Tribunals and Commissions12 Nov 2001Appeal dismissed
SANDHYA R SANYAL Vs Behala BALANANDA B.HOSPITAL
National Consumer Disputes Redressal Commission · 2002 1 CPJ 353
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 972 of 1,389
Tribunals and Commissions09 Nov 2001
Mahesh Chand Tyagi Vs Rajasthan Housing Board and Anr.
National Consumer Disputes Redressal Commission · 2002 4 AWC 310 : 2007 4 CPJ 300 : 2008 1 CPC 64
Tribunals and Commissions09 Nov 2001Revision Petitions allowed
Khivraj Motors Vs V.CHANDRABABU
National Consumer Disputes Redressal Commission · 2002 1 CLT 524 : 2002 1 CPR 111 : 2002 2 CPC 15 : 2002 2 CPJ 94
Tribunals and Commissions08 Nov 2001Petition dismissed
Gora Academy of Education, & Anr. Vs C. Vani, & Ors.
National Consumer Disputes Redressal Commission · 2002 4 AWC 308 : 2007 4 CPJ 384
Tribunals and Commissions08 Nov 2001
Arvind Kumar Shrivastava Vs K.K. Enterprises
National Consumer Disputes Redressal Commission · 2002 4 AWC 319 : 2007 4 CPJ 386
Consumer Protection Act, 1986, Section 2 - Definitions
Tribunals and Commissions07 Nov 2001
Punjab Urban Development Authority Vs Darshan Singh Sehgal
National Consumer Disputes Redressal Commission · 2002 4 AWC 317 : 2002 5 ALT 19
Consumer Protection Act, 1986, Section 21 - Jurisdiction of the National Commission
Tribunals and Commissions07 Nov 2001Revision Petition dismissed
HARISH CHANDRA PANDE Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 2007 4 CPJ 218
Tribunals and Commissions07 Nov 2001Appeal dismissed
RAJENDRA PRASAD SAXENA Vs M.T.N.L.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 264
Tribunals and Commissions07 Nov 2001Appeal partly allRowed
GULAB GOVIND KARALE Vs CIDCO
National Consumer Disputes Redressal Commission · 2002 2 CPJ 207
Tribunals and Commissions07 Nov 2001Appeal dismissed
U.P.State Electricity Board Vs SUSHIL KUMAR SINGH
National Consumer Disputes Redressal Commission · 2002 2 CPJ 296 : 2003 1 CLT 612
Tribunals and Commissions06 Nov 2001Revision Petition dismissed
ROYAL AUTOMOBILES Vs RAJ KUMAR
National Consumer Disputes Redressal Commission · 2002 3 CPJ 426
Tribunals and Commissions06 Nov 2001Appeal allowed
BRAJO SUNDER BANERJEE Vs TATA ENGINEERING AND LOCOMOTIVE Company Limited
National Consumer Disputes Redressal Commission · 2002 2 CPJ 267
Tribunals and Commissions06 Nov 2001
U.P.AVAS EVAM VIKAS PARISHAD Vs URMILA GUPTA
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 12 : 2002 3 CPJ 131
Tribunals and Commissions06 Nov 2001
ANSAL HOUSING AND CONSTRUCTION LTD. Vs PRAVEEN DUBLISH
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 18 : 2002 1 CLT 575 : 2002 1 CPC 53 : 2002 2 CPJ 115
Tribunals and Commissions06 Nov 2001
S P Kumarappan Vs NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2002 3 CPJ 225
Tribunals and Commissions05 Nov 2001Petition dismissed
SOFTSPEC SOFTWARE PVT. LTD. Vs DIGITAL EQUIPMENT (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPR 114 : 2002 2 CLT 134 : 2002 2 CPJ 5
Tribunals and Commissions05 Nov 2001Appeal dismissed
INTIMATE DRYCLEANERS Vs VINOD KUMAR ARYA
National Consumer Disputes Redressal Commission · 2002 2 CPJ 100
Tribunals and Commissions31 Oct 2001Order Set Asided
TELECOM Vs AJAIB SINGH
National Consumer Disputes Redressal Commission · 2008 1 CPJ 131
Tribunals and Commissions31 Oct 2001Ordered accordingly
Senior Divisional Manager, LIC of India Vs Ansar Ahmad
National Consumer Disputes Redressal Commission · 2002 1 CLT 697 : 2002 1 CPJ 419 : 2002 1 CPR 396
Tribunals and Commissions30 Oct 2001Appeal dismissed
CHIEF ADMINISTRATOR, HARYANA URBAN DEVELOPMENT AUTHORITY Vs MRS. MANJIT KAUR
National Consumer Disputes Redressal Commission · 2002 2 CPC 269 : 2003 4 CPJ 277