Tribunals and Commissions06 Dec 2001Appeal dismissed
BRANCH MANAGER, L.I.C. OF INDIA Vs Jayalakshmi
National Consumer Disputes Redressal Commission · 2003 1 CPJ 505
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 970 of 1,389
Tribunals and Commissions06 Dec 2001Revision Petition dismissed
GDA Vs VINOD KUMAR SHARMA
National Consumer Disputes Redressal Commission · 2001 3 CPR 206 : 2002 0 CTJ 887 : 2002 1 CPC 550 : 2002 2 CLT 250 : 2002 2 CPJ 19
Tribunals and Commissions06 Dec 2001Revision Petition dismissed
VILLUPURAM DISTRICT CENTRAL CO-OPERATIVE BANK Vs GOPAL REDDOAR
National Consumer Disputes Redressal Commission · 2007 4 CPJ 381
Tribunals and Commissions06 Dec 2001Appeal dismissed
DARSHAN LAL JAIN Vs Vice-Chairman, DDA
National Consumer Disputes Redressal Commission · 2002 3 CPJ 291 : 2003 1 CPC 226
Tribunals and Commissions05 Dec 2001Dismissed
Rajeshwar Prasad Vs BCL FINANCIAL SERVICES LTD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 121
Tribunals and Commissions04 Dec 2001Appeal allowed
N.K.PRAKASAM Vs Senior Superintendent of Post Offices
National Consumer Disputes Redressal Commission · 2002 2 CPJ 452 : 2003 1 CLT 71
Tribunals and Commissions04 Dec 2001Ordered accordingly
INTEGRA SECURITIES LTD. Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2002 1 CPC 560 : 2002 1 CPR 138 : 2002 2 CLT 241 : 2002 2 CPJ 62
Tribunals and Commissions04 Dec 2001Appeal dismissed
SHARMA GOEL AND COMPANY Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2002 2 CPJ 219
Tribunals and Commissions03 Dec 2001Appeal dismissed
SAHARA INDIA LIMITED Vs MRITUNJAY NATH TRIPATHI
National Consumer Disputes Redressal Commission · 2003 2 CPJ 444
Tribunals and Commissions29 Nov 2001Appeal allowed
United India Insurance Co. Ltd. Vs G. KODHAINACHIAR
National Consumer Disputes Redressal Commission · 2005 1 CPJ 86
Tribunals and Commissions29 Nov 2001Appeal dismissed
S.G.MALHOTRA Vs EM PEE MOTORS AND SCOOTERS (P) LTD.
National Consumer Disputes Redressal Commission · 2002 2 CPC 195 : 2003 4 CPJ 186
Tribunals and Commissions29 Nov 2001Complaint Returned
Indian Acrylics Limited Vs F.E. HARDCASTLE And CO. PVT. LTD.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 387
Tribunals and Commissions29 Nov 2001
RAWAT BROTHERS Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2002 3 CPJ 185
Tribunals and Commissions28 Nov 2001Allowed
SUKHMOHINDER PAL SINGH Vs Union of India
National Consumer Disputes Redressal Commission · 2002 3 CPJ 223
Tribunals and Commissions28 Nov 2001Dismissed
PREMLATA DHAKONIA Vs DHEERAJ GARHA
National Consumer Disputes Redressal Commission · 2002 2 CPC 327 : 2002 3 CPJ 224
Tribunals and Commissions27 Nov 2001Appeal dismissed
Hindustan Motors Ltd. Vs G.P.SRIVASTAVA
National Consumer Disputes Redressal Commission · 2003 2 CPJ 46
Tribunals and Commissions26 Nov 2001Appeal dismissed
ANIL BHASIN Vs MANAGING DIRECTOR, PIE SOLUTIONS SYSTEMS LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 428 : 2002 2 CLT 669 : 2002 2 CPR 81
Tribunals and Commissions26 Nov 2001Revision Petition partly allowed
Oriental Insurance Co. Ltd. Vs GARG ROLLER FLOUR MILLS
National Consumer Disputes Redressal Commission · 2003 2 CPJ 84 : 2003 3 CLT 436
Tribunals and Commissions26 Nov 2001Appeal dismissed
Santosh Kumari Vs Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2002 2 CPJ 277
Tribunals and Commissions22 Nov 2001Complaint dismissed
K.R. PATEL And CO. Vs GENESIS WORLDWIDE SHIPPING CO.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 144