Tribunals and Commissions21 Dec 2001Dismissed
SAPRI GARMENTS PVT. LTD. Vs Canara Bank
National Consumer Disputes Redressal Commission · 2007 4 CPJ 379
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 968 of 1,389
Tribunals and Commissions21 Dec 2001Revision Petition dismissed
Life Insurance Corporation of India Vs LAXMI PATNAIK
National Consumer Disputes Redressal Commission · 2002 2 CPC 375 : 2002 2 CPJ 63
Tribunals and Commissions21 Dec 2001Appeal disposed of
New India Assurance Co. Ltd. Vs Vimla Devi
National Consumer Disputes Redressal Commission · 2004 1 CPJ 21
Tribunals and Commissions21 Dec 2001Appeal dismissed
Indian Oil Corporation Ltd. Vs SHIV SHANKAR
National Consumer Disputes Redressal Commission · 2002 1 CPC 626 : 2002 1 CPR 167 : 2002 2 CLT 410 : 2005 1 CPJ 104
Tribunals and Commissions21 Dec 2001Complaint dismissed
RAJINDER SINGH NANDAL Vs ANMOL HOSPITAL
National Consumer Disputes Redressal Commission · 2002 2 CLT 693 : 2002 2 CPC 83 : 2002 3 CPJ 324
Tribunals and Commissions21 Dec 2001Revision Petition dismissed
Oriental Insurance Co. Ltd. Vs RAVI KUMAR MAKHARIA
National Consumer Disputes Redressal Commission · 2002 2 CPC 119 : 2002 2 CPJ 60 : 2003 1 CLT 84
Tribunals and Commissions20 Dec 2001Petitions dismissed
HARSH AGARWAL Vs VIPUL BHATNAGAR
National Consumer Disputes Redressal Commission · 2005 1 CPJ 106
Tribunals and Commissions20 Dec 2001Appeals dismissed
MANJOG INVESTMENTS Vs MINGU CHALAPATI RAO
National Consumer Disputes Redressal Commission · 2005 1 CPJ 92
Tribunals and Commissions20 Dec 2001Appeal dismissed
MOHAN BHANDAR Vs N.LOKESH
National Consumer Disputes Redressal Commission · 2002 1 CLT 692 : 2002 1 CPC 491 : 2002 1 CPR 254 : 2002 3 CPJ 236
Tribunals and Commissions19 Dec 2001Appeal partly allowed
BANK OF BARODA Vs SMITABEN ARVINDLAL ENGINEER
National Consumer Disputes Redressal Commission · 2002 2 CPJ 312
Tribunals and Commissions19 Dec 2001Appeal disposed of
R. JAWAHAR Vs V. SOMASUNDARAM
National Consumer Disputes Redressal Commission · 2007 4 CPJ 320
Tribunals and Commissions19 Dec 2001Appeal partly allowed
KISHORI SHYAM BRIJESH KUMAR Vs Jagdish Singh
National Consumer Disputes Redressal Commission · 2002 1 CPJ 402 : 2002 2 CPR 118
Tribunals and Commissions18 Dec 2001Revision Petition dismissed
H.U.D.A. Vs KIRSHNA DEVI
National Consumer Disputes Redressal Commission · 2002 1 CPR 160 : 2002 2 CPJ 65 : 2003 2 CLT 164
Tribunals and Commissions18 Dec 2001Revision Petitions dismissed
KUBER MUTUAL BENEFIT LTD. Vs RAJ VERMA
National Consumer Disputes Redressal Commission · 2002 2 CLT 451 : 2002 2 CPJ 251
Tribunals and Commissions18 Dec 2001C.A. disposed of
B.K.GUPTA AND CO. Vs NORTH INDIA DISTILLERY LTD.
National Consumer Disputes Redressal Commission · 2002 2 CLT 344 : 2002 3 CPJ 26
Tribunals and Commissions18 Dec 2001Application dismissed
SURAJ NIKAM Vs DEEPAK ASHTANKAR
National Consumer Disputes Redressal Commission · 2002 2 CPJ 333
Tribunals and Commissions14 Dec 2001Appeal dismissed
KM.KIRAN VOHRA Vs COMMISSIONER,MCD
National Consumer Disputes Redressal Commission · 2002 1 CPJ 443
Tribunals and Commissions14 Dec 2001Petitions dismissed with costs
Maruti Udyog Ltd. Vs V.M.GOEL
National Consumer Disputes Redressal Commission · 2002 3 CPJ 167
Tribunals and Commissions14 Dec 2001Objections dismissed
Tata Chemicals Ltd. Vs SKYPAK COURIERS PVT. LTD.
National Consumer Disputes Redressal Commission · 2002 0 CTJ 539 : 2002 2 CLT 428 : 2002 2 CPC 107 : 2002 2 CPJ 24
Tribunals and Commissions14 Dec 2001Revision Petition dismissed
K.L. CHAUMAL Vs PUSHPA BUILDERS LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 106 : 2004 2 CPR 149