Tribunals and Commissions17 Aug 2001Appeal dismissed
Union of India Vs AZAB SINGH RAWAT
National Consumer Disputes Redressal Commission · 2002 2 CPJ 266
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 982 of 1,389
Tribunals and Commissions17 Aug 2001Appeal allowed
Biswanath Chakraborty Vs CHINA SINHA
National Consumer Disputes Redressal Commission · 2001 3 CLT 368 : 2001 3 CPR 216 : 2002 2 CPJ 329
Tribunals and Commissions16 Aug 2001Appeal dismissed
RAMESH BHAI VRAJLAL RANPURA Vs GUJARAT INDUSTRIAL DEVELOPMENT CORPN.
National Consumer Disputes Redressal Commission · 2001 3 CPR 129 : 2002 1 CPC 386 : 2002 2 CLT 187 : 2002 2 CPJ 12
Tribunals and Commissions16 Aug 2001Appeal dismissed
Jagdish Prasad Vs RAM ADHAR YADAV
National Consumer Disputes Redressal Commission · 2002 2 CPJ 473 : 2003 1 CLT 82
Tribunals and Commissions16 Aug 2001Appeal allowed
ARUNJEEV SINGH WALIA Vs PEPSU ROAD TRANSPORT CORPORATION
National Consumer Disputes Redressal Commission · 2002 2 CPJ 427
Tribunals and Commissions14 Aug 2001Complaint dismissed
UNIVERSAL CYBER INFOWAY LTD. Vs SATYAM INFOWAY LTD.
National Consumer Disputes Redressal Commission · 2001 3 CLT 478 : 2002 1 CPC 305 : 2002 1 CPJ 340 : 2002 1 CPR 15
Tribunals and Commissions14 Aug 2001Complaint disposed of
DEEPAK KAUL SQH Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2002 1 CPJ 47
Tribunals and Commissions14 Aug 2001Appeal allowed
OM PRAKASH SINGH Vs BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2002 3 CPJ 287
Tribunals and Commissions14 Aug 2001Complaint dismissed
BEST ELECTRODES INDUSTRY Vs M.P.AUDHOGIK KENDRA VIKAS NIGAM
National Consumer Disputes Redressal Commission · 2001 3 CPR 156 : 2002 0 CTJ 18 : 2002 1 CPC 374 : 2002 1 CPJ 1 : 2002 2 CLT 185
Tribunals and Commissions14 Aug 2001
APURVA SHARMA Vs CHIEF MANAGER-CUM-MANAGING DIRECTOR, HDFC
National Consumer Disputes Redressal Commission · 2001 0 ACJ 618 : 2001 0 NCDRC 20 : 2001 3 CPR 123 : 2002 0 CTJ 626 : 2002 1 CPC 190 : 2002 2 CLT 257 : 2002 2 CPJ 15
Tribunals and Commissions13 Aug 2001Appeal dismissed
New India Assurance Co. Ltd. Vs TAJ SUGAR WORKS
National Consumer Disputes Redressal Commission · 2002 2 CPC 120 : 2002 2 CPJ 43
Tribunals and Commissions13 Aug 2001Petition allowed with costs
A.R.GEETHA Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2001 2 CPC 671 : 2001 3 CPJ 47 : 2001 3 CPR 39
Tribunals and Commissions13 Aug 2001Appeal dismissed
SONA ENTERPRISES Vs ALSHARIEF GROUP
National Consumer Disputes Redressal Commission · 2001 3 CPR 158 : 2002 0 CTJ 21 : 2002 1 CPC 376 : 2002 2 CLT 77 : 2002 2 CPJ 10
Tribunals and Commissions13 Aug 2001Complaint allowed with costs
HARYANA STORES (P) LIMITED Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · 2002 1 CPC 311 : 2002 1 CPJ 237
Tribunals and Commissions13 Aug 2001Appeal dismissed with costs
LUDHIANA IMPROVEMENT TRUST Vs Jasbir Singh
National Consumer Disputes Redressal Commission · 2002 1 CLT 396 : 2002 1 CPC 93 : 2002 1 CPJ 324
Tribunals and Commissions10 Aug 2001Appeal partly allowed
NATIONAL INSURANCE COMPANY Vs SHYAM INTERMEDIATES
National Consumer Disputes Redressal Commission · 2001 3 CPR 406 : 2002 1 CLT 296 : 2002 2 CPJ 391
Tribunals and Commissions09 Aug 2001N.O.E. discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs TRIVENI ENGINEERING INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 76
Tribunals and Commissions09 Aug 2001Complaint dismissed
SHIYA SHARAN SINGH @ SHIYA SINGH Vs DEVELOPMENT BANK LTD.THE BRANCH MANAGER, BIHAR STATE CO-OPERATIVE LAND
National Consumer Disputes Redressal Commission · 2002 1 CPJ 27
Tribunals and Commissions09 Aug 2001Complaint dismissed
DEBU KR. GHOSH Vs USHA MARTIN TELECOM
National Consumer Disputes Redressal Commission · 2002 2 CPJ 175
Tribunals and Commissions09 Aug 2001
NEW INDIA ASSURANCE CO LTD Vs Patel Kanjibhai And Atmaram
National Consumer Disputes Redressal Commission · 2001 2 CPC 566 : 2001 3 CPJ 21