals and Commissions25 Sept 2001Appeal partly allowed
STANDARD CHARTERED GRINDLAYS BANK LTD. Vs H.B. IMPEX PRIVATE LTD.
National Consumer Disputes Redressal Commission · 2002 0 CTJ 106 : 2004 1 CPC 191 : 2004 1 CPJ 13
Tribunals and Commissions25 Sept 2001
UNITED INDIA INSURANCE CO. LTD. Vs KAMLESH GOVINDLAL PATEL
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 5 : 2002 3 CPJ 160
Tribunals and Commissions24 Sept 2001Appeal allowed
Indian Airlines Ltd. Vs JOGINDER SINGH
National Consumer Disputes Redressal Commission · 2002 1 CPR 311 : 2003 3 CPJ 606
Tribunals and Commissions24 Sept 2001Appeal disposed of
L.I.C. Of India Vs Tajdin Javerbhai Mavany
National Consumer Disputes Redressal Commission · 2002 3 CPJ 162
Tribunals and Commissions24 Sept 2001Dismissed
RAHUL RUBBER INDUSTRIES Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 18
Tribunals and Commissions24 Sept 2001Appeal allowed
State Bank of India Vs PRAFUL JAIN
National Consumer Disputes Redressal Commission · 2002 3 CPJ 96
Tribunals and Commissions24 Sept 2001Revision Petition allowed
M.RAVINDRANATH Vs PRINCIPAL, MERCY COLLEGE, PALAKKAD
National Consumer Disputes Redressal Commission · 2002 3 CPJ 158
Tribunals and Commissions24 Sept 2001Revision Petition dismissed
FRENCH EXPRESS Vs SRI DEVI SILK
National Consumer Disputes Redressal Commission · 2002 0 CTJ 117 : 2002 2 CPC 133 : 2002 2 CPJ 54 : 2003 1 CLT 49
Tribunals and Commissions24 Sept 2001Appeal dismissed
UCO BANK Vs MISALKAR
National Consumer Disputes Redressal Commission · 2002 3 CPJ 235
Tribunals and Commissions24 Sept 2001Appeal dismissed
GIAN CHAND AGGARWAL Vs DARSHANA DEVI
National Consumer Disputes Redressal Commission · 2002 1 CLT 355 : 2002 1 CPC 105 : 2002 1 CPJ 351
Tribunals and Commissions21 Sept 2001Appeal allowed
Neelam Kumari Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 165
Tribunals and Commissions20 Sept 2001Appeal partly allowed
New India Assurance Co. Ltd. Vs INTEGRATED ORGANIC PVT. LTD.
National Consumer Disputes Redressal Commission · 2003 2 CLT 557 : 2003 2 CPJ 15
Tribunals and Commissions20 Sept 2001Ordered accordingly
New India Assurance Co. Ltd. Vs KRISHNA COTTON FACTORY
National Consumer Disputes Redressal Commission · 2003 2 CPJ 96
Tribunals and Commissions20 Sept 2001Appeal dismissed
SINGH INDIA EXPORT Vs FOBES COKAK LTD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 307
Tribunals and Commissions20 Sept 2001Appeal dismissed with costs
VIRENDER NARANG Vs Syndicate Bank
National Consumer Disputes Redressal Commission · 2002 0 CTJ 886 : 2002 2 CPC 606 : 2002 3 CLT 484 : 2002 3 CPJ 279 : 2002 3 CPR 42
Tribunals and Commissions20 Sept 2001NOE discharged
ADHARSH RANI Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2002 1 CPJ 54
Tribunals and Commissions20 Sept 2001Complaint allowed
JAMES K.DANIEL Vs JAYALEKSHMI BUILDERS PVT. LTD.
National Consumer Disputes Redressal Commission · 2002 2 CPC 392 : 2002 2 CPR 388 : 2002 3 CLT 208 : 2002 3 CPJ 150
Tribunals and Commissions20 Sept 2001Appeal allowed
SUB-POSTMASTER Vs ANIK LAL
National Consumer Disputes Redressal Commission · 2002 1 CLT 359 : 2002 1 CPJ 384 : 2002 1 CPR 248