Tribunals and Commissions22 Nov 2001Revision Petition dismissed
P.L.MIGLANI Vs G.P.O.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 425
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 971 of 1,389
Tribunals and Commissions22 Nov 2001Revision Petition dismissed
JAI INDUSTRIES Vs N BABHRAIAH ACHARYA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 326
Tribunals and Commissions22 Nov 2001Appeal dismissed
RENU KAPOOR Vs EXECUTIVE ENGINEER (D), SHALIMAR BAGH
National Consumer Disputes Redressal Commission · 2002 2 CPC 18 : 2002 2 CPJ 109
Tribunals and Commissions21 Nov 2001Appeal allowed
KAMAL AND COMPANY Vs Anil Kumar Daga
National Consumer Disputes Redressal Commission · 2002 2 CPR 57 : 2005 1 CLT 612 : 2005 1 CPC 377 : 2005 1 CPJ 101
Tribunals and Commissions21 Nov 2001Application dismissed
Mohinder Gupta Vs FRONTIER CONSTRUCTIONS CO.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 397
Tribunals and Commissions21 Nov 2001Appeal allowed
Haryana State Vs Jaswant
National Consumer Disputes Redressal Commission · 2002 1 CPR 171 : 2002 2 CLT 314 : 2006 1 CLT 430 : 2006 1 CPC 452 : 2006 1 CPJ 62
Tribunals and Commissions21 Nov 2001Revision Petition allowed
HARYANA STATE ELECTRICITY BOARD Vs RATTAN LAL
National Consumer Disputes Redressal Commission · 2002 3 CPJ 138
Tribunals and Commissions21 Nov 2001Appeal partly allowed
S.MUNAFA Vs GENERAL MANAGER, MAHANAGAR TELEPHONE NIGAM LTD.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 181
Tribunals and Commissions21 Nov 2001
UNITED INDIA INSURANCE CO. LTD. Vs GURDEV KAUR
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 36 : 2002 3 CPJ 134
Tribunals and Commissions20 Nov 2001Appeal dismissed
New India Assurance Co. Ltd. Vs Kailash Rai
National Consumer Disputes Redressal Commission · 2002 3 CPJ 141
Tribunals and Commissions20 Nov 2001Appeal dismissed
SHIVAJI TATYABA SANAP Vs JIJABAI SHIVARAM SAGALE
National Consumer Disputes Redressal Commission · 2002 2 CPJ 345
Tribunals and Commissions19 Nov 2001Petitions dismissed
KERALA CONSUMER PROTECTION CENTRE Vs DISTRICT EXECUTIVE OFFICER
National Consumer Disputes Redressal Commission · 2002 1 CLT 486 : 2002 1 CPR 90 : 2002 2 CPJ 142
Tribunals and Commissions19 Nov 2001Complaint partly allowed
DEVI RANI Vs N. PRAKASH RAO
National Consumer Disputes Redressal Commission · 2002 3 CPJ 123
Tribunals and Commissions19 Nov 2001Complaint dismissed
Hassan Ali Khan Vs B.SESHAGIRI RAO AND SONS INDUSTRIES LIMITED
National Consumer Disputes Redressal Commission · 2002 3 CPJ 137
Tribunals and Commissions16 Nov 2001Appeal dismissed
VENSON TRANSPORT Vs MAHALAKSHMI TRUST
National Consumer Disputes Redressal Commission · 2002 3 CPJ 100
Tribunals and Commissions15 Nov 2001Appeal dismissed
Sulakhan Singh Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2002 1 CLT 305 : 2002 1 CPC 249 : 2002 1 CPR 360 : 2002 2 CPJ 11
Tribunals and Commissions13 Nov 2001Complaint partly allowed
J. SRIRAM MURTHY Vs P. SRINIVASA RAO
National Consumer Disputes Redressal Commission · 2002 3 CPJ 116
Tribunals and Commissions12 Nov 2001Dismissed
DINESH COLD STORAGE Vs PHOOL CHAND
National Consumer Disputes Redressal Commission · 2003 3 CPJ 569
Tribunals and Commissions12 Nov 2001Appeal dismissed
SUBRAIA KUMAR GHOSH Vs ADIT DEY
National Consumer Disputes Redressal Commission · 2002 1 CPJ 431 : 2002 2 CPR 3
Tribunals and Commissions12 Nov 2001Appeal dismissed
EXECUTIVE ENGINEER, ELECTRICITY DISTRIBUTION DIVN. Vs RANVEER SINGH
National Consumer Disputes Redressal Commission · 2003 3 CPJ 536