Tribunals and Commissions08 Oct 2001Appeal dismissed
Dilip Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 282
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 975 of 1,389
Tribunals and Commissions05 Oct 2001Appeal dismissed
SUMIT DUTTA Vs PARDEEP CHAWLA
National Consumer Disputes Redressal Commission · 2002 1 CLT 185 : 2002 1 CPC 232 : 2002 2 CPJ 44 : 2002 2 CPR 133
Tribunals and Commissions05 Oct 2001Petition dismissed
REVENUE OFFICER, BIHAR STATE HOUSING BOARD Vs S.N.PRASAD
National Consumer Disputes Redressal Commission · 2002 1 CPC 428 : 2002 2 CPJ 129
Tribunals and Commissions05 Oct 2001Appeal allowed with costs
PUNJAB STATE ELECTRICITY BOARD Vs SAINI And CO. RICE MILLS
National Consumer Disputes Redressal Commission · 2003 2 CPJ 309
Tribunals and Commissions05 Oct 2001Appeal dismissed
S.D.MARWAHA Vs GENERAL MANAGER, TELECOME DEPARTMENT OF TELECOMMUNI-CATION
National Consumer Disputes Redressal Commission · 2002 1 CLT 190 : 2002 1 CPC 245 : 2002 1 CPJ 409 : 2002 1 CPR 293
Tribunals and Commissions05 Oct 2001
UNITED INDIA INSURANCE CO. LTD. Vs JAYA RAJENDRA KUMAR NANDA
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 10 : 2002 0 CTJ 728 : 2002 1 CLT 220 : 2002 1 CPC 272 : 2002 1 CPR 6 : 2004 1 CPJ 25
Tribunals and Commissions04 Oct 2001Dismissed
NAMITA NIGAM Vs JANTA TRAVELS
National Consumer Disputes Redressal Commission · 2008 1 CPJ 141
Tribunals and Commissions04 Oct 2001Dismissed
NANDU GIRIDHAR PAWAR Vs NIVRUTTI VITTHAL LONKAR
National Consumer Disputes Redressal Commission · 2008 1 CPJ 148
Tribunals and Commissions04 Oct 2001Dismissed
CALCUTTA STOCK EXCHANGE ASSOCIATION LTD. Vs Indusind Bank Ltd.
National Consumer Disputes Redressal Commission · 2002 1 CPC 268 : 2002 1 CPR 2 : 2004 1 CPJ 24
Tribunals and Commissions03 Oct 2001Petition allowed
SENIOR DIVISIONAL MANAGER Vs RAKSHA GOYAL
National Consumer Disputes Redressal Commission · 2002 2 CPJ 92 : 2003 1 CLT 75
Tribunals and Commissions03 Oct 2001Ordered accordingly
D.D.TRIKHA Vs DEVINDER MAHANT
National Consumer Disputes Redressal Commission · 2002 2 CPJ 116 : 2003 1 CLT 59
Tribunals and Commissions03 Oct 2001Revision Petition dismissed
HEMANT KUMAR CHHABRA Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 1 CPC 274 : 2002 1 CPR 8 : 2004 1 CPJ 22
Tribunals and Commissions03 Oct 2001Appeal dismissed
National Insurance Co. Ltd. Vs PRATAP KUMAR DAS
National Consumer Disputes Redressal Commission · 2002 2 CPJ 67
Tribunals and Commissions03 Oct 2001Petition dismissed
RAM RAKSH PAL GUPTA Vs Ranjana
National Consumer Disputes Redressal Commission · 2002 1 CPR 146 : 2002 2 CLT 193 : 2002 2 CPJ 118
Tribunals and Commissions03 Oct 2001Application disposed of
ABHIMANYU BHATNAGAR Vs GHAZIABAD DEVELOPMENT AUTHORTY
National Consumer Disputes Redressal Commission · 2002 1 CPC 665 : 2002 2 CPJ 3 : 2003 1 CLT 269
Tribunals and Commissions01 Oct 2001Appeal dismissed
JAYALAKSHMY BUILDERS PVT. LTD. Vs SHEELA THOMAS
National Consumer Disputes Redressal Commission · 2007 4 CPJ 392
Tribunals and Commissions01 Oct 2001Complaint disposed of
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs VIDEOCON APPLIANCES
National Consumer Disputes Redressal Commission · 2002 2 CPJ 8
Tribunals and Commissions01 Oct 2001Revision Petition dismissed
State Bank of India Vs B.S. AGRICULTURAL INDUSTRIES (I)
National Consumer Disputes Redressal Commission · 2002 1 CPC 276 : 2002 1 CPR 11 : 2004 1 CPJ 23
Tribunals and Commissions01 Oct 2001Appeal dismissed
AMRENDRA KUMAR VERMA Vs BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 234
Tribunals and Commissions29 Sept 2001Ordered accordingly
K.C.BAGRECHA Vs BHOPAL DEVELOPMENT AUTHORITY , K.C.BAGRECHA
National Consumer Disputes Redressal Commission · 2002 3 CPJ 310 : 2003 1 CPR 50 : 2003 2 CLT 196 : 2003 2 CPC 261