Tribunals and Commissions30 Oct 2001
VIKRAM GREENTECH (I) LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 7 : 2002 3 CPJ 111
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 973 of 1,389
Tribunals and Commissions29 Oct 2001Appeal dismissed
AJIT SINGH SODHI Vs ESTATE OFFICER, UNION TERRITORY CHANDIGARH
National Consumer Disputes Redressal Commission · 2003 4 CPJ 362
Tribunals and Commissions25 Oct 2001Appeal disposed of
National Insurance Co. Ltd. Vs RAM KUMAR AGGARWAL
National Consumer Disputes Redressal Commission · 2007 4 CPJ 215
Tribunals and Commissions25 Oct 2001Appeal dismissed
PERFECT CONSTRUCTIONS Vs BHARAT VASANT KORGAONKAR
National Consumer Disputes Redressal Commission · 2002 3 CPJ 300
Tribunals and Commissions23 Oct 2001Appeal dismissed
SWATI ANEJA Vs DEV SAMAJ COLLEGE FOR WOMEN
National Consumer Disputes Redressal Commission · 2003 4 CPJ 120
Tribunals and Commissions22 Oct 2001Appeal partly allowed
SURAT ELECTRICITY CO. LTD. Vs HANSRAJBHAI DHANJIBHAI VIRANI
National Consumer Disputes Redressal Commission · 2002 1 CLT 325 : 2002 1 CPJ 209 : 2002 1 CPR 156
Tribunals and Commissions22 Oct 2001Appeal dismissed
SENIOR DIVISIONAL MANAGER, L.E.C. OF INDIA Vs R.THANGAPONNU
National Consumer Disputes Redressal Commission · 2002 2 CPJ 399
Tribunals and Commissions20 Oct 2001Appeal allowed
KOREN BUSINESS SYSTEM LTD. Vs PATEL SOMABHAI CHHAGANLAL
National Consumer Disputes Redressal Commission · 2002 2 CPJ 201 : 2002 3 CLT 319 : 2002 3 CPR 80
Tribunals and Commissions19 Oct 2001Complaints dismissed
KISHORILAL SUDESH KUMAR METALS PVT. LTD. Vs JAIPUR VIDYUT VITRAN NIGAM LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 59
Tribunals and Commissions19 Oct 2001Complaint dismissed
REGISTRATION) THE DIRECTOR GENERAL (INVESTIGATION AND Vs HEWELET PACKARD (I) LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 63
Tribunals and Commissions19 Oct 2001Complaints dismissed
SAVITRI CON-CAST LTD. Vs JAIPUR VIDYUT VITRAN NIGAM LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 64
Tribunals and Commissions19 Oct 2001Appeal partly allowed
BANK OF BARODA Vs BALCHANDRA PRABHASHANKER JANI
National Consumer Disputes Redressal Commission · 2002 1 CLT 504 : 2002 1 CPC 468 : 2002 1 CPJ 310 : 2002 1 CPR 187
Tribunals and Commissions18 Oct 2001Appeals dismissed
SHRI PIPES LTD. Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 85
Tribunals and Commissions18 Oct 2001Revision Petition dismissed with costs
MEESA VARA LAKSHMI Vs M.ANURADHA
National Consumer Disputes Redressal Commission · 2003 2 CPJ 79
Tribunals and Commissions18 Oct 2001Appeal partly allowed
New India Assurance Co. Ltd. Vs RASUL MOHAMMADBHAI AKBARBHAI MIRZA
National Consumer Disputes Redressal Commission · 2002 1 CLT 508 : 2002 1 CPC 466 : 2002 1 CPJ 244
Tribunals and Commissions17 Oct 2001Appeal dismissed
NATIONAL INSURANCE COMPANY LIMITED Vs SHAH CLOTH HOUSE
National Consumer Disputes Redressal Commission · 2002 1 CPJ 467
Tribunals and Commissions17 Oct 2001Appeal dismissed
Kanpur Development Authority Vs MOHAN LAL DWIVEDI
National Consumer Disputes Redressal Commission · 2002 2 CPC 24 : 2002 2 CPJ 143 : 2003 1 CLT 46
Tribunals and Commissions17 Oct 2001Appeal allowed
SUBH LAXMI TRANSPORT SERVICE Vs PARTH TRADERS
National Consumer Disputes Redressal Commission · 2002 1 CPJ 294
Tribunals and Commissions16 Oct 2001Appeal allowed
MAHIPAL LAL Vs SUDAN SINGH BATOLLA
National Consumer Disputes Redressal Commission · 2002 1 CPJ 249
Tribunals and Commissions15 Oct 2001Appeal No. 117/2001 allowed
Southern Railways Vs M.CHIDAMBARAM
National Consumer Disputes Redressal Commission · 2002 1 CPJ 34