Tribunals and Commissions15 Oct 2001Revision Petition dismissed
RAJA RAM MAURIYA Vs FLYING ROAD COMPANY
National Consumer Disputes Redressal Commission · 2002 0 CTJ 8 : 2002 2 CPJ 56 : 2002 2 CPR 147 : 2003 1 CLT 85
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 974 of 1,389
Tribunals and Commissions15 Oct 2001Appeal dismissed
MAYARANI RAM Vs CESC
National Consumer Disputes Redressal Commission · 2002 1 CPJ 458
Tribunals and Commissions15 Oct 2001
TRAXPO TRADING LTD. Vs FEDERAL BANK LTD.
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 11 : 2002 1 CPJ 31
Tribunals and Commissions15 Oct 2001
Ravilal Deviprasad Jaiswal Vs Arun Mangilal Rathod
National Consumer Disputes Redressal Commission · 2002 1 CPJ 33
Tribunals and Commissions12 Oct 2001Allowed
ANIRUDH PRASAD SRIVASTAV Vs Bihar State Housing Board
National Consumer Disputes Redressal Commission · 2007 4 CPJ 125
Tribunals and Commissions12 Oct 2001Appeal dismissed
DEVELOPMENT BOARD And HOUSING COMMISSIONER, U.P. HOUSING Vs PURUSHOTTAM KUMAR
National Consumer Disputes Redressal Commission · 2002 1 CPJ 317
Tribunals and Commissions11 Oct 2001Revision Petition disposed of accordingly
GENERAL MANAGER, TELECOM Vs Narsingh Das
National Consumer Disputes Redressal Commission · 2002 1 CPC 685 : 2002 2 CPJ 53 : 2003 1 CLT 83
Tribunals and Commissions11 Oct 2001Revision Petition dismissed
Harendra Vs M.P.Grih Nirman Mandal
National Consumer Disputes Redressal Commission · 2002 0 CTJ 94 : 2002 2 CPC 131 : 2002 2 CPJ 48 : 2003 1 CLT 43
Tribunals and Commissions11 Oct 2001Appeal dismissed
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs GURDEEP SINGH SABHARWAL
National Consumer Disputes Redressal Commission · 2004 3 CPJ 169
Tribunals and Commissions11 Oct 2001Appeal dismissed
Life Insurance Corporation of India Vs KALOO BEGUM
National Consumer Disputes Redressal Commission · 2002 1 CPJ 326
Tribunals and Commissions10 Oct 2001Appeal partly allowed
HARIBHAI L.PATEL Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 2002 1 CPJ 432
Tribunals and Commissions10 Oct 2001Appeal dismissed
PROF. BALWINDER SINGH VIRK Vs ESTATE OFFICER, MIG FLATS
National Consumer Disputes Redressal Commission · 2003 2 CPJ 281
Tribunals and Commissions10 Oct 2001Appeal partly allowed
BHARAT SARKAR DOOR SANCHAR VIBHAG Vs AZADAR HUSAIN ZAIDI
National Consumer Disputes Redressal Commission · 2002 1 CLT 488 : 2002 1 CPC 474 : 2002 2 CPJ 383
Tribunals and Commissions10 Oct 2001Appeal allowed
K.GANGADHARAN Vs INSURANCE CO. LTD. THE DIVISIONAL MANAGER, UNITED INDIA
National Consumer Disputes Redressal Commission · 2002 1 CPJ 390
Tribunals and Commissions09 Oct 2001Appeal dismissed
Subbaraman Vs EXECUTIVE ENGINEER, TAMIL NADU ELECTRICITY BOARD-/
National Consumer Disputes Redressal Commission · 2002 2 CPJ 42
Tribunals and Commissions09 Oct 2001Appeal dismissed
ANANDRAJ MANAKCHAND JAIN Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 233
Tribunals and Commissions09 Oct 2001
UNITED INDIA INSURANCE CO. LTD. Vs GURBACHAN KAUR
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 25 : 2002 0 CTJ 96 : 2002 2 CPC 106 : 2002 2 CPJ 52 : 2003 1 CLT 47
Tribunals and Commissions09 Oct 2001
APPEJAY SCHOOL (PRINCIPAL) Vs M.R.T.P.COMMISSION
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 19
Tribunals and Commissions08 Oct 2001Ordered accordingly
PRESIDENT (WORKS), BHORUKA TEXTILES LTD. Vs H.S.CHANDRASHEKHAR
National Consumer Disputes Redressal Commission · 2002 3 CPJ 388 : 2003 1 CPR 189 : 2003 2 CPC 225
Tribunals and Commissions08 Oct 2001Dismissed
P SENTHILANATHAN Vs S RAMANATHAN
National Consumer Disputes Redressal Commission · 2008 1 CPJ 147