Tribunals and Commissions17 May 2004Appeal allowed
C.E.S.C. Limited Vs ARUN GOENKA
National Consumer Disputes Redressal Commission · 2004 3 CLT 542 : 2004 3 CPR 569 : 2004 4 CPJ 126
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 833 of 1,389
Tribunals and Commissions17 May 2004Revision Petition disposed of
Anup Kumar Das Vs W.B.S.E.B.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 130
Tribunals and Commissions17 May 2004Appeal partly allowed
Union of India Vs ASHOK KUMAR MOHAPATRA
National Consumer Disputes Redressal Commission · 2004 3 CPJ 280 : 2005 2 CPR 128 : 2006 1 UC 648
Tribunals and Commissions17 May 2004
DIPANKAR CHAKROBORTY Vs K.K. ESTATE AND DEVELOPERS LTD.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 311 : 2004 3 CPR 311
Tribunals and Commissions17 May 2004Appeal dismissed
MILLENNIUM SCHOOL BHARATIYA ACADEMIC SOCIETY Vs JAGAN LAL BADWANI
National Consumer Disputes Redressal Commission · 2004 2 CPC 343 : 2004 3 CLT 619 : 2004 3 CPJ 325 : 2005 1 CPR 719
Tribunals and Commissions17 May 2004Appeal dismissed
National Insurance Company Ltd. Vs ARUNKUMAR SAH
National Consumer Disputes Redressal Commission · 2005 1 CPJ 338
Tribunals and Commissions17 May 2004
SOMADUTTA MOHAPATRA Vs CHIEF EXECUTIVE OFFICER, CESCO OF ORISSA LTD.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 458
Tribunals and Commissions17 May 2004Appeal dismissed
SUBASH CHANDRA NAYAK Vs RANKANIDHI BEHERA
National Consumer Disputes Redressal Commission · 2004 3 CPJ 462
Tribunals and Commissions17 May 2004Appeal disposed of
SWAPU GAS AGENCIES Vs SHAKTI PRASANNA NAYAK
National Consumer Disputes Redressal Commission · 2004 2 CPC 397 : 2004 3 CPJ 467 : 2005 2 CPR 38
Tribunals and Commissions17 May 2004Appeal disposed of
Manager, UCO Bank Vs SURENDRA KUMAR BARA
National Consumer Disputes Redressal Commission · 2004 3 CPJ 472
Tribunals and Commissions17 May 2004
PRAKASH KISHORE MOHANTY Vs CENTRAL ELECTRICITY SUPPLY COMPANY LTD. (CESCO)
National Consumer Disputes Redressal Commission · 2004 3 CPJ 474
Tribunals and Commissions17 May 2004Appeal dismissed
BABANDEEP KAUR Vs S C ANAND
National Consumer Disputes Redressal Commission · 2004 3 CPJ 577
Tribunals and Commissions14 May 2004Appeal allowed
SUKHWINDER KAUR Vs GOLDEN FORESTS (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2005 1 CLT 576 : 2005 1 CPJ 202
Tribunals and Commissions14 May 2004Appeal dismissed
L.I.C. Of India Vs RAM NARAYAN YADAV
National Consumer Disputes Redressal Commission · 2005 1 CLT 663 : 2005 1 CPJ 257
Tribunals and Commissions14 May 2004
ALLAHABAD BANK, GHAZIABAD Vs METAL PACK INDUSTRIES
National Consumer Disputes Redressal Commission · 2005 1 CLT 564 : 2005 1 CPJ 29
Tribunals and Commissions14 May 2004Appeal allowed
Anil Kumar Agarwal Vs RAM SHANKAR TRIPATHI
National Consumer Disputes Redressal Commission · 2004 2 CPC 301 : 2004 3 CPJ 371
Tribunals and Commissions14 May 2004
P.M.S. ENTERPRISES Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2004 4 CPJ 703 : 2005 1 CLT 460
Tribunals and Commissions13 May 2004
SATRUGHAN PD. SHARMA Vs P.G. SUPER SOUND INDUSTRIES
National Consumer Disputes Redressal Commission · 2005 1 CPJ 210
Tribunals and Commissions13 May 2004Revision Applications allowed
SWATANTRA VIR SINGH JUNEJA Vs JAGDISH KUMAR GOEL
National Consumer Disputes Redressal Commission · 2004 2 CPC 578 : 2004 3 CPJ 389 : 2004 3 CPR 459
Tribunals and Commissions13 May 2004Appeals allowed
New India Assurance Co. Ltd. Vs Jai Kumar
National Consumer Disputes Redressal Commission · 2004 4 CPJ 719 : 2005 1 CLT 454