Tribunals and Commissions14 Dec 2001Revision Petition dismissed
Mahindra AND Mahindra Ltd. Vs LIONS CLUB REWA, LIONS EYE HOSPITAL
National Consumer Disputes Redressal Commission · 2002 2 CPC 69 : 2002 2 CPR 41 : 2005 1 CPJ 98
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 969 of 1,389
Tribunals and Commissions14 Dec 2001Appeal allowed
RAJESH KUMAR Vs CONSULTANCY SERVICES LTD. WORLD WIDE IMMIGRATION
National Consumer Disputes Redressal Commission · 2002 2 CPC 140 : 2005 1 CPJ 326
Tribunals and Commissions14 Dec 2001
AIR INDIA LTD. Vs RAKESH VAID
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 15 : 2002 0 ACJ 294 : 2002 1 CPC 554 : 2002 1 CPR 128 : 2002 3 CPJ 392
Tribunals and Commissions14 Dec 2001
NATIONAL INSURANCE CO LTD Vs DINESH
National Consumer Disputes Redressal Commission · 2002 3 CPJ 390
Tribunals and Commissions14 Dec 2001
BIHAR STATE HOUSING BOARD Vs PRIO RANJAN ROY
National Consumer Disputes Redressal Commission · 2002 3 CPJ 170
Tribunals and Commissions13 Dec 2001N.O.E. discharged
AND REGISTRATION DIRECTOR GENERAL OF INVESTIGATION Vs LAXMANGARH GAS SERVICE
National Consumer Disputes Redressal Commission · 2002 3 CPJ 58
Tribunals and Commissions13 Dec 2001Application disposed of
CLASSIC AIR CONDITIONERS PVT. LTD.-/ Vs PAWAN KUMAR JAIN
National Consumer Disputes Redressal Commission · 2002 2 CPC 5 : 2002 2 CPJ 64
Tribunals and Commissions13 Dec 2001Revision Petition dismissed
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT And INVESTMENT CORPORATION LTD. Vs SOMANI INDUSTRIES
National Consumer Disputes Redressal Commission · 2007 4 CPJ 318
Tribunals and Commissions13 Dec 2001Petition dismissed
D.K. LALWANI Vs PRESIDENT, INDIAN BANK MUTUAL FUND
National Consumer Disputes Redressal Commission · 2002 1 CPC 622 : 2002 1 CPR 161 : 2002 2 CPJ 20
Tribunals and Commissions12 Dec 2001Revision Petition dismissed with costs
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs RAM MURTI
National Consumer Disputes Redressal Commission · 2002 1 CPC 559 : 2002 1 CPR 134 : 2002 2 CLT 234 : 2002 2 CPJ 121
Tribunals and Commissions12 Dec 2001Petition allowed
NARESH CHANDER JAIN Vs ESTATE OFFICER, HUDA
National Consumer Disputes Redressal Commission · 2002 1 CPC 618 : 2002 1 CPR 150 : 2002 2 CPJ 16 : 2003 1 CLT 124
Tribunals and Commissions12 Dec 2001Petition dismissed with costs
AUTHORITY Vs JANAK RAJ
National Consumer Disputes Redressal Commission · 2002 1 CPC 532 : 2002 1 CPR 136 : 2002 2 CLT 242 : 2002 3 CPJ 166
Tribunals and Commissions12 Dec 2001Appeal dismissed
JAGMAL SINGH YADAV Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 204
Tribunals and Commissions12 Dec 2001Complaint disposed of
GUJARAT STATE CO-OP. AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. Vs BRANCH MANAGER, STATE BANK OF MYSORE
National Consumer Disputes Redressal Commission · 2002 2 CPJ 413 : 2003 1 CLT 91
Tribunals and Commissions12 Dec 2001
KALA EMPORIUM PVT. LTD. Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2002 2 CPC 147 : 2004 1 CPJ 563
Tribunals and Commissions11 Dec 2001Complaint dismissed
Helen Wallia Vs CATHAY PACIFIC AIRWAYS LTD.
National Consumer Disputes Redressal Commission · 2002 0 CTJ 263 : 2002 1 CPR 162 : 2002 2 CLT 289 : 2002 3 CPJ 190
Tribunals and Commissions11 Dec 2001C.A. dismissed
SAUHARD FOOD PRODUCTS (P) LTD. Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 2002 3 CPJ 24 : 2003 1 CPR 524 : 2003 3 CLT 269
Tribunals and Commissions10 Dec 2001Complaint dismissed
BHARAT S.MODI Vs British Airways
National Consumer Disputes Redressal Commission · 2002 2 CPJ 120 : 2003 1 CLT 51
Tribunals and Commissions10 Dec 2001Revision Petitions dismissed
Careway Transport of India Vs KUSHAL TEA COMPANY
National Consumer Disputes Redressal Commission · 2002 1 CPC 544 : 2002 1 CPR 121 : 2002 2 CLT 244 : 2002 2 CPJ 17
Tribunals and Commissions10 Dec 2001Appeal dismirssed
ALMIGHTY CONSTRUCTION Vs GURUPUSHYA AMRUT CO-OPERATIVE HOUSING SOCIETY LIMITED
National Consumer Disputes Redressal Commission · 2002 1 CPC 625 : 2002 1 CPR 165 : 2002 2 CPJ 93 : 2002 3 CLT 492